High Courts06 Feb 2006Disposed Off
Vareli Textile Industries Vs Commissioner of Income Tax
Gujarat High Court · (2006) 201 CTR 403
Income Tax Act, 1961 — Section 37(1)
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 1,028 of 1,770
High Courts04 Feb 2006Dismissed
Ghasura Mohammed Rafiq Rehmatkhan Vs State of Gujarat and Others
Gujarat High Court · (2006) 26 GLH 692
High Courts03 Feb 2006
Gujarat Ambuja Exports Ltd. Vs Union of India (UOI)
Gujarat High Court · (2006) 199 ELT 798 : (2008) 10 STR 99
High Courts03 Feb 2006
Gujarat State Export Corporation Ltd. and Another Vs Director General of Foreign Trade and Another
Gujarat High Court · (2006) 02 GUJ CK 0049
High Courts03 Feb 2006Allowed
TNT Overseas Impex and Another Vs Union of India (UOI) and Others
Gujarat High Court · (2006) 02 GUJ CK 0046
Customs, Excise Service Tax Appellate Tribunal (Procedure) Rules, 1982 — Rule 18, 18(1), 18(2)
High Courts03 Feb 2006Dismissed
Kiritkumar K. Rawal Vs District Collector and Others
Gujarat High Court · (2006) 110 FLR 171 : (2006) 2 GLR 1420
Constitution of India, 1950 — Article 12
High Courts02 Feb 2006Dismissed
Shambhubhai Shanabhai Parekh and Others Vs Karansinh Kharesinh Rajput and Others
Gujarat High Court · (2006) 02 GUJ CK 0066
High Courts02 Feb 2006Allowed
Outdoor Advertising Owners'' Association of Ahmedabad and Another Vs State of Gujarat and Others
Gujarat High Court · AIR 2006 Guj 157
Bombay Provincial Municipal Corporations Act, 1949 — Section 11, 11(2), 183(5), 244, 245
High Courts02 Feb 2006Dismissed
R. Gandhi Vs Radhekishen Ramnaresh Mishra and Others
Gujarat High Court · AIR 2006 Guj 115
High Courts01 Feb 2006Allowed
Zahir Maksudbhai Vohra Vs Police Officer In Charge and Others
Gujarat High Court · (2006) 3 GLR 2458
Criminal Procedure Code, 1973 (CrPC) — Section 209Penal Code, 1860 (IPC) — Section 307, 326
High Courts31 Jan 2006
New India Assurance Co. Ltd. Vs Rajabhai Varsangbhai Bharwad and Others
Gujarat High Court · (2006) ACJ 2222
Industrial Disputes Act, 1947 — Section 10, 33, 33(2)
High Courts31 Jan 2006
Mohammadbhai Hasambhai Khatki Vs The State of Gujarat and Another
Gujarat High Court · (2006) 01 GUJ CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 451
High Courts30 Jan 2006Dismissed
State of Gujarat Vs Balu Bhika Salat
Gujarat High Court · (2006) 01 GUJ CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 379Penal Code, 1860 (IPC) — Section 302, 326, 504
High Courts27 Jan 2006
Hetalben Jitendrakumar Vyas Vs Police Inspector
Gujarat High Court · AIR 2006 Guj 97
Bombay Police Act, 1951 — Section 33
High Courts27 Jan 2006Allowed
Toppan Plywood Private Ltd. Vs Union of India (UOI)
Gujarat High Court · (2006) 198 ELT 495
Central Excises and Salt Act, 1944 — Section 35F
High Courts27 Jan 2006
Jackson Engineers Ltd. and Others Vs Union of India (UOI) and Others
Gujarat High Court · (2006) 199 ELT 34
Central Excise and Sales Tax Appellate Tribunal (Procedure) Rules, 1982 — Rule 18, 18, 18(1), 18(2)
High Courts27 Jan 2006Allowed
Kantilal Mathudas Dave Vs State of Gujarat and Others
Gujarat High Court · (2006) 01 GUJ CK 0012
Constitution of India, 1950 — Article 14, 21, 22, 22(5), 226Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3(2)
High Courts27 Jan 2006Dismissed
G.N. Lakum and Others Vs Government of Gujarat and Others
Gujarat High Court · (2006) 01 GUJ CK 0011
Constitution of India, 1950 — Article 14, 16, 226, 309Junior Technical Assistant Departmental Examination Rules, 1978 — Rule 1(3), 3Senior Technical Assistant (in the Directorate of Insurance) Recruitment Rules, 1977 — Rule 2, 4, 6
High Courts25 Jan 2006
Commissioner of Income Tax Vs Kashiram Textile Mills (P) Ltd.
Gujarat High Court · (2006) 284 ITR 61
Income Tax Act, 1961 — Section 254(2), 256(2)
High Courts25 Jan 2006
Thummar Anilkumar Valjibhai Vs State of Gujarat and Others
Gujarat High Court · (2006) 01 GUJ CK 0013