High Courts28 Feb 2006
Dipika Kantilal Shukla Vs State of Gujarat and Others
Gujarat High Court · (2006) 111 FLR 1029 : (2006) 3 GLR 1987
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 1,026 of 1,770
High Courts24 Feb 2006Dismissed
National Insurance Co. Ltd. Vs Sugrabibi Rasulbhai and Others
Gujarat High Court · (2006) 02 GUJ CK 0090
Motor Vehicles Act, 1988 — Section 173
High Courts24 Feb 2006
Kokilaben Panchal Vs Regional Passport Officer
Gujarat High Court · AIR 2006 Guj 149 : (2006) 2 GLR 1165
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 21
High Courts24 Feb 2006Dismissed
National Insurance Co. Ltd. Vs Mangiben Bhikhabhai Vasava and Others
Gujarat High Court · (2006) 02 GUJ CK 0009
Motor Vehicles Act, 1988 — Section 173
High Courts24 Feb 2006Allowed
Aarti Dyeing and Printing Mills Pvt. Ltd. Vs Union of India (UOI)
Gujarat High Court · (2008) 11 STR 556
High Courts23 Feb 2006Allowed
Shruti Vs Deepak Vinodchandra Trivedi
Gujarat High Court · (2006) 02 GUJ CK 0088
High Courts23 Feb 2006Allowed
Vanita P. Sharma Vs Parikshit Ramesh Sharma
Gujarat High Court · (2006) 02 GUJ CK 0011
High Courts23 Feb 2006Allowed
Miteshkumar Rameshbhai Patel and Another Vs State of Gujarat and Another
Gujarat High Court · (2006) CriLJ 3198 : (2006) 3 GLR 1935
Bombay Police Act, 1951 — Section 135, 6Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(3), 173, 173(2), 173(8)General Clauses Act, 1897 — Section 21
High Courts22 Feb 2006Allowed
Dhirshinhbhai Karsanbhai Barad President and Another Vs Kanjibhai Parbarbhai Moti and Others
Gujarat High Court · (2006) 2 GLR 1190
Bombay Public Trusts Act, 1950 — Section 2(4), 50, 51Civil Procedure Code, 1908 (CPC) — Section 24, 24(1)
High Courts22 Feb 2006Dismissed
Mohammed Salim Mohammed Yunus Shaikh Vs Kamudchandra Keshavlal Patel and Others
Gujarat High Court · (2007) 2 GLR 1399
High Courts22 Feb 2006Dismissed
Pramod Bhagwan Nayak Vs State of Gujarat
Gujarat High Court · (2007) 1 GLR 796
Constitution of India, 1950 — Article 1, 142, 145(5), 21, 22(5)Immoral Traffic (Prevention) Act, 1956 — Section 2, 3, 4, 5, 6Penal Code, 1860 (IPC) — Section 107, 366A, 366B, 372, 373
High Courts21 Feb 2006Dismissed
Pramod Bhagwan Nayak Vs State of Gujarat and Others
Gujarat High Court · (2007) 27 GLH 62
Arms Act, 1959 — Section 15, 2, 2(c), 7Constitution of India, 1950 — Article 1, 142, 145(5), 21, 22(5)Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2(c), 2(g), 3, 3(2), 3(4)
High Courts21 Feb 2006Dismissed
Commissioner of Income Tax Vs Girnar Food and Beverage P. Ltd.
Gujarat High Court · (2008) 306 ITR 23
Income Tax Act, 1961 — Section 194C, 201(1), 201(1A)
High Courts20 Feb 2006Dismissed
Harshad Shah and Co. Vs Naroda Enviro Projects Ltd.
Gujarat High Court · (2006) 72 SCL 245
High Courts17 Feb 2006Dismissed
Ramdev Food Products Pvt. Ltd. Vs State of Gujarat
Gujarat High Court · (2006) 02 GUJ CK 0083
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 178, 190, 202, 203Penal Code, 1860 (IPC) — Section 114, 120B, 34, 406, 419
High Courts17 Feb 2006Dismissed
Bhavnaben Jayantilal Patel Vs District Primary Education Officer and Others
Gujarat High Court · (2006) 3 GLR 2241
Bombay Primary Education Act, 1947 — Section 24
High Courts17 Feb 2006Dismissed
Mayaben Lalbhai Patel Vs Administrative Officer and Others
Gujarat High Court · (2006) 02 GUJ CK 0081
High Courts17 Feb 2006Allowed
Sureshbhai Sankarbhai Parmar Vs State of Gujarat and Others
Gujarat High Court · (2006) 02 GUJ CK 0055
Constitution of India, 1950 — Article 14, 21, 22, 226Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3(2)
High Courts16 Feb 2006
Commissioner of Income Tax Vs Rewashanker A. Kothari
Gujarat High Court · (2006) 155 TAXMAN 214
Income Tax Act, 1961 — Section 143(1), 263
High Courts16 Feb 2006Dismissed
Popatbhai Damajibhai Solanki Vs Chunilal Ramjibhai
Gujarat High Court · (2006) 02 GUJ CK 0078