Commissions of Inquiry Act, 1952 — Section 11, 3, 3(1), 3(B), 5Constitution of India, 1950 — Article 226, 73Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 153A

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High Courts07 Mar 2006Dismissed

Kiritsinh Dharamvirsinh Vs Kalubhai Shardulbhai and Others

Gujarat High Court · (2006) 3 GLR 2031

Civil Procedure Code, 1908 (CPC) — Section 115Mamlatdars Court Act, 1906 — Section 23, 5

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High Courts06 Mar 2006Allowed

Narsinhbhai Ramabhai Chavada Vs State of Gujarat and Others

Gujarat High Court · (2006) 03 GUJ CK 0067

Constitution of India, 1950 — Article 14, 19, 21, 22, 22(5)Criminal Procedure Code, 1973 (CrPC) — Section 161, 162(1)Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2, 9, 9(1)

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High Courts06 Mar 2006Dismissed

Mohammed Salim Ibrahim Qureshi and Another Vs State of Gujarat

Gujarat High Court · (2006) 3 GLR 2385

Bombay Police Act, 1951 — Section 135(1), 37, 37(1)Bombay Provincial Municipal Corporations Act, 1949 — Section 335(1), 378Criminal Procedure Code, 1973 (CrPC) — Section 215, 313, 374(2), 377, 378

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High Courts06 Mar 2006

Atul Hasmukhlal Shah Vs Deboo Bros and Others

Gujarat High Court · (2006) 26 GLH 688 : (2006) 3 GLR 2336

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 2, 115

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High Courts06 Mar 2006Allowed

Sterling Centre Premises Owners Co-op. Societies Ltd. Vs Nanubhai R. Shah - Prop. of Dash Publicity and Another

Gujarat High Court · (2006) 3 GLR 1853

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115Contract Act, 1872 — Section 58Gujarat Co-operative Societies Act, 1961 — Section 166, 167, 96, 97

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High Courts03 Mar 2006Dismissed

Baraiya Raijiji Somaji Vs Gujarat Water Resources Development Corpn. Ltd. and Another

Gujarat High Court · (2006) 03 GUJ CK 0033

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High Courts03 Mar 2006Dismissed

Union of India (UOI) Vs Arvind Shivlal Soni and Another

Gujarat High Court · (2006) 3 GLR 1993

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 12(4), 6(1), 7(3), 8, 9Constitution of India, 1950 — Article 226, 227

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High Courts03 Mar 2006Allowed

Naynaben Shantilal Pandya Vs State of Gujarat and Others

Gujarat High Court · (2006) 3 GLR 2034

Gujarat Municipalities Act, 1963 — Section 258

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High Courts03 Mar 2006

Hathising Mfg. Co. Ltd. Vs Union of India (UOI)

Gujarat High Court · (2006) 203 ELT 394

Central Excise Rules, 1944 — Rule 57G(7)Constitution of India, 1950 — Article 226

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High Courts02 Mar 2006Dismissed

Mukeshkumar R. Valand Vs Managing Director and Another

Gujarat High Court · (2006) 03 GUJ CK 0064

Constitution of India, 1950 — Article 14, 16, 226

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High Courts02 Mar 2006Allowed

Rolcon Engineering Co. Ltd. Vs State of Gujarat and Others

Gujarat High Court · (2009) 21 VST 118

Constitution of India, 1950 — Article 226

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High Courts02 Mar 2006Allowed

Pravinsinh S. Zala and Others Vs Kodinar Taluka Sahakari Kharidvechan Sangh and Others

Gujarat High Court · (2006) 2 GLR 1485

Gujarat Co-operative Societies (Amendment) Act, 1982 — Section 2(9), 28(8), 74C, 74C(1)Gujarat Co-operative Societies Rules, 1965 — Rule 15, 15(1), 15(2)Gujarat Specified Cooperative Societies Rules, 1982 — Rule 4, 97

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High Courts01 Mar 2006Dismissed