High Courts24 Mar 2006Dismissed
Pratapji Nathaji Thakore Vs State of Gujarat and Others
Gujarat High Court · (2006) 111 FLR 678
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 1,023 of 1,770
High Courts23 Mar 2006
Amin Traders Vs Textile Labour Association and Others
Gujarat High Court · (2006) 03 GUJ CK 0079
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114 , 151Companies Act, 1956 — Section 483
High Courts23 Mar 2006
State of Gujarat Vs Dr. Bharatbhai Gokaldas Maniar
Gujarat High Court · (2006) 03 GUJ CK 0065
Constitution of India, 1950 — Article 14, 16
High Courts23 Mar 2006
Sureshbhai Ratilal Tanna Vs State of Gujarat and Another
Gujarat High Court · (2006) 03 GUJ CK 0043
Bombay Civil Services Rules, 1959 — Rule 152Constitution of India, 1950 — Article 14, 19(1), 21, 22, 226
High Courts23 Mar 2006
Gunvantiben Dayarambhai Patel and Others Vs Union of India (UOI)
Gujarat High Court · AIR 2006 Guj 154 : (2006) 2 GLR 1208
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 21Passports Act, 1967 — Section 24, 5, 5(2), 5(3)
High Courts22 Mar 2006
Manjulaben Chandrakant Doshi Vs Punjabhai Polabhai Bharwad
Gujarat High Court · (2006) 26 GLH 143 : (2006) 2 GLR 1520
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3), 29, 29(2)Civil Procedure Code, 1908 (CPC) — Section 43 , 96
High Courts22 Mar 2006Dismissed
B.G. Khuman Vs State of Gujarat and Others
Gujarat High Court · (2006) 26 GLH 33
Constitution of India, 1950 — Article 226
High Courts22 Mar 2006
Shanabhai Chandubhai Vasava Vs State of Gujarat and Another
Gujarat High Court · (2006) CriLJ 3252
Penal Code, 1860 (IPC) — Section 375, 376, 376(1)
High Courts21 Mar 2006
Gujarat Dyestuffs Manufacturer Association and Another Vs State of Gujarat and Another
Gujarat High Court · (2006) 03 GUJ CK 0077
Constitution of India, 1950 — Article 226
High Courts21 Mar 2006Dismissed
United India Insurance Co. Ltd. Vs Kadviben Udabhai Rathwa and Another
Gujarat High Court · (2006) 4 ACC 345 : (2006) ACJ 2019 : AIR 2006 Guj 120 : (2006) 2 GLR 1257 : (2006) 4 RCR(Civil) 253
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1973 (CrPC) — Section 195General Insurance Business (Nationalisation) Act, 1972 — Section 9
High Courts21 Mar 2006Dismissed
Dahyabhai Jagjivanbhai Patel and Another Vs State of Gujarat and Others
Gujarat High Court · (2006) 03 GUJ CK 0019
Bombay Stamp Act, 1958 — Section 31, 32A, 32BConstitution of India, 1950 — Article 14, 226
High Courts21 Mar 2006
Bhavarlal Ganeshram Vs Jasiben and Others
Gujarat High Court · (2006) 3 GLR 2230
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(2), 13(1), 15, 23A, 29(2)
High Courts21 Mar 2006
Guj. State Road Transport Corporation Vs D.V. Chauhan
Gujarat High Court · (2006) 111 FLR 1097 : (2006) 2 GLR 889 : (2006) 3 LLJ 196
Bombay Industrial Relations Act, 1946 — Section 78, 78(1), 79Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10(1), 11A, 15, 2
High Courts20 Mar 2006Dismissed
City Co-operative Bank Ltd. Vs Harshadbhai Babubhai Shah and Others
Gujarat High Court · (2006) 03 GUJ CK 0076
Constitution of India, 1950 — Article 227
High Courts20 Mar 2006Dismissed
Union of India (UOI) Vs Nilkanth Tulsidas Bhatia and Others
Gujarat High Court · (2006) 2 GLR 952
Commissions of Inquiry Act, 1952 — Section 11, 2, 3, 3(1), 3(4)Constitution of India, 1950 — Article 226, 73Government of India Act, 1935 — Section 100
High Courts20 Mar 2006
Trikamlal Manilal Patel Vs Uttar Gujarat Vij Comp. Ltd.
Gujarat High Court · (2006) 26 GLH 519
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts17 Mar 2006Dismissed
State of Gujarat Vs Aher Jaga Ramshi
Gujarat High Court · (2006) 110 FLR 984
Constitution of India, 1950 — Article 227, 309, 310, 311Industrial Disputes Act, 1947 — Section 10, 10(1), 12, 2, 25B
High Courts17 Mar 2006Dismissed
The Gujarat State Road Transport Corporation Vs Rameshkumar Kantilal Zaveri
Gujarat High Court · (2006) 26 GLH 357 : (2006) 3 LLJ 227
Constitution of India, 1950 — Article 227Payment of Gratuity Act, 1972 — Section 2 , 4(6), 7
High Courts16 Mar 2006Allowed
Valiben and Others Vs State of Gujarat and Another
Gujarat High Court · (2006) 26 GLH 354
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2), 173(8), 482Penal Code, 1860 (IPC) — Section 114
High Courts13 Mar 2006Dismissed
B. Patel and Co. and Mangal Construction Co. Vs State of Gujarat
Gujarat High Court · (2006) 3 GLR 2513
Arbitration and Conciliation Act, 1996 — Section 85(2)Civil Procedure Code, 1908 (CPC) — Section 115, 2Gujarat Public Works Contracts Disputes Arbitration Tribunal Act, 1992 — Section 21, 8