High Courts16 Feb 2006
Chunilal Ramjibhai Vs Poaptbhai Damajibhai Solanki
Gujarat High Court · (2006) 02 GUJ CK 0020
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 1,027 of 1,770
High Courts16 Feb 2006Disposed Off
Commissioner of Income Tax Vs J.H. Parabia (Transport) (P) Ltd.
Gujarat High Court · (2006) 201 CTR 98 : (2006) 284 ITR 361
Income Tax Act, 1961 — Section 256(1), 271(1)
High Courts15 Feb 2006Allowed
Jayesh R. Mor Vs State of Gujarat and Others
Gujarat High Court · (2006) 02 GUJ CK 0023
High Courts15 Feb 2006
Bennett, Coleman and Co. Ltd. and Others Vs State of Gujarat and Another
Gujarat High Court · (2006) 02 GUJ CK 0022
Gujarat Contract Labour (Regulation and Abolition) Rules, 1972 — Rule 73, 74, 82(2)
High Courts15 Feb 2006Allowed
Praveen Rashtrapal, I.R.S. (Retd.) Vs Chief Officer, Kadi Municipality and Others
Gujarat High Court · (2006) 3 GLR 1809
Constitution of India, 1950 — Article 142, 21, 32, 38, 39
High Courts14 Feb 2006
V.M. Mehta Vs Gujarat State Financial Corporation
Gujarat High Court · (2006) 02 GUJ CK 0075
High Courts14 Feb 2006
Suo Motu Vs Ahmedabad Municipal Corporation and Others
Gujarat High Court · (2006) 26 GLH 148
Bombay Provincial Municipal Corporations Act, 1949 — Section 2(16)Constitution of India, 1950 — Article 21Gujarat Municipalities Act, 1963 — Section 153, 154, 155, 156, 157
High Courts14 Feb 2006Dismissed
Ishwarbhai Purshottambhai Patel Vs Chandrakantbhai Purshottambhaipatel and Another
Gujarat High Court · (2006) 02 GUJ CK 0024
Arbitration Act, 1940 — Section 14, 17, 34, 36Registration Act, 1908 — Section 17(1)
High Courts13 Feb 2006Dismissed
National Insurance Co. Ltd. Vs Lakhuben Punabhai Vaghari and Others
Gujarat High Court · (2007) ACJ 2253
Motor Vehicles Act, 1988 — Section 173
High Courts13 Feb 2006Dismissed
New India Assurance Co. Ltd. Vs Alpesh Bhogilal Dave and Another
Gujarat High Court · (2006) ACJ 2524 : (2006) 2 GLR 1362
Motor Vehicles Act, 1988 — Section 170, 173
High Courts08 Feb 2006
L.K. Kripalani Vs District Education Officer Ahmedabad City and Others
Gujarat High Court · (2006) 02 GUJ CK 0073
High Courts08 Feb 2006Dismissed
R.M. Aliji Vs Gujarat Agricultural University and Others
Gujarat High Court · (2006) 02 GUJ CK 0072
Constitution of India, 1950 — Article 226
High Courts08 Feb 2006
Gujarat Housing Board Vs Manibhai Mangalbhai Patel and Another
Gujarat High Court · (2006) 2 GLR 1385
Land Acquisition Act, 1894 — Section 18, 23(2), 4, 54, 6
High Courts08 Feb 2006Dismissed
Dharamshibhai Virjibhai Vs District Magistrate and Another
Gujarat High Court · AIR 2006 Guj 177
Constitution of India, 1950 — Article 226Gujarat Cinemas (Regulation of Exhibition by Video) Rules, 1984 — Rule 11
High Courts07 Feb 2006Allowed
Jay Mahakali Infrasturcture Pvt. Ltd. and Another Vs Paschim Gujarat Vij Company Ltd.
Gujarat High Court · (2006) 02 GUJ CK 0091
Companies Act, 1956 — Section 2J, 529Constitution of India, 1950 — Article 226
High Courts07 Feb 2006Dismissed
Tapubhai Ravatbhai Kathi and Others Vs State of Gujarat
Gujarat High Court · (2006) CriLJ 4443
Arms Act, 1959 — Section 30Bombay Police Act, 1951 — Section 135(1)Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)
High Courts07 Feb 2006Dismissed
United India Insurance Co. Ltd. Vs Udaysinh Chandansinh Thakor and Others
Gujarat High Court · (2006) 4 ACC 406 : (2006) ACJ 2759 : AIR 2006 Guj 117 : (2006) 2 GLR 1229
Motor Vehicles Act, 1988 — Section 173
High Courts06 Feb 2006
Vareli Textile Industries Vs Commissioner of Income Tax
Gujarat High Court · (2006) 284 ITR 238
Income Tax Act, 1961 — Section 37(1), 41(1), 43B
High Courts06 Feb 2006Dismissed
United India Insurance Co. Ltd. Vs Damor Kacharabhai Ghanabhai
Gujarat High Court · (2006) 26 GLH 441
High Courts06 Feb 2006Dismissed
J.M. Dave Vs Commissioner of Fisheries
Gujarat High Court · (2006) 02 GUJ CK 0029
Constitution of India, 1950 — Article 14, 226, 227