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Gujarat High Court judgments

35,387 judgments · page 1,030 of 1,770

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High Courts13 Jan 2006Allowed

M.F. Saiyed Vs State of Gujarat and Others

Gujarat High Court · (2006) 01 GUJ CK 0055

Constitution of India, 1950 — Article 14, 16, 226, 309
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High Courts13 Jan 2006Allowed

Ambalal Sarabhai Enterprises Ltd. Vs Sales Tax Officer-1 Class 1 and Others

Gujarat High Court · (2006) 01 GUJ CK 0030

Constitution of India, 1950 — Article 286, 366Gujarat Sales Tax Act, 1969 — Section 2, 3A, 87
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High Courts13 Jan 2006Dismissed

Dilipbhai Maneklal Vyas Vs Ahmedabad Electricity Company Limited

Gujarat High Court · (2006) 01 GUJ CK 0029

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114
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High Courts13 Jan 2006Allowed

Rajubhai R. Vankar and Another Vs State of Gujarat and Others

Gujarat High Court · (2006) 01 GUJ CK 0028

Constitution of India, 1950 — Article 12, 226Industrial Disputes Act, 1947 — Section 29, 33Land Acquisition Act, 1984 — Section 23
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High Courts13 Jan 2006Allowed

Jayeshkumar Amratlal Makwana Vs State of Gujarat and Others

Gujarat High Court · (2006) 01 GUJ CK 0004

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High Courts12 Jan 2006Allowed

Thakorbhai C. Padhiyar Vs Fag Precession Bearing Ltd.

Gujarat High Court · (2006) 01 GUJ CK 0053

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10(1), 33, 33(2)
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High Courts12 Jan 2006

Pravin A. Parmar Vs Secretary Yourh, Services and Cultural Activities Department and Others

Gujarat High Court · (2006) 3 GLR 2059

Constitution of India, 1950 — Article 14, 16, 226
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High Courts12 Jan 2006Dismissed

Union of India (UOI) and Others Vs A.A. Makwana

Gujarat High Court · (2006) 2 GLR 1194

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High Courts12 Jan 2006

Divisional Controller Gujarat State Road Transport Corpn. Vs Jayantilal N. Patel and Another

Gujarat High Court · (2006) 26 GLH 565

Constitution of India, 1950 — Article 227
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High Courts12 Jan 2006Dismissed

Sanatkumar Mohanlal Lakhani Vs Indian Farmers Fertilisers Co-operative Ltd.

Gujarat High Court · (2006) 01 GUJ CK 0003

Companies Act, 1956 — Article 227Constitution of India, 1950 — Article 226, 227
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High Courts10 Jan 2006Allowed

Hemaji Chhabaji and Others Vs Special Land Acquisition Officer and Others

Gujarat High Court · (2006) 01 GUJ CK 0041

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1Land Acquisition Act, 1894 — Section 18, 28A
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High Courts10 Jan 2006

In Re: Aditya Birla Nuvo Ltd.

Gujarat High Court · (2006) 5 CompLJ 99

Companies Act, 1956 — Section 391, 392, 393, 394
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High Courts09 Jan 2006

Commissioner of Income Tax Vs Vikrant Crimpers

Gujarat High Court · (2006) 202 CTR 393 : (2006) 282 ITR 503

Income Tax Act, 1961 — Section 143(1), 256(1), 263
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High Courts09 Jan 2006

Gujarat Steel Tube Employees Union and Another Vs O.L. of Gujarat Steel Tubes Ltd. and Others

Gujarat High Court · (2006) 131 CompCas 410 : (2006) 5 CompLJ 452 : (2006) 70 SCL 407

Companies (Court) Rules, 1959 — Rule 272, 273, 274Companies Act, 1956 — Section 446, 446(2), 457, 529, 529(1)Provincial Insolvency Act, 1920 — Section 28(6), 47, 47(3)
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High Courts09 Jan 2006Allowed

Dr. Anil K. Khandelwal and Others Vs Shri Maksud Saiyed and Another

Gujarat High Court · (2006) CriLJ 3180 : (2006) 3 GLR 2043

Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 3(2B)Companies Act, 1956 — Section 5, 63, 68Constitution of India, 1950 — Article 226, 227
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High Courts09 Jan 2006

B.I.F.R. Vs CMD, APS Star Industries Ltd. and Others

Gujarat High Court · (2006) 01 GUJ CK 0040

Companies Act, 1956 — Section 391, 394Industrial Disputes Act, 1947 — Section 25NSick Industrial Companies (Special Provisions) Act, 1985 — Section 18, 19(2), 20(1), 22, 22A
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High Courts09 Jan 2006Dismissed

Indian Institute of Management Vs Gujarat Mazdoor Sabha and Others

Gujarat High Court · (2006) 110 FLR 674

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 10(1), 12(5), 2
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High Courts29 Dec 2005Dismissed

Executive Engineer Sardar Sarovar Narmada Nigam Vs Bhaven Construction and Another

Gujarat High Court · AIR 2006 Guj 74 : (2006) 3 ARBLR 230

Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 16, 16, 16(4)Arbitration Tribunal Act, 1992 — Section 2(K), 21, 8(1)Constitution of India, 1950 — Article 136, 226, 227
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High Courts29 Dec 2005Dismissed

Essar Oil Limited Vs United India Insurance Company Ltd. and Another

Gujarat High Court · (2006) 26 GLH 1

Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 11(6), 11(7), 11(8)Constitution of India, 1950 — Article 136, 226, 227
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High Courts29 Dec 2005Dismissed

Hitesh K. Shah Financial Services Ltd. and Another Vs Union of India (UOI) and Others

Gujarat High Court · (2006) 71 SCL 469

Constitution of India, 1950 — Article 14, 226Securities and Exchange Board of India (Stock Brokers and Sub-brokers) Regulations, 1992 — Regulation 11, 18, 5, 92Securities and Exchange Board of India (Stock Brokers and Sub-brokers) Rules, 1992 — Rule 2, 3, 92
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