High Courts28 Dec 2005
Dursinh Jugsinh Rathod Vs State of Gujarat and Another
Gujarat High Court · (2005) 12 GUJ CK 0075
Constitution of India, 1950 — Article 226Gujarat Civil Services (Pension) Rules, 2002 — Rule 80(1), 80(2), 80(3)
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 1,031 of 1,770
High Courts28 Dec 2005Dismissed
Udaybhai Nareshbhai Vora Vs State Election Officer and Others
Gujarat High Court · (2005) 12 GUJ CK 0009
Constitution of India, 1950 — Article 14, 226, 243T, 243T(3), 330Gujarat Municipalities (Conduct of Elections) Rules, 1994 — Rule 17(1) , 63, 63(2), 63(3), 63(4)Gujarat Municipalities Act, 1963 — Section 6, 6(3)
High Courts27 Dec 2005Dismissed
Commissioner of Income Tax Vs Prajapati Bababhai Nathabhai
Gujarat High Court · (2005) 12 GUJ CK 0067
Income Tax Act, 1961 — Section 250, 250(1), 251
High Courts27 Dec 2005Allowed
Shri Chhaganbhai Bhurabhai Vaghela-Koli Vs State of Gujarat and Another
Gujarat High Court · (2005) 12 GUJ CK 0038
Bombay Police Act, 1951 — Section 135, 56Constitution of India, 1950 — Article 14, 19, 21, 226, 227Penal Code, 1860 (IPC) — Section 143, 147, 307
High Courts26 Dec 2005Allowed
Navinkumar alias Shambhuprasad alias Bapji Chimanlal Vyas Vs State of Gujarat
Gujarat High Court · (2006) 26 GLH 409
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 20, 21, 22, 41(2)
High Courts26 Dec 2005Dismissed
J.K. Corp. Ltd. Vs Sales Tax Officer and Another
Gujarat High Court · (2006) 145 STC 257
Constitution of India, 1950 — Article 226Gujarat Sales Tax (Amendment) Act, 1998 — Section 41B, 48AGujarat Sales Tax Act, 1969 — Section 2(29), 41B, 48A, 48A(1)
High Courts23 Dec 2005Allowed
Gujarat Cancer and Research Institute Vs Union of India (UOI) and Another
Gujarat High Court · (2007) 218 ELT 188
Customs Act, 1962 — Section 25(1)Customs Tariff Act, 1975 — Section 3
High Courts23 Dec 2005Allowed
A.S. Corporation and Others Vs Union of India (UOI) and Others
Gujarat High Court · (2008) 223 ELT 26 : (2009) 15 STR 378
Central Excises and Salt Act, 1944 — Section 14Constitution of India, 1950 — Article 226
High Courts23 Dec 2005
State of Gujarat Vs O.L. of G.S.T.C. Ltd. and Others
Gujarat High Court · (2006) 69 SCL 151
Companies Act, 1956 — Section 457, 457(2)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 20
High Courts23 Dec 2005
Ushaben and Others Vs General Manager, ONGC and Others
Gujarat High Court · (2005) 12 GUJ CK 0055
Civil Procedure Code, 1908 (CPC) — Section 96Fatal Accidents Act, 1855 — Section 2
High Courts22 Dec 2005Dismissed
Narayan S. Mohite Vs State of Gujarat and Another
Gujarat High Court · (2006) 26 GLH 529
Bombay Provincial Municipal Corporations Act, 1949 — Section 451, 451(3), 56, 56(2), 56(4)Constitution of India, 1950 — Article 226
High Courts22 Dec 2005
Ushakant N. Patel Vs Commissioner of Income Tax
Gujarat High Court · (2006) 201 CTR 501 : (2006) 282 ITR 553
Income Tax Act, 1961 — Section 132, 132(4A), 132(5), 256(1), 276C
High Courts21 Dec 2005
Economic Traders (Guj.) Ltd. and Another Vs Union of India (UOI) and Others
Gujarat High Court · (2005) 12 GUJ CK 0048
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 50Foreign Trade (Development and Regulation) Act, 1992 — Section 2, 5, 9, 9(4)
High Courts21 Dec 2005Dismissed
Amul Potteries Vs Employees'' State Insurance Corporation
Gujarat High Court · (2006) 110 FLR 585 : (2006) 3 LLJ 615
Employees State Insurance (General) Regulations, 1950 — Regulation 31A, 31CEmployees State Insurance Act, 1948 — Section 1(4), 2(12), 2(19A), 39(5), 75
High Courts20 Dec 2005Allowed
District Development Officer Vs Purushottam D. Kamli
Gujarat High Court · (2006) 110 FLR 591
Constitution of India, 1950 — Article 227
High Courts20 Dec 2005Dismissed
Dilavarkhan Hamidkhan Pathan Vs State of Gujarat
Gujarat High Court · (2005) 12 GUJ CK 0072
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 302
High Courts20 Dec 2005Dismissed
Dilvarkhan Hamidkhan Pathan Vs State of Gujarat
Gujarat High Court · (2007) 5 RCR(Criminal) 32
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 302
High Courts20 Dec 2005
Commissioner of Income Tax Vs Amba Impex
Gujarat High Court · (2005) 12 GUJ CK 0035
Income Tax Act, 1961 — Section 143(3), 80HHC, 80HHC(2), 80HHC(4B)
High Courts19 Dec 2005Dismissed
Everest Overseas and Another Vs Jamnagar Municipal Corpn. and Another
Gujarat High Court · (2005) 12 GUJ CK 0068
Bombay Provincial Municipal Corporations Act, 1949 — Section 127, 127(1) , 127(2), 128, 128(5)Bombay Provincial Municipal Corporations Rules, 1949 — Rule 33, 49Constitution of India, 1950 — Article 243Q, 243R, 243U, 243W, 243ZA
High Courts19 Dec 2005Dismissed
State of Gujarat Vs Bharatbhai Balubhai Lad and Others
Gujarat High Court · (2006) 1 GLR 514
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Evidence Act, 1872 — Section 113A, 32Penal Code, 1860 (IPC) — Section 107, 114, 306, 323, 498A