High Courts08 Apr 2026Partly Allowed
Kanaiyalal Laxmishankar Bhatt Vs Appellate Authority & Anr
Gujarat High Court · (2026) 04 GUJ CK 0923
Constitution Of India, 1950-Article 226, 227Electricity Act, 2003-Section 126, 127, 135
COURT ARCHIVE
Gujarat High Court judgments, 2026
368 judgments · page 9 of 19
High Courts08 Apr 2026Dismissed
State Of Gujarat Vs Bharvad Cheharabhai Rajabhai & Ors
Gujarat High Court · (2026) 04 GUJ CK 0922
Indian Penal Code, 1860-Section 34, 107, 114, 201, 302, 306Code Of Criminal Procedure, 1973-Section 378, 379
High Courts08 Apr 2026Dismissed
Saleha Arif Shaikh Vs State Of Gujarat & Anr
Gujarat High Court · (2026) 04 GUJ CK 0921
Code Of Criminal Procedure, 1973-Section 313, 397, 401Indian Penal Code, 1860-Section 294(B), 307, 323, 506(2)Bombay Police Act, 1951-Section 135(1)
High Courts08 Apr 2026Partly Allowed
Parasmal Nathumal Jain & Anr Vs State Of Gujarat & Anr
Gujarat High Court · (2026) 04 GUJ CK 0920
Code Of Criminal Procedure, 1973-Section 397, 401Prevention Of Food Adulteration Act, 1954-Section 7, 16Food Safety And Standards Act, 2006-Section 51, 52
High Courts08 Apr 2026Disposed Of
Gopalbhai Nanubhai Patel Vs State Of Gujarat & Anr
Gujarat High Court · (2026) 04 GUJ CK 0919
Code Of Criminal Procedure, 1973-Section 389, 397, 401Negotiable Instruments Act, 1881-Section 138Probation Of Offenders Act, 1958-Section 4
High Courts08 Apr 2026Disposed Of
Patel Kantilal Dharmshibhai Vs State Of Gujarat
Gujarat High Court · (2026) 04 GUJ CK 0918
Code Of Criminal Procedure, 1973-Section 360(1)(iii), 397, 401Indian Penal Code, 1860-Section 323, 325Gujarat Police Act, 1951-Section 135
High Courts08 Apr 2026Dismissed
Samatbhai Ramabhai Bharvad Vs State Of Gujarat & Ors
Gujarat High Court · (2026) 04 GUJ CK 0917
High Courts07 Apr 2026Dismissed
Naranbhai Pragjibhai Gohil Vs Paschim Gujarat Vij Company Limited
Gujarat High Court · (2026) 04 GUJ CK 0954
Constitution Of India, 1950-Article 14, 19, 21, 226Electricity Act, 2003-Section 126, 135, 136, 137, 138, 139, 140, 153
High Courts07 Apr 2026Allowed
Ravilal Keshrabhai Patel & Anr Vs JT. Charity Commissioner, Rajkot & Ors
Gujarat High Court · (2026) 04 GUJ CK 0953
Constitution Of India, 1950-Article 14, 19(1)(g), 226, 227, 300AGujarat Public Trust Act, 1950-Section 41A
High Courts07 Apr 2026Allowed
Jatin Shailesh Patel Vs State Of Gujarat & Ors
Gujarat High Court · (2026) 04 GUJ CK 0952
Constitution Of India, 1950-Article 226
High Courts07 Apr 2026Allowed
Vanitaben Narotambhai Thumbar Vs State Of Gujarat & Ors
Gujarat High Court · (2026) 04 GUJ CK 0951
Constitution Of India, 1950-Article 14, 19, 21, 226Electricity Act, 2003-Section 43
High Courts07 Apr 2026Disposed Of
Shabbirbhai Hamidbhai Chunawala Vs Sub Divisional Magistrate
Gujarat High Court · (2026) 04 GUJ CK 0948
Constitution Of India, 1950-Article 14, 19, 21, 226, 227Gujarat Stamp Supply And Sales Rules, 1987- Rule 6, 6(2), 10, 11Prevention Of Cruelty To Animals Act, 1960- Section 5(1)(a), 8(4), 9, 10
High Courts07 Apr 2026Disposed Of
Jayantilal Hargovandas Thakkar & Ors Vs Gram Panchayat,Ratangadh & Anr
Gujarat High Court · (2026) 04 GUJ CK 0160
Code Of Civil Procedure, 1908-Section Order 80, 30 Rule 1, 96Gujarat Panchayats Act, 1961-Section 88, 320Indian Partnership Act, 1932-Section 4, 69, 69(2)
High Courts06 Apr 2026Disposed Of
Director Lakhabhai Keshwala Vs Union Of India & Anr
Gujarat High Court · (2026) 04 GUJ CK 0164
Companies Act, 2013-Section 164(2)(a)
High Courts06 Apr 2026Dismissed
Pranaybhai Mukeshbhai Magia Vs State Of Gujarat & Anr
Gujarat High Court · (2026) 04 GUJ CK 0163
Code Of Criminal Procedure, 1973-Section 125, 125(4)
High Courts06 Apr 2026Partly Allowed
Jashuji Keshaji Chavda Vs State Of Gujarat & Anr
Gujarat High Court · (2026) 04 GUJ CK 0162
Code Of Criminal Procedure, 1973-Section 397Prevention Of Food Adulteration Act, 1954-Section 7, 16, 16(1)(a)(i)Food Safety And Standard Act, 2006-Section 51, 52
High Courts06 Apr 2026Dismissed
Shaileshbhai Vitthalbhai Patel Vs State Of Gujarat & Ors
Gujarat High Court · (2026) 04 GUJ CK 0161
Code Of Criminal Procedure, 1973-Section 397, 401Indian Penal Code, 1860-Section 120(A), 164, 165Prevention Of Corruption Act, 1988-Section 7, 7(A), 8, 9, 11, 12, 17A
High Courts02 Apr 2026Dismissed
Gujarat Electricity Board Vs Ramaben Balkrishna Purohit (Dec. Thro Legal Heirs) & Ors
Gujarat High Court · (2026) 04 GUJ CK 0159
Electric Supply Rules, 1956-Rule 74, 75, 76, 77, 78, 79, 80, 82Fatal Accidents Act, 1855-Section 1AIndian Succession Act, 1925-Section 306
High Courts02 Apr 2026Disposed Of
Jagadishbhai Ghelabhai Rathod & Ors. Vs State Of Gujarat
Gujarat High Court · (2026) 04 GUJ CK 0158
Code Of Criminal Procedure, 1973-Section 360(1)(iii), 397, 401Indian Penal Code, 1860-Section 114, 323, 324Gujarat Police Act, 1951-Section 135
High Courts01 Apr 2026Dismissed
Ishwarbhai Narsengbhai Parmar Vs State Election Commission & Ors
Gujarat High Court · (2026) 04 GUJ CK 0157
Gujarat Taluka And District Panchayats (Delimitation Of Electoral Divisions) Rules, 2010-Rule 5