COURT ARCHIVE

Gujarat High Court judgments, 2026

374 judgments · page 11 of 19

High Courts17 Mar 2026Disposed Of

Thakor Dineshbhai Dharamsinhbhai Vs State Of Gujarat & Anr

Gujarat High Court · (2026) 03 GUJ CK 0621

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High Courts17 Mar 2026Disposed Of

Minaben Tarunbhai Thakkar Vs State Of Gujarat & Ors

Gujarat High Court · (2026) 03 GUJ CK 0620

Constitution Of India, 1950-Article 226Gujarat Minor Mineral Concession Rules, 2017-Rule 76

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High Courts16 Mar 2026Allowed

Kashyapbhai Rameshbhai Kotecha Vs State Of Gujarat & Ors

Gujarat High Court · (2026) 03 GUJ CK 0617

Constitution Of India, 1950-Article 226Gujarat Land Revenue Code, 1879-Section 125, 125B, 125B(2)Gujarat Provincial Municipal Corporations Act, 1949-Section 260(1), 260(2)

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High Courts16 Mar 2026Disposed Of

Makwana Vira Polabhai Vs State Of Gujarat & Ors

Gujarat High Court · (2026) 03 GUJ CK 0616

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High Courts13 Mar 2026Allowed

Brahmane Manisha Sadanandbhai & Ors Vs Union Of India

Gujarat High Court · (2026) 03 GUJ CK 0608

Railway Claims Tribunal Act, 1987-Section 23, 123(c), 123(c)(iii), 123(c)(2), 124

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High Courts13 Mar 2026Disposed Of

Sanjaybhai Vinubhai Patel & Ors Vs Union Of India & Ors

Gujarat High Court · (2026) 03 GUJ CK 0607

Constitution Of India, 1950-Article 226Explosives Act, 1884-Section 5

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High Courts13 Mar 2026Dismissed

Bajiben Prabhatbhai Parmar Vs State Of Gujarat

Gujarat High Court · (2026) 03 GUJ CK 0606

Indian Penal Code, 1860-Section 302Code Of Criminal Procedure, 1973-Section 313, 374

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High Courts12 Mar 2026Partly Allowed

Pareshbhai Jentibhai Makavana Vs State Of Gujarat & Anr

Gujarat High Court · (2026) 03 GUJ CK 0615

Constitution Of India, 1950-Article 226Gujarat Registration Of Births And Deaths Rules, 2004- Rule 11, 11(1), 11(2), 11(3), 11(4), 11(5), 11(6), 11(7)Gujarat Secondary Education Regulation, 1974- Regulation 12(A)

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High Courts12 Mar 2026Partly Allowed