COURT ARCHIVE

Gujarat High Court judgments, 2026

368 judgments · page 10 of 19

High Courts01 Apr 2026Partly Allowed

Bhupatbhai Karamsibhai Makwana Vs State Of Gujarat & Anr

Gujarat High Court · (2026) 04 GUJ CK 0156

Code Of Criminal Procedure, 1973-Section 397, 401Prevention Of Food Adulteration Act, 1954-Section 7, 16Food Safety And Standards Act, 2006-Section 51, 52

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High Courts25 Mar 2026Dismissed

Kalpeshkumar Ramanbhai Patel Vs State Of Gujarat & Ors

Gujarat High Court · (2026) 03 GUJ CK 0625

Code Of Criminal Procedure, 1973-Section 397, 401Indian Penal Code, 1860-Section 34, 120B, 193, 197, 209, 406, 420, 465, 467, 468, 471, 506(2)

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High Courts24 Mar 2026Disposed Of

Jayendrasinh Natvarsinh Solanki Vs Indravadan Kantibhai Patel & Anr

Gujarat High Court · (2026) 03 GUJ CK 0627

Code Of Criminal Procedure, 1973-Section 397, 401Negotiable Instruments Act, 1881-Section 138Probation Of Offenders Act, 1958-Section 4

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High Courts24 Mar 2026Partly Allowed

Manishaben Vijaybhai Shah W/O Bhaveshbhai Ramniklal Shah Vs State Of Gujarat & Anr

Gujarat High Court · (2026) 03 GUJ CK 0626

Protection Of Women From Domestic Violence Act, 2005-Section 12Code Of Criminal Procedure, 1973-Section 125, 125(ii), 125(2)

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High Courts23 Mar 2026Disposed Of

Bhupesh Jayantilal Shah Vs Ashokkumar P Gupta & Anr

Gujarat High Court · (2026) 03 GUJ CK 0634

Code Of Criminal Procedure, 1973-Section 397, 401Negotiable Instruments Act, 1881-Section 138Probation of Offenders Act, 1958-Section 4

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High Courts23 Mar 2026Allowed

Kishorebhai Jamatmal Ramchandani Vs State Of Gujarat & Ors

Gujarat High Court · (2026) 03 GUJ CK 0633

Code Of Criminal Procedure, 1973-Section 125

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High Courts23 Mar 2026Disposed Of

Govindbhai Bhulabhai Prajapati Vs State Of Gujarat & Anr

Gujarat High Court · (2026) 03 GUJ CK 0632

Negotiable Instruments Act, 1881-Section 138Probation of Offenders Act, 1958-Section 4

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High Courts23 Mar 2026Dismissed

Manojbhai Kanjibhai Rupareliya Vs Paschim Gujarat Vij Company Limited & Ors

Gujarat High Court · (2026) 03 GUJ CK 0631

Constitution Of India, 1950-Article 14, 21, 226Electricity (Rights Of Consumer) Rules, 2020-Rule 3, 4Electricity Act, 2003 -Section 43, 43(1)

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High Courts23 Mar 2026Partly Allowed

Nayka Vijaybhai Naniyabhai Vs State Of Gujarat & Ors

Gujarat High Court · (2026) 03 GUJ CK 0630

Constitution Of India, 1950-Article 226Gujarat Scheduled Tribes (Regulation Of Issuance And Verification Of Caste Certificates) Rules, 2020-Rule 11, 11(10)(a)

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High Courts23 Mar 2026Allowed

Ramilaben Pradipbhai Vankar Wd/O. Pradipbhai Dudhabhai Vankar Vs State Of Gujarat & Ors

Gujarat High Court · (2026) 03 GUJ CK 0629

Constitution Of India, 1950-Article 226

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High Courts23 Mar 2026Partly Allowed

Khant Kaliyabhai Chhaganbhai & Ors Vs State Of Gujarat & Ors

Gujarat High Court · (2026) 03 GUJ CK 0628

Constitution Of India, 1950-Article 226Forest Rights Rules, 2007-Rule 13Forest Rights Act, 2006-Section 14

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High Courts20 Mar 2026Allowed

Hiren Dhanjibhia Vaghamashi Vs State Of Gujarat & Anr

Gujarat High Court · (2026) 03 GUJ CK 0624

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Information Technology Act, 2000-Section 67(e)(a)Indian Penal Code, 1860-Section 107, 114, 306, 506(2)

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High Courts20 Mar 2026Disposed Of

Bhil Chimanbhai Maniyabhai & Ors Vs State Of Gujarat & Ors

Gujarat High Court · (2026) 03 GUJ CK 0623

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High Courts17 Mar 2026Dismissed

Amitbhai Dineshchandra Parmar Vs State Of Gujarat & Ors

Gujarat High Court · (2026) 03 GUJ CK 0622

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High Courts17 Mar 2026Disposed Of

Thakor Dineshbhai Dharamsinhbhai Vs State Of Gujarat & Anr

Gujarat High Court · (2026) 03 GUJ CK 0621

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High Courts17 Mar 2026Disposed Of

Minaben Tarunbhai Thakkar Vs State Of Gujarat & Ors

Gujarat High Court · (2026) 03 GUJ CK 0620

Constitution Of India, 1950-Article 226Gujarat Minor Mineral Concession Rules, 2017-Rule 76

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High Courts16 Mar 2026Allowed

Kashyapbhai Rameshbhai Kotecha Vs State Of Gujarat & Ors

Gujarat High Court · (2026) 03 GUJ CK 0617

Constitution Of India, 1950-Article 226Gujarat Land Revenue Code, 1879-Section 125, 125B, 125B(2)Gujarat Provincial Municipal Corporations Act, 1949-Section 260(1), 260(2)

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High Courts16 Mar 2026Disposed Of