High Courts29 Apr 2026Disposed Of
Patel Vinodbhai Kantilal Vs State Of Gujarat & Anr
Gujarat High Court · (2026) 04 GUJ CK 1785
Code Of Criminal Procedure, 1973-Section 397, 401Negotiable Instruments Act, 1881-Section 147
COURT ARCHIVE
Gujarat High Court judgments, 2026
368 judgments · page 7 of 19
High Courts28 Apr 2026Disposed Of
Bhupendra Shanalal Kachia & Ors Vs State Of Gujarat & Anr
Gujarat High Court · (2026) 04 GUJ CK 1788
Constitution Of India, 1950-Article 14, 226Gujarat Prohibition Of Transfer Of Immovable Property And Provision For Protection Of Tenants From Eviction From Premises In Disturbed Areas Act, 1991-Section 5
High Courts28 Apr 2026Allowed
Arvind Ashwinkumar Trivedi Vs State Of Gujarat & Anr
Gujarat High Court · (2026) 04 GUJ CK 0959
Code Of Criminal Procedure, 1973-Section 397, 401
High Courts27 Apr 2026Partly Allowed/Disposed Of
National Insurance Company Ltd Vs Legal Heirs Of Decd. Hitesh Pokiya & Ors
Gujarat High Court · (2026) 04 GUJ CK 0963
Code Of Civil Procedure, 1908-Order 43 Rule 33Motor Vehicles Act, 1988-Section 2(16), 2(21), 3, 10, 10(2), 149(2), 166, 173
High Courts27 Apr 2026Partly Allowed
Bhavinbhai Mahendrabhai Vyas Vs State Of Gujarat & Ors
Gujarat High Court · (2026) 04 GUJ CK 0962
Constitution Of India, 1950-Article 14, 16, 226
High Courts27 Apr 2026Disposed Of
Nanalal Karshan Limbani Vs State Of Gujarat & Anr
Gujarat High Court · (2026) 04 GUJ CK 0961
Code Of Criminal Procedure, 1973-Section 397, 401Negotiable Instruments Act, 1881-Section 138Probation Of Offenders Act, 1958-Section 4
High Courts27 Apr 2026Disposed Of
Bhatiya Hargovanbhai Jivabhai Vs State Of Gujarat & Anr
Gujarat High Court · (2026) 04 GUJ CK 0960
Code Of Criminal Procedure, 1973-Section 397, 401, 401(3)Negotiable Instruments Act, 1881-Section 138Probation Of Offenders Act, 1958-Section 4
High Courts24 Apr 2026Partly Allowed
Dilipsinh @ Dako Kishorsinh Rathod & Ors Vs State Of Gujarat
Gujarat High Court · (2026) 04 GUJ CK 0957
Code Of Criminal Procedure, 1973-Section 227, 397, 401Indian Penal Code, 1860-Section 114, 201, 307Arms Act, 1959-Section 3, 25(1)(B)(A
High Courts24 Apr 2026Dismissed
Vasantbhai Premjibhai Vekariya Vs State Of Gujarat & Anr
Gujarat High Court · (2026) 04 GUJ CK 0956
Code Of Criminal Procedure, 1973-Section 125, 125(3), 397, 401
High Courts24 Apr 2026Allowed
Hiteshbhai Vasantray Parekh(Deceased) & Anr Vs Bharatbhai Ganshaymbhai Pardhari & Anr
Gujarat High Court · (2026) 04 GUJ CK 0955
Code Of Criminal Procedure, 1973-Section 397, 401Negotiable Instruments Act, 1881-Section 147
High Courts23 Apr 2026Partly Allowed
Labhuben Gokalbhai Marviya Vs State Of Gujarat & Ors
Gujarat High Court · (2026) 04 GUJ CK 0958
Constitution Of India, 1950-Article 226Gujarat Registration Of Births And Deaths Rules, 2004-Rule 11, 11(1), 11(4), 11(6), 11(7)Gujarat Secondary Education Regulation, 1974- Regulation 12(A)
High Courts22 Apr 2026Partly Allowed
Sohiniben Vinodchandra Shrivastava Vs State Of Gujarat & Anr
Gujarat High Court · (2026) 04 GUJ CK 0945
Code Of Criminal Procedure, 1973-Section 125, 397, 401
High Courts22 Apr 2026Disposed Of
Ramanbhai Nanjibhai Damor Vs State Of Gujarat
Gujarat High Court · (2026) 04 GUJ CK 0944
Code Of Criminal Procedure, 1973-Section 360(1)(iii), 397, 401Indian Penal Code, 1860-Section 120(B), 323, 420, 471Probation Of Offenders Act, 1958-Section 4
High Courts22 Apr 2026Disposed Of
Gunvantbhai Shantilal Shah Vs State Of Gujarat & Ors
Gujarat High Court · (2026) 04 GUJ CK 0943
Code Of Criminal Procedure, 1973-Section 397, 401Negotiable Instruments Act, 1881-Section 138Probation Of Offenders Act, 1958-Section 4
High Courts22 Apr 2026Disposed Of
Ratilal M Kaneria Vs State Of Gujarat (C.B.I.) & Anr
Gujarat High Court · (2026) 04 GUJ CK 0942
Code Of Criminal Procedure, 1973-Section 360(1)(iii), 397, 401Indian Penal Code, 1860-Section 120(B), 420, 467, 468, 471, 511Probation Of Offenders Act, 1958-Section 4
High Courts22 Apr 2026Disposed Of
Ratilal Maghabhai Shrimali Vs State Of Gujarat
Gujarat High Court · (2026) 04 GUJ CK 0941
Code Of Criminal Procedure, 1973-Section 360(1)(iii), 397, 401Indian Penal Code, 1860-Section 409Probation Of Offenders Act, 1958-Section 4
High Courts21 Apr 2026Dismissed
Rupaben W/O Pareshkumar Pandya & Anr Vs State Of Gujarat & Ors
Gujarat High Court · (2026) 04 GUJ CK 0940
Code Of Criminal Procedure, 1973-Section 125, 127, 397, 401
High Courts21 Apr 2026Disposed Of
Jayesh Jayantilal Maniyar Vs Aarjil Enterprise & Anr
Gujarat High Court · (2026) 04 GUJ CK 0939
Code Of Criminal Procedure, 1973-Section 397, 401Negotiable Instruments Act, 1881-Section 138Probation Of Offenders Act, 1958-Section 4
High Courts21 Apr 2026Allowed
Gujarat Forest Produce Gatherers And Forest Workers Union & Ors Vs State Of Gujarat & Ors
Gujarat High Court · (2026) 04 GUJ CK 0938
High Courts21 Apr 2026Allowed
Rukaiyabanu Abdulahmeed Mal & Anr Vs Kadri Rizwan Mohammed Miya & Ors
Gujarat High Court · (2026) 04 GUJ CK 0937
Constitution Of India, 1950-Article 14, 226, 227Legal Services Authorities Act, 1987-Section 20, 21