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Gujarat High Court judgments, 2010

1,629 judgments · page 38 of 82

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High Courts03 Sept 2010

Manilal Duljibhai Vs Gujarat State Road Transport Corporation

Gujarat High Court · (2010) 09 GUJ CK 0121

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High Courts03 Sept 2010Dismissed

Vimalchand Udaychand and Others Vs State of Gujarat and Others

Gujarat High Court · (2010) 09 GUJ CK 0096

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High Courts03 Sept 2010

Indian Council of Agricultural Research and Another Vs Ajaykumar Devjibhai Makwana and Others

Gujarat High Court · (2010) 09 GUJ CK 0095

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High Courts03 Sept 2010Allowed

Hariprabha Govindlal Parekh and Another Vs Dhirubhai Bhogilal Gandhi

Gujarat High Court · (2010) 09 GUJ CK 0094

Contract Act, 1872 — Section 25(3)Limitation Act, 1963 — Section 18
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High Courts03 Sept 2010Allowed

Gujarat Industrial Development Corporation Vs Prakash Kanaiyalal Damani

Gujarat High Court · (2010) 09 GUJ CK 0093

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High Courts03 Sept 2010

Gujarat Electricity Board Vs Doorsing A. Makwana

Gujarat High Court · (2010) 09 GUJ CK 0092

Constitution of India, 1950 — Article 227
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High Courts01 Sept 2010Dismissed

Hasmukhbhai Bachubhai Pansuriya Vs Divisional Controller

Gujarat High Court · (2010) 09 GUJ CK 0144

Constitution of India, 1950 — Article 227
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High Courts01 Sept 2010

S.T. Corporation Vs Secretary

Gujarat High Court · (2010) 09 GUJ CK 0134

Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 11
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High Courts01 Sept 2010

Hinaben Jitubhai Patel and Others Vs The State of Gujarat and Others

Gujarat High Court · (2010) 09 GUJ CK 0115

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High Courts01 Sept 2010

Nilesh Vithalbhai Patel Vs Jagdishchandra Purshottam Bhatt

Gujarat High Court · (2010) 09 GUJ CK 0114

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 15, 29(2), 5(1), 5(11)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
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High Courts01 Sept 2010

Akhil Gujarat Kotan Mazdoor Sangh Vs P.B.M. Polytex Limited and Another

Gujarat High Court · (2010) 09 GUJ CK 0100

Constitution of India, 1950 — Article 226, 227
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High Courts01 Sept 2010Dismissed

Bajaj Allianz General Insurance Company Limited Vs Ketankumar Mohansinh Prajapati and Others

Gujarat High Court · (2010) 09 GUJ CK 0099

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High Courts01 Sept 2010

Gujarat State Road Transport Corporation Vs Jamnadas K. Sureja

Gujarat High Court · (2010) 09 GUJ CK 0098

Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 11
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High Courts01 Sept 2010

Vijay Giri Dharamnath Giri Vs State of Gujarat

Gujarat High Court · (2010) 09 GUJ CK 0066

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 22, 23, 29, 8(C)
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High Courts01 Sept 2010Allowed

Gujarat State Land Development Corporation Ltd. Vs Gandabhai Kachrabhai Thakore and Another

Gujarat High Court · (2010) 09 GUJ CK 0060

Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 2, 25F
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High Courts31 Aug 2010

State of Gujarat and Others Vs Prathmesh Farms Pvt. Ltd. and Another

Gujarat High Court · (2010) 3 GLH 700 : (2011) 52 GLR 159

Bombay Agricultural Debtors Relief Act, 1947 — Section 24Bombay General Clauses Act, 1904 — Section 3, 3(35), 3(39)Bombay Tenancy and Agricultural Lands Act, 1948 — Section 11, 16, 17, 17A, 17B
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High Courts31 Aug 2010

K.N. Sharma (Kuldip N. Sharma) Vs State of Gujarat and Another

Gujarat High Court · (2010) 08 GUJ CK 0165

Bombay Police Act, 1951 — Section 161Constitution of India, 1950 — Article 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(1), 197, 202, 319
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High Courts31 Aug 2010Allowed

AIA Enginering Ltd. Vs Dispute Resolution Panel and Another

Gujarat High Court · (2011) 240 CTR 287 : (2012) 341 ITR 145 : (2011) 196 TAXMAN 477

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143, 143(1), 143(2), 144C, 144C(1)
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High Courts31 Aug 2010

Mukeshbhai Meghjibhai Kapadiya and Another Vs State of Gujarat and Others

Gujarat High Court · (2010) 3 GLH 293 : (2011) 52 GLR 317

Constitution of India, 1950 — Article 226Gujarat Municipalities Act, 1963 — Section 278A, 37, 37(1)Gujarat Panchayats (Amendment) Act, 1993 — Section 57, 57(1)
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High Courts31 Aug 2010

Kiranbhai P. Thakkar and Another Vs City Financial Consumer Finance India Ltd.

Gujarat High Court · (2011) 52 GLR 321

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