High Courts08 Sept 2010Dismissed
GSRTC Vs Rabari Radhanben Jamabhai and Others
Gujarat High Court · (2010) 09 GUJ CK 0138
COURT ARCHIVE
Gujarat High Court judgments, 2010
1,629 judgments · page 37 of 82
High Courts08 Sept 2010Dismissed
GSRTC Vs Nandaben and Others
Gujarat High Court · (2010) 09 GUJ CK 0137
High Courts08 Sept 2010
Pranav Ramesh Shah Vs Shashi Kumar Mohata
Gujarat High Court · (2010) 09 GUJ CK 0136
High Courts08 Sept 2010Dismissed
Zaverchand Marketing Ltd. Vs Regional P.F. Commissioner and Another
Gujarat High Court · (2010) 09 GUJ CK 0130
Constitution of India, 1950 — Article 226, 227Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 6
High Courts08 Sept 2010
Divisional Controller Vs Secretary and Another
Gujarat High Court · (2010) 09 GUJ CK 0091
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 11A
High Courts08 Sept 2010
Shramjivi Cooperative Housing Society Vs Collector and Another
Gujarat High Court · (2010) 09 GUJ CK 0090
Gujarat Municipalities Act, 1963 — Section 258(1)
High Courts08 Sept 2010Dismissed
GSRTC Vs Sujabai and Others
Gujarat High Court · (2010) 09 GUJ CK 0061
High Courts07 Sept 2010Dismissed
Mamtaji Bi Bapusab Nadaf and Others Vs United India Insurance Co. and Others
Gujarat High Court · (2011) 1 GLH 112
Motor Vehicles Act, 1988 — Section 147(1)
High Courts07 Sept 2010Dismissed
Narendrabhai Mohanjibhai Nayak and Others Vs Bhagyesh Jha, I.A.S., Designated Officer and Secretary and Another
Gujarat High Court · (2011) 52 GLR 104
Constitution of India, 1950 — Article 226, 227Gujarat Provision for Disqualification of Members of Local Authorities for Defection Act, 1986 — Section 3Gujarat Provision for Disqualification of Members of Local Authorities for Defection Rules, 1987 — Rule 3, 3(6)
High Courts07 Sept 2010Allowed
Saraswati Moulding Works Vs Commissioner of Income Tax and Others
Gujarat High Court · (2010) 09 GUJ CK 0052
Civil Procedure Code, 1908 (CPC) — Section 32Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 143(1), 156, 184(7), 220, 220(1)
High Courts06 Sept 2010
Champaben Balvantrai Bhatt and Another Vs Maniben Maganlal Patel and Another
Gujarat High Court · (2010) 3 GLH 297
Transfer of Property Act, 1882 — Section 52
High Courts06 Sept 2010Allowed
Prakashbhai Shashikantbhai Vankani Vs Deputy Estate Officer
Gujarat High Court · (2010) 09 GUJ CK 0148
High Courts06 Sept 2010Dismissed
Micron Laboratories Vs Jigneshbhai Kanaiyalal Liya
Gujarat High Court · (2010) 09 GUJ CK 0120
Constitution of India, 1950 — Article 227
High Courts06 Sept 2010
L.S. Valand and Others Vs Government of Gujarat and Others
Gujarat High Court · (2010) 09 GUJ CK 0079
Constitution of India, 1950 — Article 226
High Courts06 Sept 2010
Pacs Chemicals Vs Union of India (UOI) and Others
Gujarat High Court · (2010) 09 GUJ CK 0076
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 136, 141, 226, 227, 32Foreign Exchange Management Act, 1999 — Section 35
High Courts03 Sept 2010Dismissed
Rajubhai Maansingbhai Solanki Vs Range Forest Officer
Gujarat High Court · (2010) 09 GUJ CK 0150
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 25(F)
High Courts03 Sept 2010
Chief Officer Vs Chief Information Commissioner and Others
Gujarat High Court · (2010) 09 GUJ CK 0149
Constitution of India, 1950 — Article 226, 227Gujarat Municipalities Act, 1963 — Section 45(2), 45(D)Right to Information Act, 2005 — Section 19, 20, 20(1), 7(1), 7(9)
High Courts03 Sept 2010
Rajendra S. Kabutarwala Vs GSFC and Others
Gujarat High Court · (2010) 09 GUJ CK 0145
High Courts03 Sept 2010
Kilanbhai Mathurbhai Sangada Vs State of Gujarat
Gujarat High Court · (2010) 09 GUJ CK 0129
Arms Act, 1959 — Section 25(1B)(A)Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 395, 397
High Courts03 Sept 2010Dismissed
Fatesinh Mohansinh Makwana Vs Jyoti Switch Gears Ltd.
Gujarat High Court · (2010) 09 GUJ CK 0128
Constitution of India, 1950 — Article 227