High Courts13 Sept 2010
Sanjaykumar Karamsibhai Patel Vs State of Gujarat
Gujarat High Court · (2010) 09 GUJ CK 0131
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
Gujarat High Court judgments, 2010
1,629 judgments · page 36 of 82
High Courts13 Sept 2010Dismissed
Prabhudas Gokaldas Vs Dahiben Arjandas
Gujarat High Court · (2010) 09 GUJ CK 0089
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts13 Sept 2010
Manibhai Raybhai Patni Guar'' Prakash Manibhai Vs Mansukhbhai Babubhai Dumar and Another
Gujarat High Court · (2010) 09 GUJ CK 0088
Motor Vehicles Act, 1988 — Section 173
High Courts13 Sept 2010Dismissed
Chhaganbhai Jinabhai Rathod and Another Vs Dalabhai Sakabhai Rathod
Gujarat High Court · (2010) 09 GUJ CK 0087
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts13 Sept 2010
Nitinkumar Kantilal Parmar Vs State of Gujarat and Others
Gujarat High Court · (2010) 09 GUJ CK 0083
High Courts13 Sept 2010
Pratapbhai Navalabhai Baria Vs The State of Gujarat and Another
Gujarat High Court · (2010) 09 GUJ CK 0082
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 306, 498A
High Courts13 Sept 2010
Jayeshbhai @ Khanna Jethabhai Parmar Vs State of Gujarat and Others
Gujarat High Court · (2010) 09 GUJ CK 0050
Constitution of India, 1950 — Article 16
High Courts13 Sept 2010
Ganga Maldebhai Odedara Vs State of Gujarat
Gujarat High Court · (2010) 09 GUJ CK 0045
Arms Act, 1959 — Section 25(1)Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts13 Sept 2010Dismissed
Atul Steel Rolling Mills Pvt. Ltd. Vs Premchand Bhimchand Verma
Gujarat High Court · (2010) 09 GUJ CK 0040
High Courts13 Sept 2010
Vinod Bhikhari Rakttu Thakur (Nai) Vs State of Gujarat
Gujarat High Court · (2010) 09 GUJ CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 120B, 489, 489(A)(B), 489(B)
High Courts13 Sept 2010
Ashima Syntex Private Ltd. and Another Vs Dashrathbhai M. Doshi
Gujarat High Court · (2010) 09 GUJ CK 0011
Constitution of India, 1950 — Article 227
High Courts13 Sept 2010
State of Gujarat Vs Jayendra Construction Co.
Gujarat High Court · (2010) 09 GUJ CK 0001
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts09 Sept 2010Dismissed
Desai Nayankumar Lalabhai Vs Union Public Service Commission and Others
Gujarat High Court · (2011) 1 GLR 687
Civil Procedure Code, 1908 (CPC) — Section 39, 82Constitution of India, 1950 — Article 215, 226Contempt of Courts Act, 1971 — Section 11
High Courts09 Sept 2010Dismissed
Kartik Mercantile Services Private Limited and Others Vs Oriental Insurance Company Limited
Gujarat High Court · (2010) 09 GUJ CK 0086
Constitution of India, 1950 — Article 12, 14
High Courts09 Sept 2010Allowed
Vaghela Rachanaben Amrutlal Fakirbhai and Others Vs State of Gujarat and Others
Gujarat High Court · (2010) 09 GUJ CK 0085
Constitution of India, 1950 — Article 226
High Courts09 Sept 2010Dismissed
Hanjar Cinema Vs State of Gujarat
Gujarat High Court · (2010) 51 GLR 2547
Constitution of India, 1950 — Article 227Gujarat Entertainment Tax Act, 1977 — Section 16, 18, 21, 3, 4Gujarat Entertainment Tax Rules, 1979 — Rule 15, 17, 3
High Courts09 Sept 2010Dismissed
Commissioner of C. Ex. and Customs, vadodara-I Vs Sterling Gelatin
Gujarat High Court · (2011) 270 ELT 200
Central Excise Rules, 1944 — Rule 25, 57, 57C, 57CC, 57DCentral Excises and Salt Act, 1944 — Section 35GCENVAT (Credit) Rules, 2002 — Rule 6, 6(2), 6(3)
High Courts09 Sept 2010Allowed
State of Gujarat and Another Vs Amaji Mohanji Thakore
Gujarat High Court · (2010) 3 GLH 447
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 43Land Acquisition Act, 1894 — Section 11, 4, 4(1), 6
High Courts09 Sept 2010Dismissed
Shri Jay Sitaram Kelavani Mandal Vs State of Gujarat and Another
Gujarat High Court · (2010) 51 GLR 2562
Constitution of India, 1950 — Article 226
High Courts08 Sept 2010Dismissed
Shashikalaben Mahendrabhai Thakar and Others Vs Sanmukhpya Kalakpya Rajur (Deleted) and Others
Gujarat High Court · (2010) 09 GUJ CK 0151
Motor Vehicles Act, 1988 — Section 166, 173