High Courts14 May 2009Dismissed
Raysingbhai Shanabhai Punjara Vs State of Gujarat
Gujarat High Court · (2009) 05 GUJ CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 374(2)Penal Code, 1860 (IPC) — Section 302, 304
COURT ARCHIVE
Gujarat High Court judgments, 2009
963 judgments · page 30 of 49
High Courts13 May 2009Dismissed
Vijay Jayantilal Chavda and Another Vs State of Gujarat and Another
Gujarat High Court · (2009) 05 GUJ CK 0063
Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 306, 498A
High Courts13 May 2009Allowed
Kishorebhai Bachubhai Vaghodia Vs State of Gujarat and Others
Gujarat High Court · (2009) 123 FLR 923
High Courts13 May 2009
Rajeshkumar @ Raju Lakhubhai Patel and Another Vs State of Gujarat
Gujarat High Court · (2009) 05 GUJ CK 0040
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 300, 302, 304, 323, 34
High Courts13 May 2009Dismissed
Bhadresh Ramanlal Shah Vs State of Gujarat and Another
Gujarat High Court · (2009) 05 GUJ CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 120B, 258, 259, 420
High Courts13 May 2009Dismissed
Panchmahal Dist. Co-op. Bank Ltd. Vs Harjivandas Purshottamdas Prajapati
Gujarat High Court · (2009) 122 FLR 1022 : (2009) 2 GLH 633 : (2009) 2 GLR 1588 : (2010) 1 LLJ 180
Coal India Executives Conduct Discipline and Appeal Rules, 1978 — Rule 27, 34, 34.2, 34.3Payment of Gratuity Act, 1972 — Section 13, 3, 4, 4(1), 4(6)Penal Code, 1860 (IPC) — Section 114, 120B, 406, 407, 408
High Courts13 May 2009Dismissed
State of Gujarat Vs Chhitubhai Khapariyabhai Dhanuk and Others
Gujarat High Court · (2009) 05 GUJ CK 0016
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 114, 302
High Courts13 May 2009Dismissed
Kishorbhai Khudiyabhai Vasava Vs State of Gujarat
Gujarat High Court · (2009) 05 GUJ CK 0004
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts12 May 2009Dismissed
State of Gujarat Vs Sanjidabanu Mojibhai Sheikh and Others
Gujarat High Court · (2009) 05 GUJ CK 0054
Criminal Procedure Code, 1973 (CrPC) — Section 209, 313, 378Penal Code, 1860 (IPC) — Section 114, 302, 307, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(10), 3(2)(5)
High Courts12 May 2009Dismissed
State of Gujarat Vs Janaksinh @ Kalusinh Dilipsinhparmar
Gujarat High Court · (2009) 05 GUJ CK 0053
Atrocities Act — Section 3(1)(10)Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 209, 378
High Courts12 May 2009Dismissed
State of Gujarat Vs Kiran @ Kiranbhai Ulasbhai Pavar
Gujarat High Court · (2009) 05 GUJ CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 209, 313, 378Penal Code, 1860 (IPC) — Section 376, 506(2)
High Courts12 May 2009Dismissed
Jadhav Indas Patel Vs A.K. Tandon and Another
Gujarat High Court · (2009) 05 GUJ CK 0041
Constitution of India, 1950 — Article 226, 227
High Courts12 May 2009Allowed
Babu Nagar Vadhiyara Vaghri and Others Vs State of Gujarat
Gujarat High Court · (2009) 05 GUJ CK 0034
Evidence Act, 1872 — Section 11, 9Penal Code, 1860 (IPC) — Section 149, 302
High Courts12 May 2009Allowed
Dahod District Panchayat Vs Kesariyabhai Kaliabhai Bhobhor and others
Gujarat High Court · (2010) 125 FLR 721
Industrial Disputes (Gujarat) Rules, 1966 — Rule 26A
High Courts11 May 2009Allowed
Nokia India Pvt. Ltd. Vs Rajendrakumar Parmanandbhai Parikh Advocate and Another
Gujarat High Court · (2009) 05 GUJ CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 204Penal Code, 1860 (IPC) — Section 114, 420
High Courts11 May 2009Allowed
Madhya Pradesh State Electricity Board Vs Shree Bharat Co-operative Bank Ltd. and Others
Gujarat High Court · (2009) 2 GLH 750
Constitution of India, 1950 — Article 226, 226(2)Contract Act, 1872 — Section 3, 4Electricity (Supply) Act, 1948 — Section 66
High Courts11 May 2009Dismissed
Naranbhai Bhulabhai Vs State of Gujarat
Gujarat High Court · (2009) 2 GLH 755
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307
High Courts11 May 2009Dismissed
State of Gujarat Vs Chandrikaben Anilbhai Vithhalbhai Prajapati
Gujarat High Court · (2009) 05 GUJ CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 209, 313, 378Penal Code, 1860 (IPC) — Section 302, 304(1), 309
High Courts11 May 2009Dismissed
Rashtriya Kisan Dal Vs State of Gujarat and Others
Gujarat High Court · (2009) 05 GUJ CK 0033
High Courts11 May 2009Dismissed
State of Gujarat Vs Arjanbhai Mangabhai Makwana
Gujarat High Court · (2009) 05 GUJ CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 209, 313, 378Penal Code, 1860 (IPC) — Section 114, 201, 302