High Courts18 Jun 2009Allowed
State of Gujarat Vs Presiding Officer, Labour Court, Ahmedabad and others
Gujarat High Court · (2010) 125 FLR 481
COURT ARCHIVE
Gujarat High Court judgments, 2009
963 judgments · page 29 of 49
High Courts18 Jun 2009Allowed
Narsibhai Dahyabhai Kanazariya Vs State of Gujarat
Gujarat High Court · (2009) 06 GUJ CK 0006
Penal Code, 1860 (IPC) — Section 302, 307, 84
High Courts18 Jun 2009Dismissed
Gujarat Electricity Board Vs State of Gujarat and Others
Gujarat High Court · (2009) 06 GUJ CK 0005
Electricity Act, 1910 — Section 26(6), 36(2)
High Courts17 Jun 2009
Laxmi Textile Vs Mahadev Kisan Savant
Gujarat High Court · (2009) 06 GUJ CK 0035
Bombay Industrial Relations Act, 1946 — Section 78, 79Constitution of India, 1950 — Article 227
High Courts17 Jun 2009
State of Gujarat Vs Gordhanbhai G. Patel
Gujarat High Court · (2009) 06 GUJ CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 377Factories Act, 1948 — Section 21(1), 87, 92, 93, 94
High Courts17 Jun 2009
Chunilal Kapoorchanji Shah and Others Vs Yuvraj Industries Limited and Others
Gujarat High Court · (2009) 3 GLH 434
Arbitration and Conciliation Act, 1996 — Section 10, 11, 12, 13, 14Constitution of India, 1950 — Article 227
High Courts17 Jun 2009Allowed
Mahendra Petrochemicals Ltd. Vs Union of India (UOI)
Gujarat High Court · (2010) 257 ELT 412
Customs Act, 1962 — Section 127B, 127B(1)
High Courts15 Jun 2009
Taluka Development Officer and Another Vs Saileshkumar Narendrabhai Ojha
Gujarat High Court · (2009) 122 FLR 1104
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F
High Courts15 Jun 2009
Raghav Savji Padsala and Another Vs State of Gujarat
Gujarat High Court · (2009) 06 GUJ CK 0026
Penal Code, 1860 (IPC) — Section 114, 300, 302, 304
High Courts27 May 2009Dismissed
Ramesh Vandha Modhwadiya thro'' Brother Vs State of Gujarat and Others
Gujarat High Court · (2009) 05 GUJ CK 0015
Arms Act, 1959 — Section 25(1)BABombay Police Act, 1951 — Section 135Constitution of India, 1950 — Article 14, 19, 21, 22, 226
High Courts15 May 2009Allowed
Rameshbhai Amrutlal Patel Vs State of Gujarat
Gujarat High Court · (2009) 05 GUJ CK 0057
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts15 May 2009
Kishoresinh Natversinh Ankrodia Vs State of Gujarat and Others
Gujarat High Court · (2009) 05 GUJ CK 0056
High Courts15 May 2009Allowed
Jayshree Chamanlal Buddhbhatti Vs State of Gujarat and Another
Gujarat High Court · (2009) 05 GUJ CK 0042
Constitution of India, 1950 — Article 226, 311, 311(2)Gujarat Civil Services (Conduct) Rules, 1971 — Rule 23, 26, 3Penal Code, 1860 (IPC) — Section 306
High Courts15 May 2009
Maheshbhai Ramabhai Baria Vs State of Gujarat
Gujarat High Court · (2009) 05 GUJ CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 313Motor Vehicles Act, 1988 — Section 134, 177, 184Penal Code, 1860 (IPC) — Section 120(B), 143, 147, 148, 149
High Courts15 May 2009
Shaan Zaveri and Others Vs Gautam Sarabhai Private Limited
Gujarat High Court · (2009) 150 CompCas 499 : (2010) 1 CompLJ 74 : (2010) 97 SCL 351
Companies Act, 1956 — Section 466, 488, 518, 518(1), 518(5)
High Courts14 May 2009Dismissed
Narayansingh Karansingh Vs State of Gujarat and Another
Gujarat High Court · (2009) 05 GUJ CK 0044
Constitution of India, 1950 — Article 14Gujarat Civil Services (Conduct) Rules, 1971 — Rule 3, 4(1)
High Courts14 May 2009Allowed
Ranjanben Vithalbhai Patel and Others Vs State of Gujarat and Another
Gujarat High Court · (2009) 05 GUJ CK 0037
High Courts14 May 2009
Shilpa R. Shinde Vs Sujit J. Munshi
Gujarat High Court · (2009) 2 GLH 524
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 226, 227Guardians and Wards Act, 1890 — Section 12, 19, 25, 25(2), 25(3)
High Courts14 May 2009Dismissed
Gujarat Heavy Chemicals Ltd. and Another Vs State of Guj and Others
Gujarat High Court · (2009) 05 GUJ CK 0032
Constitution of India, 1950 — Article 14, 16, 19(1)Gujarat Maritime Board Act, 1981 — Section 25, 26, 27, 28, 29
High Courts14 May 2009Dismissed
Prabhatsinh Samatsinh Vs D.S.P and Another
Gujarat High Court · (2009) 3 GLR 2499 : (2010) 1 SLR 194
Gujarat Civil Services (Conduct) Rules, 1971 — Rule 3, 3(1), 4(1)