High Courts25 Jun 2009Allowed
Gujarat State Road Transport Corporation Vs Anupgar G. Gosai
Gujarat High Court · (2009) 122 FLR 1107
Constitution of India, 1950 — Article 227, 227
COURT ARCHIVE
Gujarat High Court judgments, 2009
963 judgments · page 28 of 49
High Courts24 Jun 2009
United India Insurance Co. Ltd. Vs Lupin Agrochemcials (I) Ltd. and Others
Gujarat High Court · (2009) 06 GUJ CK 0032
Employees State Insurance Act, 1948 — Section 2Motor Vehicles Act, 1988 — Section 146, 196Workmens Compensation Act, 1923 — Section 10, 10(2), 12, 14, 2(1)
High Courts24 Jun 2009Dismissed
United India Insurance Co. Ltd. Vs Moghiben and Others
Gujarat High Court · (2009) 06 GUJ CK 0024
Motor Vehicles Act, 1988 — Section 134, 163A, 166, 177, 184Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts24 Jun 2009Dismissed
Ashwinbhai Somabhai Patel and Another Vs Nrugendraprasadji Ajendraprasadji Pandey and Others
Gujarat High Court · (2009) 3 GLH 138 : (2009) 3 GLR 2352
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 39 Rule 1 , Order 39 Rule 2Constitution of India, 1950 — Article 226 , 227Evidence Act, 1872 — Section 1, 3, 65, 65(1), 65(2)
High Courts24 Jun 2009Dismissed
Prajapati Jagdishbhai Venabhai Vs State of Gujarat
Gujarat High Court · (2009) 06 GUJ CK 0022
Criminal Procedure Code, 1973 (CrPC) — Section 209, 313, 374(2)Penal Code, 1860 (IPC) — Section 302, 504
High Courts24 Jun 2009Allowed
Bochasanwasi Shri Akshar Purushottam Swaminarayan Sanstha Vs Collector and Others
Gujarat High Court · (2009) 3 GLH 496
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 63, 84C, 88B
High Courts24 Jun 2009
Rameshbhai Dungrabhai Patel Vs Mafatlal Industries Ltd. (Textile Division) and Others
Gujarat High Court · (2009) 4 LLJ 792
Bombay Industrial Relations Act, 1946 — Section 42Industrial Disputes Act, 1947 — Section 2PSick Industrial Companies (Special Provisions) Act, 1985 — Section 20, 22
High Courts23 Jun 2009Dismissed
C.M. Thacker and Others Vs Union of India (UOI), Secretary and Another
Gujarat High Court · (2009) 06 GUJ CK 0031
Constitution of India, 1950 — Article 226
High Courts22 Jun 2009Dismissed
Munnabhai Rajakbhai Vagdani Vs Minor Aman Munnabhai Vagdani through his Maternal Grand-Father and Another
Gujarat High Court · (2009) 2 GLR 1584
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 488, 488(1), 488(3)Penal Code, 1860 (IPC) — Section 114, 306, 498A
High Courts20 Jun 2009Dismissed
Surendrasinh Gajubha Zala Vs State of Gujarat and Another
Gujarat High Court · (2009) 06 GUJ CK 0014
Gujarat Panchayats (Amendment) Act, 1993 — Section 105, 143, 55, 57(1)
High Courts19 Jun 2009
H.M.P. Engineers Ltd. Vs R. Kashi Naidu
Gujarat High Court · (2010) 124 FLR 169 : (2009) 3 GLR 2400
Industrial Disputes Act, 1947 — Section 25F
High Courts19 Jun 2009
Ksl Realty And Infrastructural Industries Limited Vs Surat District Cooperative Spinning Mills Limited
Gujarat High Court · (2009) 3 GLH 501
Constitution of India, 1950 — Article 227
High Courts19 Jun 2009
Marck Parenterals India Ltd. and Another Vs Union of India (UOI) and Others
Gujarat High Court · (2009) 3 GLH 119
High Courts19 Jun 2009Allowed
Dinesh Vrujlal Borichangar Vs State of Gujarat and Others
Gujarat High Court · (2009) 06 GUJ CK 0004
Bombay Police Act, 1951 — Section 135Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 250, 480
High Courts19 Jun 2009
District Health Officer Vs Salimbhai Osmanbhai
Gujarat High Court · (2009) 123 FLR 83
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 25F, 25G, 25H
High Courts18 Jun 2009Dismissed
Patel Sanjaykumar Ramabhai Vs State of Gujarat
Gujarat High Court · (2009) 06 GUJ CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 209, 313, 374(2)Penal Code, 1860 (IPC) — Section 114, 302, 306, 498C
High Courts18 Jun 2009Allowed
Chhaganbhai Bhilubhai Rathva Vs State of Gujarat
Gujarat High Court · (2009) 06 GUJ CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 209, 313, 374(2)Penal Code, 1860 (IPC) — Section 302
High Courts18 Jun 2009Dismissed
New India Assurance Company Limited Vs Chauhan Harishing Padamsingh and Others
Gujarat High Court · (2010) ACJ 1896 : AIR 2009 Guj 142
Civil Procedure Code, 1908 (CPC) — Section 96(3)Motor Vehicles Act, 1988 — Section 147, 149, 163A, 163A(1), 166
High Courts18 Jun 2009Dismissed
State of Gujarat Vs Raju
Gujarat High Court · (2009) 06 GUJ CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 366, 376
High Courts18 Jun 2009Dismissed
Rohini Housing Complex Owner''s Asso. Vs Raiben and Others
Gujarat High Court · (2009) 2 GLR 1710
Bombay Land Revenue Code, 1879 — Section 108(5), 65, 65, 65(1)Bombay Tenancy and Agricultural Lands Act, 1948 — Section 63, 84CBombay Tenancy and Agricultural Lands Rules, 1956 — Rule 36