COURT ARCHIVE

Gujarat High Court judgments, 2008

1,047 judgments · page 19 of 53

High Courts20 Aug 2008Dismissed

Shabbirmiya Aamadmiya Popatpotra Vs State of Gujarat and Another

Gujarat High Court · (2008) 08 GUJ CK 0038

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 354, 450, 452, 506(2)

High Courts14 Aug 2008Allowed

Patel Vinodaben Popatlal Vs Director of Primary Education and Others

Gujarat High Court · (2008) 08 GUJ CK 0072

High Courts14 Aug 2008Dismissed

Shirin Estates Pvt. Ltd. Vs State of Gujarat and Others

Gujarat High Court · (2008) 08 GUJ CK 0023

Constitution of India, 1950 — Article 226Gujarat Entertainment Tax Act, 1977 — Section 29(1)

High Courts14 Aug 2008Dismissed

Patel Mahendra B. Vs District Education Officer and Others

Gujarat High Court · (2008) 08 GUJ CK 0020

High Courts14 Aug 2008Dismissed

Pravinkumar Balwantpuri Goswami Vs State of Gujarat and Others

Gujarat High Court · (2008) 08 GUJ CK 0019

High Courts14 Aug 2008Dismissed

Jyoti Karmachari Mandal Vs Rahulbhai Nanubhai Amin and Others

Gujarat High Court · (2009) CriLJ 270

High Courts13 Aug 2008

Sunilbhai Fakirbhai Harijan Vs State of Gujarat

Gujarat High Court · (2009) CriLJ 2048 : (2009) 1 GLR 228

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 504

High Courts13 Aug 2008Dismissed

State of Gujarat Vs Firdaushusein Huseinmiya Saiyad and Others

Gujarat High Court · (2008) 08 GUJ CK 0077

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 114, 143, 147, 148, 149

High Courts13 Aug 2008Dismissed

Prabhubhai Jagabhai Bhil Vs State of Gujarat

Gujarat High Court · (2008) 08 GUJ CK 0076

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 302

High Courts13 Aug 2008Allowed

Bhupendrasinh Ambadan Gadhvi Vs State of Gujarat and Another

Gujarat High Court · (2009) CriLJ 207 : (2009) 2 GLH 613

Arms Act, 1959 — Section 18

High Courts13 Aug 2008Allowed

Ayub @ Bibodo Hamir Ali Khokhar Vs State of Gujarat

Gujarat High Court · (2008) 08 GUJ CK 0061

Criminal Procedure Code, 1973 (CrPC) — Section 209, 357, 428Penal Code, 1860 (IPC) — Section 114, 323, 342, 394, 397

High Courts13 Aug 2008Dismissed

Madeva Narsha Harijan Vs State of Gujarat

Gujarat High Court · (2008) 08 GUJ CK 0028

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 209, 313, 374Evidence Act, 1872 — Section 24

High Courts13 Aug 2008Dismissed

State of Gujarat Vs Govindji Masangji Dabhi

Gujarat High Court · (2008) 08 GUJ CK 0022

Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 120B, 463, 464, 466, 468

High Courts13 Aug 2008Dismissed

Commissioner of C. Ex. Vs Sandvik Asia Ltd.

Gujarat High Court · (2009) 236 ELT 429 : (2009) 14 STR 11

Central Excise Rules, 1944 — Rule 230(2)Central Excises and Salt Act, 1944 — Section 11State Financial Corporations Act, 1951 — Section 29

High Courts12 Aug 2008Dismissed

Patel Tulsiben Ambalal and Others Vs State of Gujarat and Others

Gujarat High Court · (2008) 3 GLR 2685

Constitution of India, 1950 — Article 14, 15, 16, 161, 17

High Courts12 Aug 2008

Patel Vijaykumar Gopalbhai Vs Mamlatdar Shri and Others

Gujarat High Court · (2008) 08 GUJ CK 0064

Gujarat Town Planning and Urban Development Act, 1976 — Section 20, 20(2)

High Courts12 Aug 2008Dismissed

The Commissioner of Customs Vs Senor Metals Pvt. Ltd.

Gujarat High Court · (2009) 236 ELT 445

Customs Act, 1962 — Section 11, 111, 112

High Courts12 Aug 2008Allowed

Arpanaben Krunal Shah Vs Regional Passport office

Gujarat High Court · (2008) 3 GLH 214 : (2009) 1 GLR 237 : (2009) 5 RCR(Civil) 923

Registration of Births and Deaths Act, 1969 — Section 10, 10(1), 11, 12, 13

High Courts11 Aug 2008Dismissed

Commissioner of Income Tax Vs Official Liquidator of Essab Computer P. Ltd.

Gujarat High Court · (2009) 308 ITR 234 : (2009) 184 TAXMAN 45

Income Tax Act, 1961 — Section 43B

High Courts11 Aug 2008Dismissed

Musa @ Jula Mamad Shaikh Vs State of Gujarat

Gujarat High Court · (2009) 1 GLR 297

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 374Evidence Act, 1872 — Section 145, 157, 21, 24, 25Penal Code, 1860 (IPC) — Section 302, 498A