COURT ARCHIVE

Gujarat High Court judgments, 2008

1,047 judgments · page 17 of 53

High Courts02 Sept 2008

Ramesh @ Limbushetty Vitthal Nayak Vs The State of Gujarat

Gujarat High Court · (2008) 09 GUJ CK 0070

Arms Act, 1959 — Section 25(1)(A)(B), 27(1)Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 120B, 392, 393, 394, 395

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High Courts02 Sept 2008

State of Gujarat and Another Vs Pandya Vipulkumar Dineshchandra and Another

Gujarat High Court · AIR 2009 Guj 12 : (2008) 3 GLH 245

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High Courts02 Sept 2008

Gujarat Maritime Board Vs Assistant Commissioner of Income Tax

Gujarat High Court · (2008) 220 CTR 390

Constitution of India, 1950 — Article 226

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High Courts02 Sept 2008Dismissed

Mohmedbhai I. Bilimora Vs Competent Authority and Others

Gujarat High Court · (2008) 09 GUJ CK 0043

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 226Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 — Section 2(2), 3(1), 5, 6(1)

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High Courts02 Sept 2008Dismissed

Assistant Commissioner of Income Tax Vs Late Shrimant F.P. Gaekwad through L/H Smt. Mrinalini Puar

Gujarat High Court · (2009) 221 CTR 423 : (2009) 313 ITR 192

Income Tax Act, 1922 — Section 24B(2)Wealth Tax Act, 1957 — Section 14, 14(1), 15, 15B, 17

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High Courts01 Sept 2008

Sudhirbhai Nagindas Doshi Vs State Bank of India

Gujarat High Court · AIR 2009 Guj 38

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High Courts01 Sept 2008Allowed

Jayman R. Shah Vs Chime Electronics Limited

Gujarat High Court · (2009) 1 GLR 259

Companies Act, 1956 — Section 433, 434

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High Courts01 Sept 2008Partly Allowed

Kailashben Manharlal Chokshi Vs Commissioner of Income Tax

Gujarat High Court · (2008) 220 CTR 138 : (2010) 328 ITR 411

Income Tax Act, 1961 — Section 132, 132(4), 256(1)

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High Courts01 Sept 2008Allowed

Vijay Surenbhai Christian (Kethleek) Vs State of Gujarat and Others

Gujarat High Court · (2008) 09 GUJ CK 0031

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High Courts29 Aug 2008Dismissed

Bashirmiya Najjumiya Malik Vs Kaymig Agencies

Gujarat High Court · (2008) 08 GUJ CK 0081

Constitution of India, 1950 — Article 226

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High Courts29 Aug 2008Dismissed

Satishkumar Sharma Director of Richmore Vs Union of India (UOI) and Others

Gujarat High Court · (2008) 08 GUJ CK 0080

Constitution of India, 1950 — Article 226

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High Courts29 Aug 2008Allowed

Manav Kendra Vs State of Gujarat and Others

Gujarat High Court · (2008) 08 GUJ CK 0079

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 4, 9

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High Courts29 Aug 2008Dismissed

Ahmedabad Municipal Corpo. Vs Narendrabhai Lalbhai Shah and Others

Gujarat High Court · (2010) ACJ 15 : (2008) 3 GLR 2661

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High Courts29 Aug 2008

Arun Land Corporation Vs The Special Land Acquisition Officer and Another

Gujarat High Court · (2008) 08 GUJ CK 0033

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High Courts28 Aug 2008Allowed

Shardaben Shambhuram Devmurari Vs Mohanbhai Keshavdas Kelaiya and Another

Gujarat High Court · (2010) ACJ 1557 : (2009) 1 GLR 471

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 6 Rule 17Gujarat Motor Vehicles Rules, 1989 — Rule 229Motor Vehicles Act, 1988 — Section 158(6) , 163A, 166, 166(4), 168

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High Courts28 Aug 2008Allowed