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Gujarat High Court judgments, 2008

1,047 judgments · page 18 of 53

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High Courts27 Aug 2008Dismissed

Dharsi Chakubhai Vaghari Vs State of Gujarat

Gujarat High Court · (2008) 08 GUJ CK 0041

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114, 114APenal Code, 1860 (IPC) — Section 302, 34, 342, 394, 397
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High Courts26 Aug 2008

Ahmedabad Municipal Corporation Vs Lilaben Hiraben

Gujarat High Court · (2008) 3 GLH 250

Constitution of India, 1950 — Article 227
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High Courts26 Aug 2008

Patel Prakashbhai Bhagwandas Vs Central Gujarat Electiricty Company Ltd.

Gujarat High Court · AIR 2009 Guj 14

Constitution of India, 1950 — Article 19(1)
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High Courts26 Aug 2008Dismissed

Rambahadur Rikhiram Kshatriya Vs State of Gujarat

Gujarat High Court · (2008) 08 GUJ CK 0040

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 201, 302, 377
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High Courts26 Aug 2008Dismissed

Somabhai Hathibhai Damor Vs State of Gujarat

Gujarat High Court · (2008) 08 GUJ CK 0021

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 114, 307, 324, 452, 504
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High Courts25 Aug 2008Dismissed

Kiran Fashions Vs Union of India (UOI)

Gujarat High Court · (2009) 13 STR 502

Customs Act, 1962 — Section 108, 113, 114, 129, 13
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High Courts25 Aug 2008Dismissed

The Commissioner of Central Excise Vs Maize Products

Gujarat High Court · (2009) 234 ELT 431

Central Excise Rules, 1944 — Rule 57ADCENVAT (Credit) Rules, 2001 — Rule 6CENVAT (Credit) Rules, 2002 — Rule 6, 6(2), 6(3)
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High Courts25 Aug 2008

OL of Jalan Ispat Casting Ltd. Vs GSFC and Others

Gujarat High Court · (2008) 08 GUJ CK 0012

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High Courts25 Aug 2008

National Insurance Company Vs Shabbir Mohmad Kunjada and Others

Gujarat High Court · (2009) 1 GLH 705

Motor Vehicles Act, 1939 — Section 95, 95(1), 95(2), 96(2)Motor Vehicles Act, 1988 — Section 147, 147(1), 149(2)
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High Courts25 Aug 2008

State of Gujarat and Another Vs Kantaben

Gujarat High Court · (2008) 08 GUJ CK 0005

Bombay Land Revenue Code, 1879 — Section 135Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1), 10(3), 10(5), 20, 33
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High Courts22 Aug 2008Allowed

Shraddha Rohitbhai Tailor Through his Legal Guardian Vs State of Gujarat and Others

Gujarat High Court · (2009) 1 GLH 509

Registration of Births and Deaths Act, 1969 — Section 15, 25, 8, 9
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High Courts22 Aug 2008

Gujarat State Fertilizer and Chemicals Ltd. Vs Asstt. Commissioner of Income Tax

Gujarat High Court · (2009) 313 ITR 244

Income Tax Act, 1961 — Section 260A, 260A, 36(1)(iii), 36(1)(iii)
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High Courts22 Aug 2008Allowed

Ratilal Fakirchand Chaudhri and Another Vs State of Gujarat and Another

Gujarat High Court · (2008) 08 GUJ CK 0073

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 114, 120B, 406, 420, 427
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High Courts22 Aug 2008Allowed

Anjaliben Vs Commissioner of Police and Others

Gujarat High Court · (2008) 08 GUJ CK 0062

Suppression of Immoral Traffic in Womemand Girls Act, 1956 — Section 3, 5, 7
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High Courts22 Aug 2008Allowed

Rajubhai @ Rajeshbhai Vallabhbhai Kundaria (Patel) Vs State of Gujarat and Another

Gujarat High Court · (2008) 08 GUJ CK 0029

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 406, 420
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High Courts22 Aug 2008Dismissed

Bachubhai Gordhanbhai Vagher and Another Vs State of Gujarat and Another

Gujarat High Court · (2008) 08 GUJ CK 0017

Criminal Procedure Code, 1973 (CrPC) — Section 155, 155(4), 156(3), 173, 173(8)Penal Code, 1860 (IPC) — Section 188, 191, 192, 193, 464
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High Courts22 Aug 2008Allowed

Gnanyog Education and Welfare Trust Vs State of Gujarat and Others

Gujarat High Court · (2008) 08 GUJ CK 0006

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High Courts22 Aug 2008Disposed Off

Gujarat State Rural Road Development Agency Vs Commissioner of Income Tax and Others

Gujarat High Court · (2008) 08 GUJ CK 0002

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 226(3), 226(3)
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High Courts21 Aug 2008Allowed

Jayantkumar Ishwarbhai Ahir Vs Zaveri Polymers Ltd.

Gujarat High Court · (2008) 3 GLH 745

Industrial Disputes (Gujarat) Rules, 1966 — Rule 26A, 26A(2)Industrial Disputes Act, 1947 — Section 10, 10(4A), 10A, 11, 15
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High Courts21 Aug 2008Dismissed

Employees Provident Fund Organization Vs Jai Corporation Limited

Gujarat High Court · (2009) 121 FLR 265 : (2009) 1 GLR 123

Companies Act, 1956 — Section 13(2), 13(7), 2Constitution of India, 1950 — Article 227Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14, 14(B), 15(2), 17, 17(5)
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