High Courts01 Nov 2007Dismissed

Premshanker V. Bhatt Vs State of Gujarat

Gujarat High Court · (2007) 11 GUJ CK 0002

All India Services (Discipline and Appeal) Rules, 1969 — Rule 7(1), 7(2), 8Bombay Civil Services Rules, 1959 — Rule 326B, 327Gujarat Civil Services Tribunal (Conditions of Service of President and Members) (Amendment) Rules, 1977 — Rule 4(5)
High Courts30 Oct 2007Dismissed

Thakore Vanaji Revaji Joitaji Vs State of Gujarat

Gujarat High Court · (2007) 10 GUJ CK 0002

Criminal Procedure Code, 1973 (CrPC) — Section 209, 313, 374(2)Penal Code, 1860 (IPC) — Section 376, 506(2)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1), 3(2)
High Courts29 Oct 2007Dismissed

State of Gujarat Vs Amrutlal Hansrajbhai and Others

Gujarat High Court · (2007) 10 GUJ CK 0031

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 34(2)Constitution of India, 1950 — Article 226Saurashtra Gharkhed Tenancy Settlement and Agricultural Lands Ordinance Act, 1949 — Section 2, 54