High Courts30 Nov 2007Dismissed
Sriprakash Ganpatrai Kejriwal Vs State of Gujarat and Another
Gujarat High Court · (2008) 4 BC 40
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142
COURT ARCHIVE
Gujarat High Court judgments, 2007
695 judgments · page 4 of 35
High Courts30 Nov 2007
Vikram Stores and Another Vs S.N. Perfumery Works and Another
Gujarat High Court · AIR 2008 Guj 65 : (2008) 2 GLR 1255 : (2009) 39 PTC 91
Trade Marks Act, 1999 — Section 103, 104, 105, 19, 21
High Courts30 Nov 2007Dismissed
Agriculture Produce Market Committee Vs Bhanderi Dhirubhai Narshibhai
Gujarat High Court · (2008) 117 FLR 819 : (2008) 2 GLR 1153 : (2008) 2 LLJ 396
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F
High Courts30 Nov 2007
Thaker Chandrika Prabhashanker and Others Vs Director Education and Others
Gujarat High Court · (2007) 11 GUJ CK 0003
Constitution of India, 1950 — Article 14, 16, 226
High Courts29 Nov 2007Allowed
Rasiklal Bhagwanilal Vs Mavjibhai N. Khambhaliya and Another
Gujarat High Court · (2008) 3 GLH 219
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 2Constitution of India, 1950 — Article 227
High Courts29 Nov 2007Allowed
Diptiben D. Jadhav Vs The State of Gujarat and Others
Gujarat High Court · (2007) 11 GUJ CK 0034
High Courts29 Nov 2007Dismissed
Ashokkuamr Bhavsangbhai Chaudhary Vs The Director of Municipalities and Others
Gujarat High Court · (2007) 11 GUJ CK 0012
Constitution of India, 1950 — Article 226, 25Gujarat Municipalities Act, 1963 — Section 11, 11(1), 31, 32, 33
High Courts29 Nov 2007
Mahida Chhatrasing Gulabsing Vs Mahida Amarsang Mansang and Others
Gujarat High Court · (2008) 1 GLH 213 : (2008) 1 GLR 470
Bombay Prevention of Fragmentation and Consolidation of Holdings Act, 1947 — Section 2(8), 25, 35, 6(1), 6(2)Constitution of India, 1950 — Article 227
High Courts29 Nov 2007
In Re: Safal Realty P. Ltd.
Gujarat High Court · (2008) 146 CompCas 34 : (2010) 98 SCL 39
Companies Act, 1956 — Section 391, 394, 94, 97
High Courts29 Nov 2007Dismissed
I.A. Patel Vs Bharat Sanchar Nigam Limited and Others
Gujarat High Court · (2008) 1 GLH 170
High Courts28 Nov 2007Dismissed
Makwana Purshottambhai Ganeshbhai Vs State of Gujarat and Others
Gujarat High Court · (2008) 1 GLH 320
High Courts28 Nov 2007
Ahmedabad Education Society and Another Vs The Union of India (UOI) and Others
Gujarat High Court · AIR 2008 Guj 42
Civil Procedure Code, 1908 (CPC) — Section 9Right to Information Act, 2005 — Section 11, 11(1), 18, 18(3), 19
High Courts28 Nov 2007
Barad Pravinsinh Roopsinh Vs State of Gujarat and Others
Gujarat High Court · (2008) 1 GLH 153
High Courts28 Nov 2007Dismissed
Gujarat Agro Industries Corporation Limited Vs Pravinsinh Babubhai Chauhan
Gujarat High Court · (2007) 11 GUJ CK 0015
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 2, 25B, 25F, 25G, 25N
High Courts28 Nov 2007Allowed
Mumtazben and Others Vs Mohammad Hanif Ismail Ugharatdar and Others
Gujarat High Court · (2007) 11 GUJ CK 0014
Motor Vehicles Act, 1988 — Section 173
High Courts28 Nov 2007
Sankhla Khetaji Mafaji Vs District Development Officer and Others
Gujarat High Court · (2007) 11 GUJ CK 0013
Bombay Land Revenue Code, 1879 — Section 65, 66, 67, 73Constitution of India, 1950 — Article 226
High Courts28 Nov 2007Dismissed
Adroja Dilipbhai Vashrambhai Vs State of Gujarat and Others
Gujarat High Court · (2008) 1 GLH 176
High Courts27 Nov 2007Dismissed
Sushilaben Prahladbhai Patel and Others Vs Ranjitbhai Ghanshyambhai Thakore and Others
Gujarat High Court · (2007) 11 GUJ CK 0031
Motor Vehicles Act, 1988 — Section 173
High Courts27 Nov 2007Dismissed
V.N. Shah and Others Vs Director of Municipalities and Another
Gujarat High Court · (2007) 27 GLH 740 : (2008) 2 GLR 1450
Constitution of India, 1950 — Article 226
High Courts27 Nov 2007
G.C. Yadav D.S.P. (Wireless) (Retired) Vs Addl. Chief Secretary and Others
Gujarat High Court · (2007) 11 GUJ CK 0017