High Courts27 Nov 2007Dismissed
Kishorchandra R. Dave Vs State of Gujarat and Others
Gujarat High Court · (2007) 11 GUJ CK 0016
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gujarat High Court judgments, 2007
695 judgments · page 5 of 35
High Courts27 Nov 2007Allowed
Shraddha Aromatics P. Ltd. Vs Official Liquidator of Global Arya Industries Ltd. and Others
Gujarat High Court · (2009) 147 CompCas 322 : (2009) 94 SCL 288
High Courts26 Nov 2007
Padam Sambhav Jain Vs Union of India (UOI) and Others
Gujarat High Court · (2007) 11 GUJ CK 0036
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132
High Courts26 Nov 2007
GSRTC Vs Jayshri M. Mody and Others
Gujarat High Court · (2007) 11 GUJ CK 0029
Motor Vehicles Act, 1988 — Section 173
High Courts26 Nov 2007
Kanjibhai Godadbhai Chaudhary Vs The State of Gujarat and Others
Gujarat High Court · (2007) 11 GUJ CK 0018
Gujarat Civil Services (Discipline and Appeal) Rules, 1971 — Rule 5(2)Penal Code, 1860 (IPC) — Section 114, 409, 420, 467, 468
High Courts23 Nov 2007
Union of India (UOI) and Others Vs Jayesh Dhakte
Gujarat High Court · (2007) 11 GUJ CK 0028
Administrative Tribunals Act, 1985 — Section 21(1) , 22(3)Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17Constitution of India, 1950 — Article 226, 227
High Courts23 Nov 2007
Tourism Corporation of Gujarat Ltd. Vs Kalu Valji Jethwa
Gujarat High Court · (2008) 117 FLR 408 : (2008) 1 GLR 12 : (2008) 1 LLJ 985 : (2009) 2 SLJ 37
Constitution of India, 1950 — Article 311Factories Act, 1948 — Section 2(1), 51, 51(1), 51(2), 52Industrial Disputes Act, 1947 — Section 17B, 2, 2(14), 2(9), 25C
High Courts22 Nov 2007Dismissed
Dhirajlal G. Vadgama Vs Union of India (UOI) and Others
Gujarat High Court · (2008) 119 FLR 147 : (2008) 3 GLH 194
Bombay Industrial Relations Act, 1946 — Section 3(39)Constitution of India, 1950 — Article 226Employees State Insurance Act, 1948 — Section 2(22)
High Courts22 Nov 2007Allowed
Anwar Hussain Satar and Others Vs Gujarat Maritime Board and Others
Gujarat High Court · (2008) 1 GLH 34
Constitution of India, 1950 — Article 12, 136, 21, 226Industrial Disputes Act, 1947 — Section 17B, 33, 33(2)Industrial Employment (Standing Orders) Act, 1946 — Section 10A
High Courts21 Nov 2007Allowed
Babubhai Ambalal Prajapati Vs State of Gujarat and Another
Gujarat High Court · (2007) 11 GUJ CK 0027
Constitution of India, 1950 — Article 226
High Courts21 Nov 2007
Rajeshkumar Kantilal Rami Vs Chairman, GPSC and Others
Gujarat High Court · (2007) 11 GUJ CK 0020
High Courts20 Nov 2007Allowed
Hemubha Akhubha Chudasama Vs State of Gujarat and Others
Gujarat High Court · (2007) 11 GUJ CK 0026
Constitution of India, 1950 — Article 226, 227Gujarat Agricultural Lands Ceiling Act, 1960 — Section 10(1), 6, 6(2), 6(3B)
High Courts20 Nov 2007Allowed
Ajayabsingh Gyansingh and Others Vs State of Gujarat and Another
Gujarat High Court · (2008) 1 GLH 149
Bombay Tenancy and Agricultural Lands (Gujarat Amendment) Amending Act, 2001 — Section 2, 2(6)Bombay Tenancy and Agricultural Lands Act, 1948 — Section 2, 2(6), 43, 63, 84C
High Courts20 Nov 2007Dismissed
Commissioner of Income Tax Vs Jayendrakumar Hiralal
Gujarat High Court · (2010) 327 ITR 147
High Courts19 Nov 2007
B.R. Solanki and Others Vs State of Gujarat and Others
Gujarat High Court · (2007) 11 GUJ CK 0025
Constitution of India, 1950 — Article 14, 16, 226
High Courts19 Nov 2007Allowed
Ranchhodji Modji Jadeja Vs Shankaerbhai Parmabhai Chaudhari and Others
Gujarat High Court · (2007) 11 GUJ CK 0022
Constitution of India, 1950 — Article 14, 16, 226
High Courts02 Nov 2007Dismissed
Vrujlal Natvarlal Raykundaliya Vs State of Gujarat and Others
Gujarat High Court · (2007) 11 GUJ CK 0023
Constitution of India, 1950 — Article 14, 19, 21, 22, 22(5)Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 12AA, 2, 3, 6A, 8
High Courts02 Nov 2007Dismissed
Shubha Sudhir Thakur, Principal, M.S.M. High School Vs P.S. Shinde, President and Others
Gujarat High Court · (2007) 11 GUJ CK 0010
Bombay Primary Education Act, 1947 — Section 40E, 40F, 40HBombay Primary Education Rules, 1949 — Rule 109(2), 109(5), 20, 27, 27AConstitution of India, 1950 — Article 14, 19, 19(1), 19(6), 227
High Courts02 Nov 2007Dismissed
Islamuddin Nasaruddin Shaikh Vs State of Gujarat
Gujarat High Court · (2007) 11 GUJ CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 209Penal Code, 1860 (IPC) — Section 376, 506(2)
High Courts01 Nov 2007Dismissed
Atulkumar Bhagwat Prasad Bhatt Vs State of Gujarat and Another
Gujarat High Court · AIR 2008 Guj 57 : (2008) 1 GLH 386
Constitution of India, 1950 — Article 14Drugs and Cosmetics Rules, 1945 — Rule 2Gujarat Medical Practitioners Act, 1963 — Section 17(2), 17(3), 30, 30(1), 30(2)