High Courts01 Jul 2002
Ketanbhai Sarabhai Shah Vs State of Gujarat
Gujarat High Court · (2003) 1 GLR 529
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 406, 409, 420, 465
COURT ARCHIVE
Gujarat High Court judgments, 2002
843 judgments · page 23 of 43
High Courts01 Jul 2002Allowed
Rameshbhai Kalabhai Makwana Vs Hirjibhai Kalabhai Makwana and Others
Gujarat High Court · AIR 2003 Guj 107
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts01 Jul 2002
Sureshbhai Babubhai Sunara and Others Vs Ahmedabad District Co-Op. Bank Ltd. and Another
Gujarat High Court · (2002) 22 GLH 176 : (2003) 4 GLR 3707
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts28 Jun 2002
Ahmedabad Stamp Vendors Association Vs Union of India
Gujarat High Court · (2002) 176 CTR 193 : (2002) 22 GLH 546
Gujarat Sales Tax Act, 1969 — Section 5Income Tax Act, 1961 — Section 194D, 194H, 44ABSecurities Contracts (Regulation) Act, 1956 — Section 2
High Courts28 Jun 2002Allowed
Thakore K. Patel Vs Gujarat Electricity Board and Others
Gujarat High Court · (2003) 1 GLR 506
Electricity Act, 1910 — Section 39
High Courts28 Jun 2002
Dipak Prabhudas Sarvaiya Vs Rajkot Nagrik Sahkari Bank Ltd. and Others
Gujarat High Court · (2002) 3 GLR 885
Gujarat Co-operative Societies Rules, 1965 — Rule 41(4)
High Courts28 Jun 2002Allowed
Ahmedabad Stamp Vendors Association Vs Union of India (UOI)
Gujarat High Court · (2002) 3 GLR 613 : (2002) 257 ITR 202 : (2002) 124 TAXMAN 628
Gujarat Stamp Supply and Sales Rules, 1987 — Rule 24, 24(2), 25Income Tax Act, 1961 — Section 194H
High Courts27 Jun 2002
Commissioner of Wealth Tax Vs Smt. Avaniben Ajaybhai
Gujarat High Court · (2002) 258 ITR 542 : (2002) 123 TAXMAN 999
Wealth Tax Act, 1957 — Section 5
High Courts27 Jun 2002Allowed
Maheshbhai Maganbhai Vs State of Gujarat and Others
Gujarat High Court · (2003) 23 GLH 480 : (2003) 2 GLR 1048
Constitution of India, 1950 — Article 14, 21, 226Prisons (Bombay Furlough and Parole) Rules, 1959 — Rule 19
High Courts27 Jun 2002Dismissed
Sancheti Yarns Ltd. Vs Bank of India
Gujarat High Court · (2003) 2 BC 660 : (2002) 22 GLH 689 : (2003) 1 GLR 115
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19, 19(4), 20, 20(1), 22
High Courts27 Jun 2002Dismissed
Hirbai @ Hanifben Vs State of Gujarat
Gujarat High Court · (2003) 1 DMC 705 : (2003) 4 RCR(Criminal) 527
Penal Code, 1860 (IPC) — Section 114, 306, 498A
High Courts27 Jun 2002
Hargovind Damji Vs Commissioner of Income Tax
Gujarat High Court · (2002) 177 CTR 20 : (2003) 259 ITR 617 : (2002) 123 TAXMAN 949
Income Tax Act, 1961 — Section 119, 119(1), 119(2), 139, 139(1)
High Courts27 Jun 2002Allowed
Alliance Francaise D'' Vs Charity Commissioner
Gujarat High Court · (2002) 06 GUJ CK 0011
High Courts27 Jun 2002
Commissioner of Wealth Tax Vs Bombay Conductors and Electrical Ltd.
Gujarat High Court · (2002) 177 CTR 338 : (2002) 258 ITR 667 : (2002) 123 TAXMAN 1002
Finance Act, 1983 — Section 40(3)
High Courts27 Jun 2002
Dinaben Dhansukhjati Goswami Vs State of Gujarat
Gujarat High Court · (2003) 1 DMC 683
Evidence Act, 1872 — Section 113(A)Penal Code, 1860 (IPC) — Section 304(B), 306
High Courts27 Jun 2002
CWT Vs Bombay Conductors and Electrical Ltd.
Gujarat High Court · (2002) 123 TAXMAN 1002
Finance Act, 1983 — Section 40(3)(vi)Income Tax Act, 1961 — Section 143(3)
High Courts26 Jun 2002
Commissioner of Wealth Tax Vs Vinubhai H. Panchal (HUF)
Gujarat High Court · (2002) 123 TAXMAN 960
Wealth Tax Act, 1957 — Section 25(2)
High Courts26 Jun 2002Allowed
Purshottam Co-op. Housing Society Ltd. (Part II) Vs Surat Municipal Corporation
Gujarat High Court · AIR 2003 Guj 37 : (2002) 22 GLH 222 : (2002) 3 GLR 489
Constitution of India, 1950 — Article 226, 226(1), 226(3)
High Courts26 Jun 2002Dismissed
New Gujarat Vali Mandal and Others Vs State of Gujarat and Others
Gujarat High Court · AIR 2002 Guj 420 : (2002) 22 GLH 174
Constitution of India, 1950 — Article 226Gujarat Higher Secondary Certificate Examinations Regulations, 1977 — Regulation 32(2)
High Courts26 Jun 2002
Commissioner of Income Tax Vs Gordhanbhai Jethabhai Tobacco Industries P. Ltd.
Gujarat High Court · (2002) 177 CTR 339 : (2002) 258 ITR 727
Income Tax Act, 1961 — Section 80J