High Courts26 Jun 2002
Commissioner of Income Tax Vs Gordhanbhai Jethabhai Tobacco Industries (P) Ltd.
Gujarat High Court · (2002) 123 TAXMAN 825
Income Tax Act, 1961 — Section 80J, 80J(4)(iv)
COURT ARCHIVE
Gujarat High Court judgments, 2002
843 judgments · page 24 of 43
High Courts25 Jun 2002
G. S. R. T. C. Vs Gangagar Sejagar
Gujarat High Court · (2002) 22 GLH 50
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 11A
High Courts25 Jun 2002
Pratapsinh Ladhaji Jadeja Vs State of Gujarat and Another
Gujarat High Court · (2003) 1 GLR 203
Gujarat Town Planning and Urban Development Act, 1976 — Section 17
High Courts25 Jun 2002Allowed
Krishnakumar G. Dholakiya and Others Vs Assistant Registrar of Societies
Gujarat High Court · (2002) 22 GLH 197 : (2002) 3 GLR 567
Bombay Public Trusts Act, 1950 — Section 2(13), 9Societies Registration Act, 1860 — Section 2, 3
High Courts25 Jun 2002Allowed
Mahesh Mansukhbhai Solanki Vs State of Gujarat
Gujarat High Court · (2002) 06 GUJ CK 0012
Constitution of India, 1950 — Article 22(5), 226, 32National Security Act, 1980 — Section 3(2)Penal Code, 1860 (IPC) — Section 188, 302, 34, 379, 387
High Courts24 Jun 2002
Commissioner of Gift-Tax Vs Mohanlal Chaturbhuj
Gujarat High Court · (2002) 123 TAXMAN 993
Wealth Tax Rules, 1957 — Rule 1D
High Courts24 Jun 2002
Commissioner of Income Tax Vs Gujarat Steel Tubes Ltd.
Gujarat High Court · (2002) 177 CTR 191 : (2002) 258 ITR 235
Income Tax Act, 1961 — Section 2(24), 37, 40A(5)
High Courts24 Jun 2002
Sardar Patel Education Trust and Another Vs State of Gujarat and Another
Gujarat High Court · (2003) 50 GLH 23 : (2003) 23 GLH 50 : (2002) 4 GLR 3675
Constitution of India, 1950 — Article 14, 16
High Courts21 Jun 2002
Kalpana Pareek Vs Union of India (UOI)
Gujarat High Court · (2002) 06 GUJ CK 0042
High Courts21 Jun 2002
Patel Kantilal Muljidas and Others Vs State of Gujarat and Others
Gujarat High Court · AIR 2003 Guj 27
Gujarat Municipalities Act, 1963 — Section 37, 6(2), 6(3)Gujarat Town Planning and Urban Development Act, 1976 — Section 5, 5(6)
High Courts21 Jun 2002
Ramanbhai Motibhai Patel Vs Arun Land Corpo.
Gujarat High Court · (2002) 06 GUJ CK 0014
Arbitration Act, 1940 — Section 8(2)Land Acquisition Act, 1894 — Section 18, 18(1), 20, 21, 23(1A)Partnership Act, 1932 — Section 69
High Courts20 Jun 2002
CWT Vs Lalitchandra M. Patel
Gujarat High Court · (2002) 123 TAXMAN 682
Income Tax Act, 1961 — Section 263, 263(1)Wealth Tax Act, 1957 — Section 25(2)
High Courts20 Jun 2002
Commissioner of Income Tax Vs Electro Controls
Gujarat High Court · (2002) 123 TAXMAN 824
Income Tax Act, 1961 — Section 43B
High Courts20 Jun 2002
Commissioner of Wealth Tax Vs Lalitchandra M. Patel
Gujarat High Court · (2002) 177 CTR 247 : (2002) 258 ITR 232
Wealth Tax Act, 1957 — Section 25(2)
High Courts19 Jun 2002
Chhayaben Suhashbhai Vs Commissioner of Wealth Tax
Gujarat High Court · (2002) 177 CTR 358 : (2002) 258 ITR 624
Wealth Tax Act, 1957 — Section 25(2), 7
High Courts19 Jun 2002Allowed
Bhadresh Sundarlal Patel Brother of Vijay S. Patel Vs Commissioner of Police
Gujarat High Court · (2002) 06 GUJ CK 0013
Penal Code, 1860 (IPC) — Section 379, 387, 392
High Courts19 Jun 2002
Mamta Type Setting Works Vs Asstt. Commissioner of Income Tax
Gujarat High Court · (2004) 187 CTR 151 : (2004) 267 ITR 623 : (2004) 134 TAXMAN 34
Income Tax Act, 1961 — Section 147, 147(a), 148, 155(4A), 32A
High Courts19 Jun 2002
Chhayaben Suhashbhai Vs CWT
Gujarat High Court · (2002) 124 TAXMAN 5
Wealth Tax Act, 1957 — Section 25, 7
High Courts19 Jun 2002
Controller of Estate Duty Vs Vipin K. Nagori
Gujarat High Court · (2002) 123 TAXMAN 955
Estate Duty Act, 1953 — Section 39, 40, 63(11)Hindu Succession Act, 1956 — Section 14, 3(2), 6
High Courts18 Jun 2002
Commissioner of Income Tax Vs Kantilal R. Patel
Gujarat High Court · (2002) 06 GUJ CK 0041
Income Tax Act, 1961 — Section 143(3), 215, 217, 256(1), 263