High Courts05 Jul 2002Dismissed
Devendra Somabhai Naik Vs Accurate Transheet Pvt. Ltd.
Gujarat High Court · AIR 2003 Guj 141 : (2003) 3 RCR(Criminal) 472
Copyright Act, 1957 — Section 50Limitation Act, 1963 — Article 137
COURT ARCHIVE
Gujarat High Court judgments, 2002
843 judgments · page 21 of 43
High Courts05 Jul 2002Dismissed
Everst Railway Construction [Pvt.] Ltd. Vs Union of India (UOI)
Gujarat High Court · (2002) 07 GUJ CK 0058
Arbitration Act, 1940 — Section 20Arbitration and Conciliation Act, 1996 — Section 11, 20, 21, 85(2)
High Courts05 Jul 2002Allowed
Gujarat Electricity Board Vs Patel Shankerbhai Dungardas
Gujarat High Court · (2002) 07 GUJ CK 0051
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115Limitation Act, 1963 — Article 123
High Courts05 Jul 2002
Parikh Enterprises (P) Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (2002) 124 TAXMAN 468
Income Tax Act, 1961 — Section 40A(8)
High Courts05 Jul 2002
Commissioner of Income Tax Vs Fabriquip (P) Ltd.
Gujarat High Court · (2002) 123 TAXMAN 820
Income Tax Act, 1922 — Section 9Income Tax Act, 1961 — Section 143(3), 144B, 155, 215, 22
High Courts05 Jul 2002Allowed
Patel Shenaz Bannu and Mehboob Miya Vs State of Gujarat
Gujarat High Court · (2003) 4 GLR 3591
High Courts05 Jul 2002
Commissioner of Income Tax Vs Natvarlal V. Desai
Gujarat High Court · (2002) 124 TAXMAN 39
Income Tax Act, 1961 — Section 64
High Courts05 Jul 2002
Commissioner of Income Tax Vs MaganIal Mohanlal Panchal
Gujarat High Court · (2002) 124 TAXMAN 34
Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 171, 171(9)
High Courts04 Jul 2002
Jatinbhai Nyalchand Shah Vs State of Gujarat and Others
Gujarat High Court · (2003) 23 GLH 302 : (2002) 4 GLR 3465
Constitution of India, 1950 — Article 22(5), 226
High Courts04 Jul 2002
Commissioner of Income Tax Vs Mehta Parikh and Co. (P) Ltd.
Gujarat High Court · (2002) 124 TAXMAN 466
Income Tax Act, 1961 — Section 40(c), 40A, 40A(5)(a)
High Courts04 Jul 2002
CWT Vs Chandrakant Ratilal
Gujarat High Court · (2002) 124 TAXMAN 65
Wealth Tax Act, 1957 — Section 5(1)(xxxii), 5(xxxii)
High Courts04 Jul 2002
Harshadkumar S. Mehta Vs CWT
Gujarat High Court · (2002) 124 TAXMAN 183
Wealth Tax Act, 1957 — Section 27(2)
High Courts04 Jul 2002
Kaira District Co-operative Milk Producer Union Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (2002) 172 CTR 212 : (2003) 260 ITR 141
Income Tax Act, 1961 — Section 35C
High Courts04 Jul 2002
Alkapuri Investments (P) Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (2002) 124 TAXMAN 36
Income Tax Act, 1961 — Section 104, 104(1)
High Courts04 Jul 2002
CWT Vs Chinubhia Lalbhai (HUF)
Gujarat High Court · (2002) 123 TAXMAN 834
Income Tax Act, 1961 — Section 5(1)(iv), 7(1)
High Courts04 Jul 2002
Kaira Dist. Co-op. Milk Producer Union Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (2002) 124 TAXMAN 473
Income Tax Act, 1961 — Section 35C
High Courts04 Jul 2002
Commissioner of Gift Tax Vs Maneklal Hargovandas Patel
Gujarat High Court · (2002) 177 CTR 552 : (2003) 264 ITR 592
Gift Tax Act, 1958 — Section 2
High Courts04 Jul 2002
Commissioner of Gift Tax Vs Arvindkumar Chandulal
Gujarat High Court · (2002) 178 CTR 537 : (2003) 264 ITR 594 : (2002) 123 TAXMAN 1107
Gift Tax Act, 1958 — Section 12(12)