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Gujarat High Court judgments, 2000

1,223 judgments · page 8 of 62

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High Courts21 Nov 2000Allowed

Naren Advertising and Marketing and Another Vs State Bank of Saurashtra and Another

Gujarat High Court · AIR 2001 Guj 222 : (2001) 3 GLR 2671

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 3, 151, 30, 32Partnership Act, 1932 — Section 18, 19, 20 , 22
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High Courts20 Nov 2000Dismissed

B.P. Joshi Asstt. Admn. Officer Vs United India Insurance Co. Ltd.

Gujarat High Court · (2000) GLR 334

Constitution of India, 1950 — Article 226General Insurance (Conduct, Discipline and Appeal) Rules, 1975 — Rule 22(4), 23
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High Courts17 Nov 2000Dismissed

Jaisukhlal Kalidas Joshi Vs State of Gujarat

Gujarat High Court · (2000) 11 GUJ CK 0085

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High Courts17 Nov 2000Dismissed

Ashish G. Joshi Vs Gujarat University

Gujarat High Court · (2001) GLR 39

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High Courts17 Nov 2000Dismissed

Arvindbhai N. Patel Vs Savitaben Patel

Gujarat High Court · (2001) 3 GLR 2744

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High Courts17 Nov 2000

Dy. Commissioner of Central Excise Vs Atul Ltd.

Gujarat High Court · (2003) 162 ELT 35

Central Excises and Salt Act, 1944 — Section 11B, 37B
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High Courts17 Nov 2000Dismissed

State of Gujarat Vs Rajesh D. Thakkar

Gujarat High Court · (2001) 21 GLH 587 : (2001) 2 GLR 1731

Prevention of Food Adulteration Act, 1954 — Section 11(1), 13, 16, 2, 7
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High Courts17 Nov 2000Dismissed

Arvindbhai N. Patel and Another Vs Savitaben Patel and Others

Gujarat High Court · (2001) 3 GLR 2744

Bombay Prevention of Fragmentation and Consolidation of Holdings Act, 1947 — Section 6(2), 7(2), 9(1)Bombay Tenancy and Agricultural Lands Act, 1948 — Section 70Constitution of India, 1950 — Article 227
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High Courts17 Nov 2000Dismissed

Shivlal Manilal Patel Vs Jamnagar Municipal Corporation

Gujarat High Court · (2001) GLR 801

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High Courts17 Nov 2000

Sabarkantha District Coop Milk Producers Union Ltd. and Others Vs Sales Tax Officer and Others

Gujarat High Court · (2000) 11 GUJ CK 0059

Gujarat Sales Tax Act, 1969 — Section 5
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High Courts17 Nov 2000Dismissed

State of Gujarat Vs Rajesh D. Thakkar and Others

Gujarat High Court · (2001) 21 GLH 587 : (2001) 2 GLR 1731

Prevention of Food Adulteration Act, 1954 — Section 11(1), 13(2, 2, 7
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High Courts17 Nov 2000Allowed

Indrapalsinh P. Chauhan Vs State of Gujarat

Gujarat High Court · (2001) 21 GLH 214 : (2001) GLR 223

Constitution of India, 1950 — Article 14, 16
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High Courts17 Nov 2000Dismissed

Gokaldas Kanji Rathod Vs Varsa Maganlal Chauhan

Gujarat High Court · (2000) 11 GUJ CK 0029

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High Courts17 Nov 2000Allowed

Shantilal Keshavlal Patel Vs G.S.R.T. Corpn.

Gujarat High Court · (2001) 91 FLR 1070

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High Courts17 Nov 2000Dismissed

Mochi Bhikhu Ramji Vs Abdul Aziz Tarmohymad by his heirs

Gujarat High Court · (2000) 11 GUJ CK 0012

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High Courts17 Nov 2000Dismissed

Principal Secondary School Arnej Vs Parmar Samantbhai Ukabhai

Gujarat High Court · (2000) 11 GUJ CK 0010

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High Courts17 Nov 2000

Food Corporation of India Workers'' Union Vs Food Corporation of India and Others

Gujarat High Court · (2001) 90 GLH 21 : (2001) 21 GLH 90 : (2001) 1 LLJ 1296

Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 10(1), 10(2), 20, 21Industrial Disputes Act, 1947 — Section 9
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High Courts17 Nov 2000Dismissed

R.R. Patel Vs District Development Officer

Gujarat High Court · (2000) 11 GUJ CK 0001

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High Courts14 Nov 2000

State of Gujarat Vs Parshottam Narsibhai Chauhan and Another

Gujarat High Court · (2001) 1 GLR 913 : (2001) 2 RCR(Criminal) 680

Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(1), 156(3), 190, 204Penal Code, 1860 (IPC) — Section 114, 120
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High Courts14 Nov 2000

Rajesh M. Jani Vs Registrar, Metropolitian Magistrate Court

Gujarat High Court · (2001) GLR 21

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