High Courts01 Dec 2000Allowed
Bhikhabhai H. Patel Vs Parsottambhai Z. Patel
Gujarat High Court · (2001) 21 GLH 565
COURT ARCHIVE
Gujarat High Court judgments, 2000
1,223 judgments · page 6 of 62
High Courts01 Dec 2000Allowed
Jankalyan Jagruti Kelavni Mandal Vs Secretary
Gujarat High Court · (2000) 12 GUJ CK 0038
High Courts01 Dec 2000Dismissed
Amrutlal B. Prajapati Vs Police Commissioner and 1 Another
Gujarat High Court · (2000) 12 GUJ CK 0034
High Courts01 Dec 2000Allowed
Manganbhai C. Patel Vs Competent Officer and Deputy Collector
Gujarat High Court · (2000) 12 GUJ CK 0029
High Courts01 Dec 2000Dismissed
T.J. Pandya Vs Dist. Education Officer
Gujarat High Court · (2000) 12 GUJ CK 0024
High Courts01 Dec 2000Allowed
Hemantkumar Babulal Pandya Vs State of Gujarat
Gujarat High Court · (2000) 12 GUJ CK 0014
High Courts01 Dec 2000Dismissed
Bai Sukhiben Vs Hirabhai Haribhai Patel
Gujarat High Court · (2002) 22 GLH 259 : (2001) 4 GLR 3215
Criminal Procedure Code, 1973 (CrPC) — Section 248(1), 371, 378, 378(4)Penal Code, 1860 (IPC) — Section 114, 494
High Courts01 Dec 2000Dismissed
Ashwinkumar D. Soneji Vs State of Gujarat
Gujarat High Court · (2000) 12 GUJ CK 0011
High Courts01 Dec 2000
Associated Petroleum Corpn. Vs Indian Oil Corporation Ltd.
Gujarat High Court · (2000) 12 GUJ CK 0007
High Courts01 Dec 2000
Khambhat Nagar Palika Vs Gujarat General Kamdar Union
Gujarat High Court · (2000) 12 GUJ CK 0002
High Courts01 Dec 2000Partly Allowed
H.R. Joshi Vs Chandubhai D. Bosamiya and Another
Gujarat High Court · (2001) CriLJ 3434 : (2002) 1 GLR 231
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Water (Prevention and Control of Pollution) Act, 1974 — Section 2, 24, 25, 33, 33(1)
High Courts30 Nov 2000
Naresh @ Rakesh Premjibhai Patel Vs State of Gujarat
Gujarat High Court · (2001) 2 GLR 1734
High Courts30 Nov 2000Allowed
Thakore Chamanji Mavaji and Others Vs State of Gujarat
Gujarat High Court · (2001) 3 GLR 1947
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Evidence Act, 1872 — Section 32
High Courts30 Nov 2000Allowed
Naresh @ Rakesh Premjibhai Patel Vs State of Gujarat and Others
Gujarat High Court · (2001) 2 GLR 1734
Constitution of India, 1950 — Article 22(5), 226Penal Code, 1860 (IPC) — Section 383, 454, 457
High Courts30 Nov 2000Allowed
Shantaben Gordhandas Bhatt Vs Gujarat State Road Transport Corporation
Gujarat High Court · (2002) ACJ 1714 : (2001) 21 GLH 180
Motor Vehicles Act, 1988 — Section 163
High Courts29 Nov 2000Dismissed
State of Gujarat Vs Lilaben K. Chamar
Gujarat High Court · (2001) 90 FLR 1145
High Courts29 Nov 2000
Grasim Industries Limited Vs Sales Tax Officer
Gujarat High Court · (2001) 21 GLH 312
Gujarat Sales Tax Act, 1969 — Section 59, 59(4), 59(5A)
High Courts29 Nov 2000
Gujarat State Co-operative Bank Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (2001) 167 CTR 34 : (2001) 250 ITR 229 : (2001) 119 TAXMAN 160
Banking Regulation Act, 1949 — Section 18, 24, 5, 56, 6Constitution of India, 1950 — Article 141Income Tax Act, 1961 — Section 256, 256(1), 260A, 261, 71
High Courts29 Nov 2000
Bhikhubha Balubhai Jadeja Vs State of Gujarat
Gujarat High Court · (2001) 88 FLR 822 : (2001) GLR 116
Constitution of India, 1950 — Article 14, 16
High Courts29 Nov 2000Dismissed
State of Gujarat and Another Vs Lilaben Chamar
Gujarat High Court · (2002) 4 LLJ 465