High Courts08 Dec 2000Dismissed
Jayantilal Hiralal Mandalia Vs Charity Commissioner
Gujarat High Court · (2001) 90 FLR 543
COURT ARCHIVE
Gujarat High Court judgments, 2000
1,223 judgments · page 4 of 62
High Courts08 Dec 2000Allowed
Nalini C. Raval Vs State of Gujarat
Gujarat High Court · (2000) 12 GUJ CK 0106
High Courts08 Dec 2000Allowed
Guj State Road Transport Corpn. Vs Ushakant Laxmanbhai Gamit
Gujarat High Court · (2001) 21 GLH 122
High Courts08 Dec 2000
State Bank of India Vs Engineering Majdoor Sangh
Gujarat High Court · (2000) 12 GUJ CK 0073
Companies Act, 1956 — Section 391, 394
High Courts08 Dec 2000Dismissed
Shri Chemical Corporation and Others Vs Miraben Prafulbhai Contractor and Others
Gujarat High Court · AIR 2001 Guj 171 : (2001) 21 GLH 267 : (2001) 4 RCR(Civil) 355
Partnership Act, 1932 — Section 14
High Courts08 Dec 2000Dismissed
Police Commissioner, Vadodara City and Others Vs Kiritsinh Mahobbatsinh Brahmbhatt and Others
Gujarat High Court · (2001) 2 GLR 1707
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3, 115Constitution of India, 1950 — Article 222
High Courts08 Dec 2000Dismissed
Police Commissioner Vs Kiritsinh Mahobbatsinh Brahmbhatt
Gujarat High Court · (2001) 2 GLR 1707
High Courts08 Dec 2000Dismissed
R.M. Suthar Vs C.D. Patel
Gujarat High Court · (2002) 1 GLR 109
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11(1), 12, 12(2), 29(2)
High Courts08 Dec 2000Allowed
P.W.D. Employees Union Vs State of Gujarat
Gujarat High Court · (2001) 21 GLH 601
High Courts08 Dec 2000
Kiritsinh Mohobatsinh Brahmbhatt Vs State of Gujarat
Gujarat High Court · (2000) 12 GUJ CK 0009
Bombay Police Act, 1951 — Section 110, 117Bombay Prohibition Act, 1949 — Section 110, 117, 66(1), 66(1)(b), 85(1)(3)Constitution of India, 1950 — Article 226
High Courts07 Dec 2000
Karsanbhai Lala Harijan Vs Western Railway
Gujarat High Court · (2001) 21 GLH 441 : (2001) 4 GLR 3470
High Courts07 Dec 2000Allowed
Varshaben Hiteshbhai Doshi Vs State of Gujarat
Gujarat High Court · (2001) 97 GLH 21 : (2001) 21 GLH 97 : (2001) 4 GLR 3585
High Courts07 Dec 2000Dismissed
Prashant J. Chavda Vs V.R. Shah
Gujarat High Court · AIR 2001 Guj 286 : (2002) 1 GLR 46
High Courts07 Dec 2000
Prashant J. Chavda and Others Vs V.R. Shah and Another
Gujarat High Court · AIR 2001 Guj 286 : (2002) 1 GLR 46
Bombay Public Conveyances Act, 1920 — Section 11, 12, 13, 14, 2Constitution of India, 1950 — Article 14, 21
High Courts07 Dec 2000
Sarkhej Okaf Nagarpalika Vs Somabhai Bhaishabhai Thakore
Gujarat High Court · (2000) 12 GUJ CK 0043
High Courts07 Dec 2000Partly Allowed
Karsanbhai L. Harijan Vs Western Railway
Gujarat High Court · (2001) 2 LLJ 175
Industrial Disputes Act, 1947 — Section 11ALimitation Act, 1963 — Article 137
High Courts06 Dec 2000
Shankerlal Nebhumal Uttamchandani Vs Commissioner of Income Tax
Gujarat High Court · (2001) 171 CTR 203 : (2001) 251 ITR 876
Constitution of India, 1950 — Article 226Finance Act, 1998 — Section 87, 88Income Tax Act, 1961 — Section 143(3)
High Courts06 Dec 2000Dismissed
G.S.R.T.C. Vs Narandas Chhaganlal
Gujarat High Court · (2000) 12 GUJ CK 0045