High Courts22 Dec 2000Dismissed
R.L. Ganvit Vs Gujarat State Seeds Corpn. Ltd.
Gujarat High Court · (2000) 12 GUJ CK 0047
COURT ARCHIVE
Gujarat High Court judgments, 2000
1,223 judgments · page 2 of 62
High Courts21 Dec 2000Allowed
Koli Gunabhai Kandhabhai and Others Vs State of Gujarat
Gujarat High Court · (2002) 1 GLR 172
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 120, 34
High Courts21 Dec 2000Partly Allowed
Saruyaben Harisingbhai Bilwal Vs Ataullahkhan Mehtabkhan Lalkhan Pathan and Others
Gujarat High Court · (2002) ACJ 638 : (2001) 3 GLR 2029
Motor Vehicles Act, 1988 — Section 168
High Courts21 Dec 2000
Saruyaben Harisingbhai Bilwal Vs Ataullahkhan Mehtabkhan Lalkhan Pathan
Gujarat High Court · (2002) ACJ 638 : (2001) 3 GLR 2029
High Courts21 Dec 2000Dismissed
Jyoti Motors Vs Industrial Credit and Development Syndicate Ltd. and Others
Gujarat High Court · (2001) 21 GLH 717 : (2001) 2 GLR 1719
Arbitration and Conciliation Act, 1996 — Section 33, 34, 34(1), 34(3)Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Article 119(b), 29(2), 5
High Courts21 Dec 2000
Newton Engineering and Construction Co. Vs Lloyd Insulations (India) Ltd.
Gujarat High Court · (2000) 12 GUJ CK 0030
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2, 115
High Courts21 Dec 2000Dismissed
Ahmedabad Grain Merchant Asson. and Others Vs State of Gujarat and Others
Gujarat High Court · (2001) 21 GLH 105
Constitution of India, 1950 — Article 14, 19(6), 19(l)(g)
High Courts20 Dec 2000Dismissed
Monitron Securities Pvt. Ltd. Vs Mukundlal Khushalchand Dhavan
Gujarat High Court · (2001) 89 FLR 498 : (2001) 21 GLH 639 : (2001) 4 GLR 2997 : (2001) 1 LLJ 924
Payment of Gratuity Act, 1972 — Section 2
High Courts20 Dec 2000Dismissed
Gujarat State Road Transport Corporation Vs Savitaben Vasantlal Patel
Gujarat High Court · (2001) 4 GLR 2900
High Courts20 Dec 2000
Vadodara Municipal Corporationkamdar Karmchari Union Vs Vadodara Municipal Corporation
Gujarat High Court · (2000) 12 GUJ CK 0056
High Courts20 Dec 2000
Maniben and Others Vs Ramiben and Others
Gujarat High Court · (2000) 12 GUJ CK 0037
High Courts20 Dec 2000Dismissed
Solanki Rameshbhai Virabhai Vs State of Gujarat
Gujarat High Court · (2001) 3 GLR 2248 : (2002) 4 LLJ 466
Bombay Civil Services Rules, 1959 — Rule 33(1)Constitution of India, 1950 — Article 14, 16, 226Industrial Disputes Act, 1947 — Section 25F
High Courts19 Dec 2000Dismissed
Gujarat Housing Board Vs S. K. Ghadvi and Company
Gujarat High Court · (2000) 12 GUJ CK 0091
Contract Act, 1872 — Section 52
High Courts19 Dec 2000Allowed
Jyotiben Samir Pawar Vs Samir Bhaskar Rao Pawar
Gujarat High Court · AIR 2001 Guj 165 : (2001) 2 DMC 84 : (2001) 3 GLR 2494
Hindu Marriage Act, 1955 — Section 24
High Courts19 Dec 2000Allowed
S.A. Zala Vs State of Gujarat
Gujarat High Court · (2000) 12 GUJ CK 0025
High Courts19 Dec 2000Allowed
Jyotiben Samir Pawar Vs Samir Bhaskarrao Pawar
Gujarat High Court · AIR 2001 Guj 165 : (2001) 2 DMC 84 : (2001) 3 GLR 2494
High Courts18 Dec 2000Partly Allowed
Kantibhai Anarji Thakor and Others Vs State of Gujarat
Gujarat High Court · (2001) 3 GLR 2292
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 141, 143, 149, 302, 34
High Courts18 Dec 2000Dismissed
General Secretary Gujarat Mazdoor Sena Vs Municipal Commissioner
Gujarat High Court · (2001) 21 GLH 740 : (2001) 4 GLR 3549
High Courts15 Dec 2000Allowed
Jayvantsinh P. Jadeja Vs State of Gujarat
Gujarat High Court · (2000) 12 GUJ CK 0115
High Courts15 Dec 2000
Karsanbhai Dahyabhai Parmar Vs District Supdt. of Police
Gujarat High Court · (2000) 12 GUJ CK 0113