High Courts14 Nov 2000Dismissed
Omkar S. Kanwar Vs Union of India (UOI) and Others
Gujarat High Court · (2002) 254 ITR 337
Constitution of India, 1950 — Article 14Finance Act, 1998 — Section 87, 97, 97(1)
COURT ARCHIVE
Gujarat High Court judgments, 2000
1,223 judgments · page 9 of 62
High Courts14 Nov 2000Allowed
Ramkumar Chandansindh since Deceased through heirs Vs Dy. Comissioner of Police
Gujarat High Court · (2000) 11 GUJ CK 0051
High Courts14 Nov 2000
Commissioner of Income Tax Vs Garden Silk Mills Pvt. Ltd.
Gujarat High Court · (2001) 170 CTR 450 : (2001) 252 ITR 804 : (2002) 124 TAXMAN 284
Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 32, 32(1), 36(1), 37, 80VVIncome Tax Rules, 1962 — Rule 5
High Courts14 Nov 2000Allowed
State of Gujarat Vs Kailashben Narandas Prajapati
Gujarat High Court · (2000) 11 GUJ CK 0028
High Courts14 Nov 2000Dismissed
Omkar S. Kanwar Vs Union of India (UOI)
Gujarat High Court · (2000) 4 GLR 2903 : (2002) 121 TAXMAN 74
High Courts14 Nov 2000
OMKAR S. KANWAR Vs UNION OF INDIA
Gujarat High Court · (2001) 170 CTR 354
Constitution of India, 1950 — Article 14, 226
High Courts14 Nov 2000
Shantaben Govindlal Patel Vs Commissioner of Income Tax
Gujarat High Court · (2001) 249 ITR 682 : (2001) 115 TAXMAN 229
Income Tax Act, 1961 — Section 147, 155(10B), 155(7A), 256(1), 45
High Courts13 Nov 2000
Sahinda Abdulla Nathalwala Vs State of Gujarat
Gujarat High Court · (2001) 21 GLH 500
High Courts13 Nov 2000Dismissed
Vachaspati R. Pandey Vs State of Gujarat
Gujarat High Court · (2000) 11 GUJ CK 0018
High Courts10 Nov 2000Dismissed
Jashvantkumar J. Desai Vs Sabarkantha District Panchayat
Gujarat High Court · (2001) 21 GLH 162 : (2001) 1 GLR 860
High Courts10 Nov 2000Dismissed
State of Gujarat Vs Dharmisthaben Narendrasinh Rana
Gujarat High Court · (2001) 3 GLR 2056
High Courts10 Nov 2000
Dy. Conservator of Forest Vs Shramjivi General Workers'' Union
Gujarat High Court · (2001) 89 FLR 213 : (2001) 24 GLH 21 : (2001) 21 GLH 24 : (2001) 1 LLJ 458
Industrial Disputes Act, 1947 — Section 10(1)
High Courts10 Nov 2000Dismissed
Jashvantkumar J. Desai Vs Sabarkantha District Panchayat and Others
Gujarat High Court · (2001) 21 GLH 162 : (2001) 1 GLR 860
Bombay Civil Services Rules, 1959 — Rule 2, 33, 33(1), 4Constitution of India, 1950 — Article 14, 16
High Courts10 Nov 2000
Damodar K. Shah Vs Commissioner of Income Tax
Gujarat High Court · (2001) 252 ITR 235 : (2001) 119 TAXMAN 882
Income Tax Act, 1961 — Section 16(3)(a), 64, 64(1)Married Womens Property Act, 1874 — Section 6
High Courts10 Nov 2000
Sarman Virambhai Zala Vs State of Gujarat
Gujarat High Court · (2000) 11 GUJ CK 0022
High Courts10 Nov 2000
Sunil Ratilal Shah Vs New India Assurance Co. Ltd.
Gujarat High Court · (2001) GLR 239
High Courts10 Nov 2000
DAMODAR K. SHAH Vs Commissioner of Income Tax
Gujarat High Court · (2001) 166 CTR 429
Income Tax Act, 1961 — Section 16(3)(a), 16(3)(a)(iii), 2(24), 27, 64Married Womens Property Act, 1874 — Section 6
High Courts10 Nov 2000Allowed
Sonal P. Chandervaker Vs State of Gujarat
Gujarat High Court · (2000) 11 GUJ CK 0008
High Courts10 Nov 2000
Deputy Conservator of Forest Vs Shramjivi General Workers Union
Gujarat High Court · (2001) 89 FLR 213 : (2001) 24 GLH 21 : (2001) 21 GLH 24 : (2001) 1 LLJ 458
Industrial Disputes Act, 1947 — Section 10(1)
High Courts09 Nov 2000Dismissed
Pravinbhai Ganeshbhai Chaudhary Vs Neutral Glass and alied Industired Pvt. Ltd.
Gujarat High Court · (2001) 4 GLR 3481