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Gujarat High Court judgments, 1999

826 judgments · page 8 of 42

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High Courts22 Nov 1999Allowed

Kishor Naginbhai Parmar Vs State of Gujarat

Gujarat High Court · (2000) CriLJ 3195 : (2000) 4 GLR 460

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High Courts22 Nov 1999Dismissed

Goswami Shri Vithalnathji Vrajbhushanlalji Maharaj Vs Arunabetiji Purshottamlalji Maharaja

Gujarat High Court · (2000) 3 GLR 2153

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Land Acquisition Act, 1894 — Section 18, 20, 21, 3, 30
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High Courts19 Nov 1999Allowed

Crompton Greaves Ltd. and Another Vs State of Gujarat and Others

Gujarat High Court · (2000) 120 STC 510

Gujarat Sales Tax Act, 1969 — Section 44Gujarat Sales Tax Rules, 1970 — Rule 24(2A)
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High Courts19 Nov 1999

State of Gujarat Vs Rajkot Dist. Co.operative Bank Ltd.

Gujarat High Court · (1999) 11 GUJ CK 0056

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High Courts19 Nov 1999

Gujarat Small Industries Corporation Ltd. Vs Union of India (UOI)

Gujarat High Court · (1999) 11 GUJ CK 0053

Constitution of India, 1950 — Article 227Railway Claims Tribunal Act, 1987 — Section 13, 15Railways Act, 1989 — Section 78B
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High Courts19 Nov 1999Dismissed

Mahebubbhai I. Vora Vs Nima Private Limited

Gujarat High Court · (1999) 11 GUJ CK 0023

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High Courts19 Nov 1999

Crompton Greaves Ltd. Vs State Of Gujarat

Gujarat High Court · (2000) 120 STC 510

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High Courts18 Nov 1999

Crompton Greaves Ltd. Vs State Of Gujarat

Gujarat High Court · (1999) 11 GUJ CK 0067

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High Courts18 Nov 1999

Heir of Rupabhai Kuberbhai Vs State of Gujarat

Gujarat High Court · (2001) 4 GLR 3695

Land Acquisition Act, 1984 — Section 23(1), 23(1A), 28
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High Courts18 Nov 1999Allowed

Naresh Sevaram Matreja Vs Police Commissioner

Gujarat High Court · (1999) 11 GUJ CK 0051

Constitution of India, 1950 — Article 226
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High Courts18 Nov 1999

Shon Ceramics Pvt. Ltd. Vs Union of India (UOI)

Gujarat High Court · (1999) 11 GUJ CK 0031

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High Courts18 Nov 1999Dismissed

Smt. Sharada Srikantaiah Vs Gujarat Electricity Board

Gujarat High Court · (2000) 2 GLR 218

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High Courts18 Nov 1999Dismissed

Dr. Ambedkar Dalit Parishad and Others Vs Ahmedabad Textile Industries Research Association and Others

Gujarat High Court · (2000) 4 GLR 558

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High Courts17 Nov 1999

State of Gujarat Vs Balendrabhai Ravjibhai Patel

Gujarat High Court · (1999) 11 GUJ CK 0071

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High Courts17 Nov 1999Dismissed

Gujarat Electricity Board Vs Rajeshkumar Babulal Panara

Gujarat High Court · (1999) 11 GUJ CK 0064

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High Courts17 Nov 1999Dismissed

Jayesh Manharlal Shah Vs Patel Bhimabhai Vajabhai

Gujarat High Court · (1999) 11 GUJ CK 0038

Motor Vehicles Act, 1988 — Section 102, 155Succession Act, 1925 — Section 306
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High Courts17 Nov 1999

Deputy Commissioner of Income Tax Vs Harjivandas Juthabhai Zaveri

Gujarat High Court · (2000) 160 CTR 277 : (2002) 258 ITR 785 : (2000) 245 ITR 305 : (2003) 132 TAXMAN 923

Income Tax Act, 1961 — Section 132(5), 133A, 143(3), 260A
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High Courts17 Nov 1999Allowed

T.R. Associates Vs State of Gujarat

Gujarat High Court · (2000) 4 GLR 193

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High Courts05 Nov 1999

Shah Sevantilal Dalsukhram and Another Vs Patel Mithabhai Tribhovandas and Others

Gujarat High Court · (2000) 2 GLR 1682

Bombay Public Trusts Act, 1950 — Section 22
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High Courts05 Nov 1999Dismissed

Municipal Corporation of City Vs Union of India (UOI)

Gujarat High Court · (2000) 2 GLR 269

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