High Courts03 Dec 1999
Deco Mica Ltd. Vs Union of India
Gujarat High Court · (2000) 68 ECC 554 : (2001) 95 ECR 422 : (2002) 144 ELT 18
Finance Act, 1998 — Section 96(1)
COURT ARCHIVE
Gujarat High Court judgments, 1999
826 judgments · page 6 of 42
High Courts02 Dec 1999
Manoj Rambhai Gadhvi and Others Vs Vaghasia Balubhai Khodabhai and Others
Gujarat High Court · (2001) 2 ACC 597
Motor Vehicles Act, 1988 — Section 171, 173
High Courts02 Dec 1999
Goyal M.G. Gases Ltd. Vs State of Gujarat
Gujarat High Court · (1999) 12 GUJ CK 0102
Bombay Relief Undertakings (Special Provisions) Act, 1958 — Section 3, 3(1), 3(2), 4, 4(1)Companies Act, 1956 — Section 433, 434Constitution of India, 1950 — Article 19(1), 226, 41
High Courts02 Dec 1999Allowed
Mavji Meghaji Vs State of Gujarat
Gujarat High Court · (1999) 12 GUJ CK 0093
Penal Code, 1860 (IPC) — Section 323, 395, 397, 506(2)
High Courts02 Dec 1999
Manoj Rambhai Gadhvi Vs Vaghasia Balubahi Khodabhai
Gujarat High Court · (2001) ACJ 294 : (2000) 3 GLR 105
Motor Vehicles Act, 1988 — Section 173
High Courts02 Dec 1999
Babulal Chimanlal Bhil Vs State of Gujarat
Gujarat High Court · (2000) 2 GLR 683
Constitution of India, 1950 — Article 309
High Courts02 Dec 1999Dismissed
Likhi Group Gram Panchayat and Others Vs State of Gujarat and Others
Gujarat High Court · AIR 2000 Guj 123 : (2000) 1 GLR 827
Gujarat Panchayats (Amendment) Act, 1962 — Section 298, 310, 9
High Courts02 Dec 1999Dismissed
State Bank of India Vs Engg. Majdoor Sangh
Gujarat High Court · (2001) 2 GLR 1032
Civil Procedure Code, 1908 (CPC) — Section 151Companies (Court) Rules, 1959 — Rule 80, 9Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts02 Dec 1999Allowed
Ramanbhai Dhulabhai Barot Vs State of Gujarat
Gujarat High Court · (1999) 12 GUJ CK 0021
High Courts01 Dec 1999
State of Gujarat Vs N.K. Jadhav
Gujarat High Court · (2000) 4 GLR 801
Constitution of India, 1950 — Article 14, 16Limitation Act, 1963 — Section 5
High Courts01 Dec 1999
Chhatrasinh N. Chauhan Vs Secretary, Water Resources Department and Another
Gujarat High Court · (1999) 12 GUJ CK 0034
Constitution of India, 1950 — Article 226Gujarat Civil Services (Discipline and Appeal) Rules, 1971 — Rule 10, 9
High Courts30 Nov 1999Allowed
Shanku Concretes Pvt. Ltd. Vs State of Gujarat
Gujarat High Court · (2000) 3 CivCC 126 : (2000) CriLJ 1988 : (2000) 2 GLR 753 : (2000) 3 RCR(Criminal) 258
Criminal Procedure Code, 1973 (CrPC) — Section 245Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141(1)Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
High Courts30 Nov 1999Partly Allowed
State of Gujarat and Others Vs Laxmiben Jayantilal Sikligar
Gujarat High Court · AIR 2000 Guj 180 : (2000) 2 GLR 1355
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts30 Nov 1999Dismissed
Competent Authority and Addl. Collector U.L.C.B.R. Vs Ramjibhai Jiwanbhai Patel
Gujarat High Court · (1999) 11 GUJ CK 0012
High Courts29 Nov 1999
Commissioner of Income Tax Vs Torrent Laboratories (P) Ltd.
Gujarat High Court · (2000) 160 CTR 333 : (2000) 245 ITR 29
Income Tax Act, 1961 — Section 256(1), 256(2), 37(3A)
High Courts29 Nov 1999Allowed
Nagha Mahbatsinh Zala Vs State of Gujarat
Gujarat High Court · (2000) 71 ECC 821 : (2000) 2 GLR 1101
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 17, 20B, 42, 50, 54
High Courts29 Nov 1999Dismissed
B.A. Shah Vs The State of Gujarat and Others The State of Gujarat and Others Vs B.A. Shah
Gujarat High Court · (1999) 11 GUJ CK 0017
High Courts26 Nov 1999Dismissed
H.N. Mujadia and Others Vs Oil and Natural Gas Commission and Another
Gujarat High Court · (2000) 2 GLR 354
High Courts26 Nov 1999Dismissed
Khungala Labhubhai Appabhai Vs Rajkot Municipal Corporation and Another
Gujarat High Court · (1999) 11 GUJ CK 0060