High Courts09 Dec 1999Dismissed
Gujarat Chamber of Commerce and Industry and Another Vs Pravinbhai Jashbhai Patel
Gujarat High Court · (2000) 2 GLR 245 : (1999) 1 GLR 244
COURT ARCHIVE
Gujarat High Court judgments, 1999
826 judgments · page 5 of 42
High Courts09 Dec 1999Dismissed
Sangitaben Rasiklal Jaiswal Vs Sanjaykumar Ratilal Jaiswal
Gujarat High Court · (2001) 1 DMC 19 : (2000) 3 GLR 297 : (2000) 4 RCR(Civil) 504
Hindu Marriage (Amendment) Act, 1956 — Section 24
High Courts09 Dec 1999Dismissed
Sanghi Finance and Investments Limited Vs Oil and Natural Gas Corporation Ltd.
Gujarat High Court · (2001) 1 GLR 372
Constitution of India, 1950 — Article 14, 226
High Courts09 Dec 1999Allowed
Suresh Soma @ Dulo Harijan Vs State of Gujarat
Gujarat High Court · (2000) CriLJ 4877 : (2000) 3 RCR(Criminal) 694
Bombay Police Act, 1951 — Section 135, 59Penal Code, 1860 (IPC) — Section 323, 504, 506(2)
High Courts08 Dec 1999
Commissioner of Income Tax Vs Mrugesh Jaykrishna
Gujarat High Court · (2000) 162 CTR 433 : (2000) 245 ITR 638
Income Tax Act, 1961 — Section 256(2), 69A
High Courts08 Dec 1999Dismissed
Gujarat Water Resources Development Corporation Ltd. Vs Dahyabhai Shivrambhai Patel
Gujarat High Court · (1999) 12 GUJ CK 0037
High Courts08 Dec 1999
COMMISSIONER OF INCOME TAX Vs MRUGESH JAYKRISHNA
Gujarat High Court · (2000) 109 TAXMAN 89
Income Tax Act, 1961 — Section 256(2), 69A
High Courts08 Dec 1999Allowed
Bharatbhai Ramjibhai Parmar Vs State of Gujarat
Gujarat High Court · (2000) CriLJ 2479 : (2000) 2 GLR 796
Constitution of India, 1950 — Article 226Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3, 3(2)
High Courts07 Dec 1999Allowed
Kamlaben K. Vaghela Vs State of Gujarat
Gujarat High Court · (1999) 12 GUJ CK 0110
High Courts07 Dec 1999
Jagrut Textiles Vs Union of India (UOI)
Gujarat High Court · (1999) 12 GUJ CK 0042
Central Excises and Salt Act, 1944 — Section 35(1)Constitution of India, 1950 — Article 226, 227
High Courts07 Dec 1999Dismissed
Parwatiben Vs Parulben
Gujarat High Court · (2000) 2 GLR 790
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts07 Dec 1999Dismissed
Punamchand Ashok Maheshwari Vs State of Gujarat
Gujarat High Court · (1999) 12 GUJ CK 0004
Bombay Land Revenue Code, 1879 — Section 204Constitution of India, 1950 — Article 14, 15(4), 226
High Courts06 Dec 1999Allowed
Mavjibhai Popatbhai Solanki Vs A.R. Dave or his Successor
Gujarat High Court · (1999) 12 GUJ CK 0105
High Courts06 Dec 1999
KiritKumar Manilal Patel Vs State of Gujarat
Gujarat High Court · (1999) 12 GUJ CK 0100
High Courts06 Dec 1999Allowed
Bhaterdevi Ramnivas Sanwalram Vs State of Gujarat
Gujarat High Court · (1999) 12 GUJ CK 0098
High Courts06 Dec 1999Dismissed
Deputy Commissioner of Income Tax Vs Harjivandas Juthabhai Zaveri and Another
Gujarat High Court · (1999) 258 ITR 785
Income Tax Act, 1961 — Section 160, 80I, 80L
High Courts03 Dec 1999Dismissed
Lilaben Vs Rajendrabhai R. Gurjar
Gujarat High Court · AIR 2000 Guj 121 : (2000) 2 GLR 1346
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 115
High Courts03 Dec 1999
Dakshaben Narandas Patel and Another Vs Gujarat Panchayat Service Selection Board
Gujarat High Court · (1999) 12 GUJ CK 0079
Gujarat Panchayats Act, 1961 — Section 203, 323
High Courts03 Dec 1999Allowed
Vinubhai Rambhai Dalwadi Vs Mangabhai Sartanbhai
Gujarat High Court · (2001) 2 GLR 1334
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 16, 115