High Courts05 Nov 1999Dismissed
Bhailalbhai Mathurbhai Patel Vs The State of Gujarat and Others
Gujarat High Court · (2001) GLR 332
COURT ARCHIVE
Gujarat High Court judgments, 1999
826 judgments · page 9 of 42
High Courts05 Nov 1999
Purshottambhai R. Kachhadia Vs State of Gujarat and Others
Gujarat High Court · (2000) 2 GLR 1793
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts05 Nov 1999Allowed
Omkar Construction Co. Vs Union of India (UOI)
Gujarat High Court · (1999) 11 GUJ CK 0042
Arbitration and Conciliation Act, 1996 — Section 11
High Courts05 Nov 1999Dismissed
State of Gujarat Vs Abdulhamidkhan Husenyavakhan Jibabi
Gujarat High Court · (1999) 11 GUJ CK 0027
High Courts04 Nov 1999
Bhil Hira Dosji Vs State of Gujarat
Gujarat High Court · (1999) 11 GUJ CK 0076
High Courts04 Nov 1999
Abdulsultan A. Manji and Others Vs State of Gujarat and Others
Gujarat High Court · (2001) 1 GLR 407
Constitution of India, 1950 — Article 14, 16, 21, 226, 32
High Courts04 Nov 1999Partly Allowed
Agricultural Produce Market Committee Vs Director of Agricultural Marketing and Rural Finance and Others
Gujarat High Court · AIR 2000 Guj 182
Constitution of India, 1950 — Article 226
High Courts04 Nov 1999Dismissed
State of Gujarat Vs Mohmad Salim Usmangani
Gujarat High Court · (1999) 11 GUJ CK 0022
Urban Land (Ceiling and Regulation) Act, 1976 — Section 11, 12, 13, 14, 21(1)
High Courts04 Nov 1999Dismissed
District Education Officer Vs R.D. Kaneria
Gujarat High Court · (1999) 11 GUJ CK 0014
High Courts04 Nov 1999
Bhikhabhai N. Solanki Vs District Development Officer
Gujarat High Court · (1999) 11 GUJ CK 0008
High Courts04 Nov 1999Dismissed
Chimanbhai Narottambhai Solanki Vs State of Gujarat
Gujarat High Court · (1999) 11 GUJ CK 0007
High Courts04 Nov 1999
Abdulsultan A. Manji Vs State of Gujarat
Gujarat High Court · (2001) 1 GLR 407
Constitution of India, 1950 — Article 14, 16, 21, 226, 39A
High Courts03 Nov 1999Dismissed
Saburbhai Hemabhai Chauhan Vs State of Gujarat
Gujarat High Court · (2000) 1 GLR 835
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 84C
High Courts03 Nov 1999Dismissed
State of Gujarat Vs Talabhai Versibhai
Gujarat High Court · (2000) 2 GLR 1344
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20, 54, 57
High Courts03 Nov 1999
Commissioner of Income Tax Vs Deepak Nitrite Ltd.
Gujarat High Court · (2000) 161 CTR 60 : (2000) 243 ITR 825 : (2001) 118 TAXMAN 168
Income Tax Act, 1961 — Section 32(1)
High Courts03 Nov 1999
Rahimbhai Vali Parbidia Vs State of Gujarat
Gujarat High Court · (1999) 11 GUJ CK 0002
High Courts02 Nov 1999
Methodist School of Nursing Vs State of Gujarat
Gujarat High Court · (1999) 11 GUJ CK 0077
High Courts02 Nov 1999Dismissed
Punamchandra Karsandas Leuva Vs Supritending Engineer
Gujarat High Court · (1999) 11 GUJ CK 0075
High Courts02 Nov 1999Dismissed
Garbadbhai Deceased through heirs Vs Chhaganbhai Dabhaibhai Chavda
Gujarat High Court · (1999) 11 GUJ CK 0074
High Courts02 Nov 1999Dismissed
Chhaganlal U. Patel Vs District Panchayat
Gujarat High Court · (1999) 11 GUJ CK 0073