High Courts28 Jun 1999Dismissed
Aslam Sattar Memon Vs State of Gujarat
Gujarat High Court · (1999) 06 GUJ CK 0021
Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(1), 9(2)
COURT ARCHIVE
Gujarat High Court judgments, 1999
826 judgments · page 27 of 42
High Courts28 Jun 1999
Ambalal S. Kumbhar and Another Vs Gujarat Co-Operative Marketing Federation Ltd.
Gujarat High Court · (2000) 2 LLJ 204
Industrial Disputes Act, 1947 — Section 11A
High Courts25 Jun 1999
Parikshatbhai Madhavbhai Patel Vs Divisional Controller, G.S.R.T.C., Surat
Gujarat High Court · (2000) 1 GLR 65 : (2000) 1 LLJ 1054
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 11
High Courts24 Jun 1999Allowed
Purshottambhai Chandubhai Gajera Vs State of Gujarat
Gujarat High Court · (1999) 06 GUJ CK 0028
High Courts24 Jun 1999Dismissed
Saiyed Sahejadmiya Sulemanmiya (dead) through heirs Sahedabegum and Others Vs Abdul Razak Isabhai Memon and Others
Gujarat High Court · AIR 1999 Guj 295 : (2000) 4 GLR 818
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts24 Jun 1999Dismissed
Parshottam Ramaji Rathod Vs Dhirajlal Dharamshi Mistry
Gujarat High Court · (1999) 3 GLR 197
High Courts24 Jun 1999Allowed
Jagdishchandra Karshandas Ghevaria Vs State of Gujarat
Gujarat High Court · (1999) 06 GUJ CK 0018
High Courts24 Jun 1999Dismissed
Manoj Puri @ Maniyo Karo Aliasmaylo Karo alias Manji Vs State of Gujarat
Gujarat High Court · (1999) 06 GUJ CK 0003
High Courts23 Jun 1999Dismissed
Kusumkar V. Bhundia Vs State of Gujarat
Gujarat High Court · (1999) 06 GUJ CK 0030
High Courts23 Jun 1999
Saurashtra Safai Kamdar Vikas Samitee Vs State of Gujarat
Gujarat High Court · (2000) 2 GLR 1476
High Courts23 Jun 1999Dismissed
Bapubhai Somabhai Patel decd. thro'' heirs and L.R. Vs Vithalbhai Somabhai Patel
Gujarat High Court · (2000) 2 GLR 104
High Courts23 Jun 1999
Manishkumar Maganlal Patel Vs Municipal Corporation of City of the Surat and Others
Gujarat High Court · AIR 2000 Guj 42 : (1999) 3 GLR 2340
Gujarat Town Planning and Urban Development Act, 1976 — Section 2, 68, 69
High Courts23 Jun 1999
Prof. Hasmukh Harjivandas Patel Vs State of Gujarat and Others
Gujarat High Court · (2000) 84 FLR 650
High Courts23 Jun 1999Dismissed
Amarbhai Kanjibhai Nayak Vs Commissioner of Police
Gujarat High Court · (1999) 3 GLR 821
High Courts22 Jun 1999Dismissed
Shankarbhai H. Patel and Others Vs Union of India (UOI) and Others
Gujarat High Court · AIR 2000 Guj 1 : (2000) 1 GLR 308
Constitution of India, 1950 — Article 14, 21, 226Railways Act, 1989 — Section 144
High Courts22 Jun 1999Dismissed
State of Gujarat Vs Shamraji Chelaji Mari and Others
Gujarat High Court · AIR 2000 Guj 30 : (1999) 3 GLR 2092
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 84C
High Courts22 Jun 1999
C.S. Amin Vs Disciplinary Authority and Dy. General Manager, State Bank of India and Another
Gujarat High Court · (2000) 1 GLR 46
Constitution of India, 1950 — Article 14, 226
High Courts21 Jun 1999Dismissed
Patel Chandrikaben Dineshbhai and Others Vs Director of Municipalities and Another
Gujarat High Court · AIR 2000 Guj 221
Constitution of India, 1950 — Article 226, 243Q, 243RGujarat Municipalities Act, 1963 — Section 37, 38, 70