High Courts16 Jul 1999Dismissed
Hakumat Desai Vs Office of Director of Pension and Provident Fund
Gujarat High Court · (1999) 07 GUJ CK 0073
COURT ARCHIVE
Gujarat High Court judgments, 1999
826 judgments · page 25 of 42
High Courts16 Jul 1999Dismissed
Union of India (UOI) Vs Abdulla Akbarali and Co.
Gujarat High Court · (1999) 07 GUJ CK 0068
High Courts16 Jul 1999Dismissed
Sunil Arvindbhai Kapadia Vs Union of India (UOI)
Gujarat High Court · (2000) 1 GLR 72
Foreign Exchange Regulation (Amendment) Act, 1993 — Section 8(1)
High Courts15 Jul 1999Allowed
Brijmohan Rambhansing Rajput Vs Commissioner of Police
Gujarat High Court · (1999) 07 GUJ CK 0074
High Courts15 Jul 1999Allowed
Navenderabhai Faganmal Vs State of Gujarat
Gujarat High Court · (1999) 07 GUJ CK 0062
High Courts15 Jul 1999Allowed
Narottam Damodardas Charadva Vs State of Gujarat
Gujarat High Court · (1999) 07 GUJ CK 0059
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts14 Jul 1999Dismissed
Ganesh Durgaprasad alias Dwarkaprasad Kahar Vs Commissioner of Police
Gujarat High Court · (1999) 07 GUJ CK 0005
Constitution of India, 1950 — Article 22(5)Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2), 6, 9(2)
High Courts13 Jul 1999
Shree Sonal Gum Industries Vs Income Tax Officer
Gujarat High Court · (2001) 166 CTR 175 : (2001) 247 ITR 735
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 276B, 279, 279(2)
High Courts13 Jul 1999
Govind Chhapabhai Patel Vs Deputy Commissioner of Income Tax
Gujarat High Court · (1999) 156 CTR 353 : (1999) 240 ITR 628
Income Tax Act, 1961 — Section 139, 142(1), 143(3), 147, 148
High Courts13 Jul 1999
Motibhai Chaganbhai Vs State of Gujarat, Land Acq. Officer
Gujarat High Court · (1999) 07 GUJ CK 0025
Land Acquisition Act, 1894 — Section 54
High Courts13 Jul 1999Dismissed
Shabaan Rotkin Vs Shahida Rotkin
Gujarat High Court · (2000) 1 GLR 111
High Courts13 Jul 1999
Dumala Vaghpara Gram Panchayat Vs Chunilal Tribhovandas Patel
Gujarat High Court · (1999) 07 GUJ CK 0002
High Courts12 Jul 1999
Arunbhai Nilkanthrai Nanavati Vs Jayaben Prabhudas and Others
Gujarat High Court · (2000) 1 ALT(Cri) 3 : (2000) CriLJ 1152
Criminal Procedure Code, 1973 (CrPC) — Section 245(2)Negotiable Instruments Act, 1881 (NI) — Section 138, 72, 84
High Courts12 Jul 1999Allowed
Gujarat Leather Industries Ltd. Vs Abdulsattar Gulamrasul Shaikh
Gujarat High Court · (2001) 3 LLJ 11
Bombay Industrial Employment (Standing Orders) Rules, 1959 — Rule 23(5)
High Courts12 Jul 1999
Arunbhai Nilkanthrai Nanavati Vs Jayaben Prahladbhai and Another (through Power of Attorney Kishorebhai Prabhudas)
Gujarat High Court · (1999) 3 CivCC 649 : (2000) 100 CompCas 828 : (1999) 3 GLR 2096 : (1999) 4 RCR(Criminal) 460
Criminal Procedure Code, 1973 (CrPC) — Section 245(2)Negotiable Instruments Act, 1881 (NI) — Section 138, 72, 84
High Courts12 Jul 1999
Jayesh R. Mor Vs State of Gujarat and Another
Gujarat High Court · (2000) 1 GLR 61
Companies Act, 1956 — Section 159, 160, 161, 162, 220
High Courts12 Jul 1999Dismissed
Pravinkumar Ramaniklal Pandya Vs Mavajibhai Jeram and Santokben Savaji Smarak Trust
Gujarat High Court · (2000) 4 GLR 732
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3)(b)
High Courts12 Jul 1999Dismissed
Firoz Ikbal Rathod Vs State of Gujarat
Gujarat High Court · (2000) 1 GLR 374
Bombay Police Act, 1951 — Section 122CConstitution of India, 1950 — Article 17, 18, 20, 27, 28Evidence Act, 1872 — Section 27
High Courts09 Jul 1999Dismissed
Pragjibhai @ Kanubhai Manjibhai Patel Vs Rasiklal Manganlal Modi and Others
Gujarat High Court · (2000) 4 GLR 561
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 5(11)(c)