High Courts18 Jun 1999Dismissed
State of Gujarat Vs Mohanbhai Dhanabhai and Others
Gujarat High Court · (2000) CriLJ 946
Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 27
COURT ARCHIVE
Gujarat High Court judgments, 1999
826 judgments · page 28 of 42
High Courts18 Jun 1999
Vasant C. Solanki Vs Joint Manager
Gujarat High Court · (1999) 3 GLR 461
Bombay Primary Education Act, 1947 — Section 40B, 40B(1)
High Courts17 Jun 1999
Rambhai Manilal Patel Vs Gujarat State Road Transport Corporation
Gujarat High Court · (2000) 2 LLJ 233
High Courts16 Jun 1999
Mukesh Kanaiyalal Luha Sindhi Vs District Magistrate
Gujarat High Court · (1999) 3 GLR 886
Constitution of India, 1950 — Article 226
High Courts16 Jun 1999Dismissed
Ranchhodbhai Nagjibhai Thesia Vs State of Gujarat
Gujarat High Court · (1999) 06 GUJ CK 0010
High Courts14 Jun 1999
Parmeshwarnarayan Vs Collector and Another
Gujarat High Court · (2000) 1 GLR 521
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 16, 17, 22, 22(1), 25
High Courts18 May 1999
Nilaybhai Rajendrabhai Thakore and Another Vs Ahmedabad Municipal Corporation and Another
Gujarat High Court · AIR 2000 Guj 4
Constitution of India, 1950 — Article 14, 226
High Courts12 May 1999
Mukundbhai Haribhai Patel Vs State of Gujarat
Gujarat High Court · (1999) 05 GUJ CK 0048
Constitution of India, 1950 — Article 14, 16, 320
High Courts12 May 1999Dismissed
Vira Bhana Vs State of Gujarat
Gujarat High Court · (1999) 05 GUJ CK 0046
High Courts12 May 1999Dismissed
Chelaji Dhulaji Vs Secretary, R and B Deptt.
Gujarat High Court · (1999) 05 GUJ CK 0040
High Courts12 May 1999
Lopaben Patel Vs Hitendra Rambhai Patel
Gujarat High Court · (2000) CriLJ 2709 : (2000) 1 DMC 147 : (1999) 2 GLR 666 : (1999) 4 RCR(Civil) 9 : (1999) 3 RCR(Criminal) 603
Contempt of Courts Act, 1971 — Section 2, 20Hindu Marriage Act, 1955 — Section 25, 28A
High Courts12 May 1999Dismissed
Atulbhai Balabhai Patel Vs State of Gujarat
Gujarat High Court · (2000) 1 GLR 553
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 76Constitution of India, 1950 — Article 226
High Courts12 May 1999
Sangar Garu Dhula Vs Shah Laxmiben Tejshi and Others
Gujarat High Court · (2000) 1 GLR 55
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts12 May 1999
Gujarat Narmada Valley Fertilizers Co. Ltd. Vs State of Gujarat and Others
Gujarat High Court · (2000) 1 GLR 443 : (2000) 1 LLJ 948
Constitution of India, 1950 — Article 14Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 10(1), 10(2), 10(4), 5Payment of Bonus Act, 1965 — Section 36
High Courts12 May 1999
Textile Labour Association Vs Official Liquidator of Jubilee Mills Ltd.
Gujarat High Court · (2000) 99 CompCas 189 : (2000) 4 GLR 147
Companies Act, 1956 — Section 445(3), 448(1), 451(1), 457, 457(1)
High Courts12 May 1999
Commissioner of Income Tax Vs Chandanben Maganlal
Gujarat High Court · (2000) 162 CTR 542 : (2000) 245 ITR 182 : (2002) 120 TAXMAN 38
Income Tax Act, 1961 — Section 256(1), 45, 53, 54
High Courts12 May 1999
Textile Labour Association, Bhadra, Ahmedabad Vs Official Liquidator, Ahmedabad and Others
Gujarat High Court · (1999) 2 LLJ 859
Companies Act, 1956 — Section 528, 529, 529, 529(1), 529(2)Payment of Bonus Act, 1965 — Section 25Workmens Compensation Act, 1923 — Section 529(3)(6)
High Courts12 May 1999
Maharaja Fatehsinhrao Zoo Trust Vs State of Gujarat and Another
Gujarat High Court · AIR 1999 Guj 346 : (1999) 3 GLR 2361
Forest (Conservation) Act, 1980 — Section 2Gujarat Agricultural Lands Ceiling Act, 1960 — Section 21, 29, 29BGujarat Private Forest (Acquisition) Act, 1972 — Section 4
High Courts12 May 1999
GEB Vs Gangaram Jagabhai Solanki Decd thro'' Heirs Nanuben J. Solanki
Gujarat High Court · (1999) 05 GUJ CK 0019
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts12 May 1999Dismissed
Kesha Mor Satwara Vs Puriben R. Satwara, died thro'' her heirs
Gujarat High Court · (1999) 05 GUJ CK 0001