High Courts30 Sept 1999Allowed
M.A. Patel Vs State of Gujarat
Gujarat High Court · (1999) 09 GUJ CK 0082
COURT ARCHIVE
Gujarat High Court judgments, 1999
826 judgments · page 15 of 42
High Courts30 Sept 1999Dismissed
Rajeshkumar B. Panara Vs State of Gujarat
Gujarat High Court · (1999) 09 GUJ CK 0078
High Courts30 Sept 1999
Parshottambhai Becharbhai Solanki Vs State of Gujarat
Gujarat High Court · (1999) 09 GUJ CK 0059
High Courts30 Sept 1999
Premji Khanji Masani Vs United India Insurance Co. and Others
Gujarat High Court · (1999) 3 GLR 2604
Industrial Disputes Act, 1947 — Section 2
High Courts30 Sept 1999
Nutan Mills Employees Co-op. Credit Society Ltd. Vs Official Liquidator of Nutan Mills Limited and Others
Gujarat High Court · (2001) 104 CompCas 439
Companies Act, 1956 — Section 433, 529A
High Courts29 Sept 1999Dismissed
Hirubhai M. Patel Vs State of Gujarat
Gujarat High Court · (1999) 09 GUJ CK 0040
High Courts29 Sept 1999Dismissed
Sunil Kumar Mangalsinh Kshatriya Vs State of Gujarat
Gujarat High Court · (2000) 3 GLR 345
Criminal Procedure Code, 1973 (CrPC) — Section 218
High Courts29 Sept 1999Dismissed
Khalifa Jusab Sher Mohmed Vs State of Gujarat
Gujarat High Court · (2000) 2 GLR 193
Gujarat Agricultural Lands Ceiling Act, 1960 — Section 2(16), 2(20), 6(1), 6(3B), 6(3C)
High Courts28 Sept 1999Dismissed
Mohibullah Usmanbhai Shaikh Vs State of Gujarat
Gujarat High Court · (1999) 09 GUJ CK 0079
High Courts28 Sept 1999
Chandrakant M. Dave Vs State of Gujarat
Gujarat High Court · (1999) 09 GUJ CK 0067
Gujarat Civil Services (Discipline and Appeal) Rules, 1971 — Rule 3(1)(1)
High Courts28 Sept 1999Dismissed
Rajnikant Hasmukhlal Golwala and Others Vs Natraj Theatre and Others
Gujarat High Court · AIR 2000 Guj 80 : (2000) 2 GLR 1155
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Partnership Act, 1932 — Section 12, 15, 29, 69
High Courts28 Sept 1999Dismissed
Bharatbhai Ganeshbhai Patel Vs Director of Municipalities
Gujarat High Court · (1999) 09 GUJ CK 0048
Constitution of India, 1950 — Article 226Gujarat Municipalities Act, 1963 — Section 51 , 51(1), 51(2)
High Courts28 Sept 1999
Commissioner of Income Tax Vs Shambhulal C. Bachkaniwala
Gujarat High Court · (2000) 162 CTR 435 : (2000) 245 ITR 488
Income Tax Act, 1961 — Section 132, 132A, 143(3), 158B, 158BA
High Courts28 Sept 1999
COMMISSIONER OF INCOME TAX Vs SHAMBHULAL C. BACHANIWALA
Gujarat High Court · (2000) 108 TAXMAN 515
Income Tax Act, 1961 — Section 132, 132A, 143(3), 158B, 158BA
High Courts27 Sept 1999Dismissed
Devpuri Hirapuri Vs State of Gujarat
Gujarat High Court · (1999) 3 GLR 880 : (2000) 1 RCR(Criminal) 475
Constitution of India, 1950 — Article 161Criminal Procedure Code, 1973 (CrPC) — Section 27, 33, 432, 433, 434Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(2), 32(A)
High Courts27 Sept 1999Dismissed
Jatunbibi Vs State of Gujarat
Gujarat High Court · (2000) 2 GLR 636 : (2000) 4 RCR(Civil) 594
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33C(2)Limitation Act, 1963 — Section 14, 2, 5
High Courts24 Sept 1999Dismissed
Saurashtra Co. Operative Housing Society Ltd. Vs State of Gujarat
Gujarat High Court · (1999) 09 GUJ CK 0026
Urban Land (Ceiling and Regulation) Act, 1976 — Section 20(1), 3(1)Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 3, 3(1), 4
High Courts24 Sept 1999Dismissed
Master Silk Mills Pvt. Ltd. Vs Ibrahim Habib
Gujarat High Court · (2000) 3 LLJ 672
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts24 Sept 1999Allowed
G.S.R.T.C. Vs S.T. Workers'' Union
Gujarat High Court · (1999) 09 GUJ CK 0021
Constitution of India, 1950 — Article 21, 226, 227, 309General Clauses Act, 1897 — Section 16Industrial Disputes Act, 1947 — Section 33, 33(1)(3), 33(3)
High Courts23 Sept 1999
Suo Motu Vs Municipal Commissioner, Ahmedabad Municipal Corporation and Others
Gujarat High Court · (2000) 1 GLR 525