High Courts07 Oct 1999Dismissed
Saurashtra Cement Ltd. Vs State of Gujarat
Gujarat High Court · (1999) 10 GUJ CK 0016
COURT ARCHIVE
Gujarat High Court judgments, 1999
826 judgments · page 14 of 42
High Courts07 Oct 1999Dismissed
Vijaysinh Bhamabhai Dodiya Vs State of Gujarat
Gujarat High Court · (1999) 10 GUJ CK 0011
High Courts06 Oct 1999
Jyotiben R. Pathak and Others Vs Rafigsa Chammansa Fakir and Others
Gujarat High Court · AIR 2000 Guj 129 : (2000) 3 GLR 169
Constitution of India, 1950 — Article 14Gujarat Municipalities Act, 1963 — Section 263
High Courts06 Oct 1999
Bharatkumar Chimanlal Chauhan Vs Nuclear Power Corporation Ltd. and Others
Gujarat High Court · (2000) 3 GLR 1891
Constitution of India, 1950 — Article 14, 16
High Courts05 Oct 1999
Bhupat @ Ishwarbhai Kahar Vs State of Gujarat and Others
Gujarat High Court · (2000) 2 GLR 1361
Constitution of India, 1950 — Article 22(5)
High Courts05 Oct 1999Dismissed
Thakore Gandaji Chundaji Vs Secretary
Gujarat High Court · (1999) 10 GUJ CK 0088
High Courts05 Oct 1999
Vasantlal Tulsidas Agrawal Vs Commissioner of Income Tax
Gujarat High Court · (2002) 254 ITR 255 : (2002) 120 TAXMAN 729
Finance Act, 1997 — Section 64(1), 70
High Courts05 Oct 1999
Vasantlal Tulsidas Agrawal Vs Resumesioner of Income Tax
Gujarat High Court · (2002) 172 CTR 208
High Courts05 Oct 1999Dismissed
Ravishankar Bhagvatiprasad Vs State of Gujarat
Gujarat High Court · (2000) 1 GLR 137
Criminal Procedure Code, 1973 (CrPC) — Section 100, 165Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 41, 41(1), 41(2), 42Prevention of Food Adulteration Act, 1954 — Section 13(1)
High Courts04 Oct 1999Dismissed
Commissioner of Income Tax Vs Nirma Chemicals Works
Gujarat High Court · (1999) 10 GUJ CK 0079
Income Tax Act, 1961 — Section 154
High Courts04 Oct 1999
Commissioner of Income Tax Vs Prayashvin B. Patel
Gujarat High Court · (1999) 240 ITR 931 : (2003) 132 TAXMAN 677
Income Tax Act, 1961 — Section 143(3), 256(1), 256(2), 263
High Courts01 Oct 1999
Patel Filters Ltd. Vs Barkatbhai V. Narsindani and Another
Gujarat High Court · (2000) 1 GLR 562
Industrial Disputes Act, 1947 — Section 33A, 36
High Courts01 Oct 1999
COMMISSIONER OF INCOME TAX Vs PRAYASHVIN B. PATEL
Gujarat High Court · (1999) 157 CTR 418
Income Tax Act, 1961 — Section 143(3), 256(1), 263
High Courts01 Oct 1999
U.B. Amin Vs State of Gujarat and Another
Gujarat High Court · (2000) 85 FLR 898 : (2000) 1 GLR 386
Constitution of India, 1950 — Article 226Pension Rules, 1950 — Rule 41
High Courts01 Oct 1999Allowed
Ashokbhai Jivraj @ Jivabhai Solanki Vs Police Commissioner
Gujarat High Court · (2000) 1 GLR 816
High Courts01 Oct 1999Allowed
Himatbhai Pethabhai Vankar Vs State of Gujarat
Gujarat High Court · (2000) 2 GLR 829
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii), 50
High Courts01 Oct 1999
Valjibhai Kalidas Makwana Vs D.S.P. Kheda Ors.
Gujarat High Court · (2000) 2 GLR 1021
Constitution of India, 1950 — Article 226
High Courts01 Oct 1999Dismissed
Snehal Park Co-op. Housing Society Ltd. Vs State of Gujarat and Others
Gujarat High Court · (1999) 10 GUJ CK 0029
High Courts01 Oct 1999Dismissed
Patel Alkeshkumar Kantibhai Vs Oil and Natural Gas Corporation Ltd.
Gujarat High Court · (1999) 10 GUJ CK 0024
High Courts01 Oct 1999
Prajapati Natarlal Parshottamdas Vs Oil and Natural Gas Corpn. Ltd.
Gujarat High Court · (1999) 10 GUJ CK 0022