High Courts15 Oct 1999Dismissed
P.J. Kapadia Vs State of Gujarat
Gujarat High Court · (1999) 10 GUJ CK 0007
COURT ARCHIVE
Gujarat High Court judgments, 1999
826 judgments · page 13 of 42
High Courts15 Oct 1999
Sukhpalsing Iqbalsing Gil Vs State of Gujarat
Gujarat High Court · (1999) 10 GUJ CK 0003
Guardians and Wards Act, 1890 — Section 9
High Courts14 Oct 1999Allowed
Guj. State Co-op. Land Deve. Bank Ltd. Vs State of Gujarat
Gujarat High Court · (2000) 1 GLR 862 : (2000) 3 RCR(Civil) 85
High Courts13 Oct 1999Dismissed
Bachubhai Valjibhai Vs State of Gujarat
Gujarat High Court · (2001) 21 GLH 707 : (2001) 2 GLR 1504
Criminal Procedure Code, 1973 (CrPC) — Section 374Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 34, 498A
High Courts13 Oct 1999Dismissed
The Asst. Commissioner of Income Tax Vs Thermotech Engineers
Gujarat High Court · (1999) 10 GUJ CK 0013
Income Tax Act, 1961 — Section 260A, 263, 273(b)
High Courts12 Oct 1999
B.M. Solanki and Another Vs State of Gujarat and Others
Gujarat High Court · (2000) 2 GLR 1429
Constitution of India, 1950 — Article 14, 16, 236, 309, 310
High Courts11 Oct 1999Allowed
Kajalben G. Sindhi Vs Commissioner of Police
Gujarat High Court · (2000) 2 GLR 344
High Courts11 Oct 1999Dismissed
Rabari Hirabhai Devabhai Vs State of Guajrat
Gujarat High Court · (1999) 10 GUJ CK 0066
High Courts11 Oct 1999
Lasiben Amtaji Vs Oil and Natural Gas Commission
Gujarat High Court · (2000) 4 GLR 596
High Courts11 Oct 1999Allowed
Kanaiyalal Maneklal Raval Vs State of Gujarat
Gujarat High Court · (1999) 10 GUJ CK 0012
High Courts08 Oct 1999
Natwarbhai J. Patel Vs State of Gujarat
Gujarat High Court · (1999) 10 GUJ CK 0082
High Courts08 Oct 1999Allowed
Lalshanker A. Suthar Vs Guj Agricultural University
Gujarat High Court · (2000) 2 GLR 398
High Courts08 Oct 1999Allowed
Shankar Vishnubhai Sindhi Vs Commissioner of Police
Gujarat High Court · (2000) CriLJ 1247
High Courts08 Oct 1999Dismissed
Prabhatsang Devubha Jadeja Vs Jamnagar District Panchayat
Gujarat High Court · (1999) 10 GUJ CK 0068
High Courts08 Oct 1999Allowed
M.M. Bhavsar - Peon Vs State of Gujarat
Gujarat High Court · (2000) 1 GLR 822
High Courts08 Oct 1999Dismissed
G.S.R.T.C. Vs Jayantilal G. Raval
Gujarat High Court · (1999) 10 GUJ CK 0008
High Courts08 Oct 1999Allowed
Binoy Nair Vs M.P. Shah Medical College
Gujarat High Court · (2000) 4 GLR 857
High Courts08 Oct 1999Dismissed
Vaghora Nathalal Murji Vs State of Gujarat
Gujarat High Court · (1999) 10 GUJ CK 0004
High Courts07 Oct 1999Dismissed
Kosamba Gram Panchayat Vs State of Gujarat
Gujarat High Court · (2000) 2 GLR 26