High Courts30 Jan 1997
V.T. Mehta Vs Chairman and Managing Director, I.P.C.L. and Another
Gujarat High Court · (1997) 3 GLR 2049
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gujarat High Court judgments, 1997
370 judgments · page 17 of 19
High Courts29 Jan 1997
Shah Babulal Balkrishna Vs State of Gujarat and Another
Gujarat High Court · (1997) 2 GLR 1700
Constitution of India, 1950 — Article 14, 16
High Courts29 Jan 1997
Arjunbhai J. Chauhan Vs State of Gujarat
Gujarat High Court · (1997) 3 GLR 2461
Constitution of India, 1950 — Article 14, 16, 309, 311
High Courts29 Jan 1997
State of Gujarat and Another Vs Kanaiyalal Manilal
Gujarat High Court · (1998) 1 GLR 40 : (1998) 2 RCR(Criminal) 667
Mental Health Act, 1987 — Section 20, 22, 49, 5, 78
High Courts28 Jan 1997Partly Allowed
Gujarat State Road Transport Corporation Vs Karsan Meghji Dabhi
Gujarat High Court · (1997) 2 GLR 1396 : (2000) 3 LLJ 1174
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts28 Jan 1997
Jagdishbhai Chandulal Parikh Vs Ambalal Sankalchand Mehta and Others
Gujarat High Court · (1997) 2 GLR 1714
Co-operative Societies Act, 1961 — Section 81, 86
High Courts28 Jan 1997
Chhaganbhai B. Patel Vs Sitaben J. Bhanabhai Rathod and Another
Gujarat High Court · (1998) 1 GLR 59
Bombay Land Revenue Code, 1879 — Section 73AA, 73AAConstitution of India, 1950 — Article 226
High Courts27 Jan 1997Dismissed
State of Gujarat Vs Setwara K. Mavji and Another
Gujarat High Court · (1997) CriLJ 3471
Penal Code, 1860 (IPC) — Section 114, 302, 34
High Courts24 Jan 1997
Sangam Plastic Centre Vs P.K. Tiwari, Commissioner of Income Tax
Gujarat High Court · (1997) 139 CTR 551 : (1997) 226 ITR 260
Income Tax Act, 1961 — Section 139(2), 139(8), 148, 271(1), 273A
High Courts24 Jan 1997Dismissed
Karodiben and Others Vs Rajubhai Mahendrasingh and Others
Gujarat High Court · (1998) 1 DMC 580 : (1997) 3 GLR 480
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts24 Jan 1997Allowed
Shobhanaben H. Patel Vs Harshadbhai Ratilal Patel and Another
Gujarat High Court · (1998) 1 CivCC 456 : (1998) 1 DMC 106 : (1997) 3 GLR 505 : (1998) 1 RCR(Criminal) 221
Criminal Procedure Code, 1973 (CrPC) — Section 125(4)
High Courts24 Jan 1997Allowed
State of Gujarat Vs Sudhir Mehta
Gujarat High Court · (1997) CriLJ 3442 : (1998) 1 GLR 560
Factories Act, 1948 — Section 102, 102(1), 102(2), 40, 48Gujarat Factories Rules, 1963 — Rule 48(3), 80, 81, 82, 83(A)
High Courts21 Jan 1997
Jyoti Electric Motors Ltd. Vs Workmen Through Kheda Jilla Factory Kamdar Union and Another
Gujarat High Court · (1997) 2 GLR 1614
Industrial Disputes Act, 1947 — Section 24(3)
High Courts20 Jan 1997
Apollo Tyres Limited Vs Sales Tax Officer (3)
Gujarat High Court · (1997) 01 GUJ CK 0040
Bombay Sales Tax Rules, 1959 — Rule 41, 41ACentral Sales Tax Act, 1956 — Section 8(5)Constitution of India, 1950 — Article 14, 19(1), 252(1), 265, 286
High Courts18 Jan 1997
Kusumben E. Borasada Vs Govt. of Gujarat and Others
Gujarat High Court · (1997) 3 GLR 2159
Constitution of India, 1950 — Article 14, 16, 21, 226, 39Gujarat Secondary Education Act, 1972 — Section 2(p)
High Courts18 Jan 1997
State of Gujarat Vs Bhanudanji Mehsandanji Gadhvi
Gujarat High Court · (1997) 1 ACC 453
High Courts18 Jan 1997
D.C.W. Limited Vs Commissioner (Appeals)
Gujarat High Court · (1998) 97 ELT 424 : (1997) 2 GLR 913
Central Excises and Salt Act, 1944 — Section 35F
High Courts18 Jan 1997
Manvar Shankerbhai Mansang Vs Pandya Shankerlal Amiram and Others
Gujarat High Court · (1997) 3 GLR 2478
Constitution of India, 1950 — Article 226, 227
High Courts17 Jan 1997
State of Gujarat Vs Imtiyaj Haji Abdul Sattar
Gujarat High Court · (1998) 1 GLR 214
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Evidence Act, 1872 — Section 114Prevention of Food Adulteration Act, 1954 — Section 16, 20, 7
High Courts17 Jan 1997
Rajan Johnsonbhai Christy Vs State of Gujarat
Gujarat High Court · (1997) 2 GLR 1077
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Evidence Act, 1872 — Section 25Penal Code, 1860 (IPC) — Section 120B, 25, 302, 34