High Courts16 Jan 1997
Ratansinh Sodansinh Sisidia Vs Union of India
Gujarat High Court · (1997) 3 GLR 2215
Constitution of India, 1950 — Article 311(2)
COURT ARCHIVE
Gujarat High Court judgments, 1997
370 judgments · page 18 of 19
High Courts16 Jan 1997
GUJARAT STATE FERTILIZERS and CHEMICALS LTD. Vs DY. COMMISSIONER OF Income Tax.
Gujarat High Court · (1997) 139 CTR 548
Income Tax Act, 1961 — Section 143(3), 220, 220(6), 281(1)
High Courts16 Jan 1997
Dharmendrasing Dolubha Zala and Others Vs State Bank of Saurashtra and Others
Gujarat High Court · (1998) 91 CompCas 290 : (1997) 2 GLR 919
Criminal Procedure Code, 1973 (CrPC) — Section 102
High Courts16 Jan 1997
Gujarat State Fertilizers and Chemicals Ltd. Vs Dy. Commissioner of Income Tax
Gujarat High Court · (1997) 226 ITR 270
Income Tax Act, 1961 — Section 143(3), 220(6), 281(1)
High Courts16 Jan 1997
Sagrambhai Nagibhai Bharwad and Others Vs State of Gujarat and Another
Gujarat High Court · (1998) 1 GLR 205 : (1998) 3 RCR(Criminal) 237
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 432Penal Code, 1860 (IPC) — Section 140, 147, 148, 149, 302
High Courts16 Jan 1997Dismissed
State of Gujarat Vs Ganeshbhai Chamnaji Raval and Another
Gujarat High Court · (1997) CriLJ 3073 : (1997) 2 GLR 479
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 20, 7Prevention of Food Adulteration Rules, 1955 — Rule 9A
High Courts16 Jan 1997
Zoroastrian Co-operative Housing Society Ltd. and Another Vs District Registrar, Co-operative Societies (Urban) and Others
Gujarat High Court · AIR 1997 Guj 136 : (1997) 1 GLR 602
Constitution of India, 1950 — Article 15, 19, 19(1), 226, 227Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 10
High Courts16 Jan 1997
P.B. Textiles Pvt. Ltd. Vs Gujarat Industrial Development Corporation
Gujarat High Court · (1997) 1 GLR 624
Constitution of India, 1950 — Article 227
High Courts15 Jan 1997Allowed
Koli Gomiben Shyamji Vs Koli Laxman Premji and Another
Gujarat High Court · (1997) 2 DMC 474
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4)
High Courts15 Jan 1997
Santoshi T.V. Centre Vs Arvind Mills Ltd. (Electronics Division)
Gujarat High Court · (1997) 3 CivCC 690 : (1997) 1 GLR 510
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1, Order 37 Rule 4, Order 5 Rule 15, Order 9 Rule 13, 115
High Courts13 Jan 1997
Mahuva Nagar Palika Vs Raliatben Bhura and Others
Gujarat High Court · (1997) 01 GUJ CK 0001
Municipal Employees Service Rules — Rule 23
High Courts10 Jan 1997
COMMISSIONER OF INCOME TAX Vs STANDARD MALTINGS and ALLIED PRODUCTS CORPORATION.
Gujarat High Court · (1997) 139 CTR 284
Income Tax Act, 1961 — Section 144B, 256(1), 37Partnership Act, 1932 — Section 2(23), 36, 37, 43, 48
High Courts10 Jan 1997
Commissioner of Income Tax Vs Standard Maltings and Allied Products Corporation
Gujarat High Court · (1997) 226 ITR 1
Income Tax Act, 1961 — Section 144B, 184, 256(1), 37, 37(1)
High Courts10 Jan 1997Allowed
Chhotabhai Dahyabhai Thakore Vs State of Gujarat and Others
Gujarat High Court · AIR 1997 Guj 166 : (1997) 3 GLR 2016
Bombay Land Revenue Code, 1879 — Section 211, 73AConstitution of India, 1950 — Article 14
High Courts09 Jan 1997
Stock Exchange Ahmedabad Vs Central Board of Direct Taxes
Gujarat High Court · (1997) 225 ITR 761
Income Tax Act, 1961 — Section 10, 10(23A), 10(23C), 10(23C)(IV)
High Courts09 Jan 1997
S.A. Bohra, Income Tax Officer Vs Krishna Construction Co. and Others
Gujarat High Court · (1998) 230 ITR 708
Income Tax Act, 1961 — Section 194C, 201, 221, 276B, 278B
High Courts09 Jan 1997
S. A. BOHRA, Income Tax OFFICER Vs KRISHNA CONSTRUCTION CO. and Others
Gujarat High Court · (1998) 144 CTR 687
Criminal Procedure Code, 1973 (CrPC) — Section 197, 378Income Tax Act, 1961 — Section 194C, 201, 221, 276B, 278
High Courts09 Jan 1997Allowed
Suhana S. Nagori Vs S.B. Nagori
Gujarat High Court · (1997) CriLJ 3388 : (1998) 2 DMC 286 : (1997) 4 RCR(Criminal) 437
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 482Evidence Act, 1872 — Section 3
High Courts09 Jan 1997Dismissed
Gujarat Ambuja Proteins Limited and Others Vs Dahyabhai Kalubhai Solanki and Another
Gujarat High Court · (1997) CriLJ 3473 : (1997) 2 GLR 604
Criminal Procedure Code, 1973 (CrPC) — Section 205, 244, 245, 313, 317Water (Prevention and Control of Pollution) Act, 1974 — Section 24, 25, 43, 44, 47
High Courts08 Jan 1997
Hemant L. Leuva Vs H.S. Shah, Chairman, Admission Committee and Dean
Gujarat High Court · (1997) 1 GLR 853
Constitution of India, 1950 — Article 226