High Courts20 Feb 1997
Jagdish Nathalal Barai Vs Union of India (UOI) and Another
Gujarat High Court · (1999) 1 GLR 508
Telegraph Act, 1885 — Section 7B
COURT ARCHIVE
Gujarat High Court judgments, 1997
370 judgments · page 16 of 19
High Courts20 Feb 1997
C.U. Shah Arogya Bharti (Public Trust) and Another Vs Saurashtra Mazdoor Sangh
Gujarat High Court · (1998) 1 GLR 374
Industrial Disputes Act, 1947 — Section 17(2), 2
High Courts20 Feb 1997
Godiji Parshwanathji Jain Vs Commissioner of Income Tax
Gujarat High Court · (1997) 140 CTR 68 : (1997) 226 ITR 798
Income Tax Act, 1961 — Section 11, 12, 139(4A), 139(4A)(1), 271(1)
High Courts19 Feb 1997
Alka Synthetics Ltd. Vs Securities and Exchange Board of India and Others D.M. Investments Vs Securities and Exchange Board of India
Gujarat High Court · (1995) 95 CompCas 663
Constitution of India, 1950 — Article 265, 300ASecurities and Exchange Board of India (Prohibition of Fraudulent and Unfair Trade Practices relating to Securities Markets) Regulations, 1995 — Regulation 11, 12Securities and Exchange Board of India Act, 1992 — Section 11, 11(2), 11B, 32
High Courts17 Feb 1997
Commissioner of Income Tax Vs Paushak Limited
Gujarat High Court · (1997) 140 CTR 241 : (1997) 227 ITR 216
Income Tax Act, 1961 — Section 263, 35(1), 80HH
High Courts17 Feb 1997
Krishna Metal Industries Vs H.M. Algotar
Gujarat High Court · (1997) 140 CTR 200 : (1997) 225 ITR 853
Income Tax Act, 1961 — Section 139, 142(1), 143(3), 147, 148
High Courts15 Feb 1997
P.K. Suman Vs Jayantilal Satyadev Patel
Gujarat High Court · (1997) 3 GLR 1931
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 2(y), 397Foreign Exchange Regulation Act, 1973 — Section 56, 6, 7, 8, 9General Clauses Act, 1897 — Section 3
High Courts14 Feb 1997
Panchmahals District Panchayat Selection Committee Vs Mambhai S. Patel and Another
Gujarat High Court · (1997) 3 GLR 2346
Constitution of India, 1950 — Article 227
High Courts14 Feb 1997
Commissioner of Income Tax Vs Jaykrishna Harivallabhdas
Gujarat High Court · (1998) 93 CompCas 875 : (1998) 231 ITR 108 : (2000) 112 TAXMAN 683
Companies (Court) Rules, 1959 — Rule 283, 285Companies Act, 1956 — Section 481, 497, 509, 547, 577Income Tax Act, 1961 — Section 2(22), 4, 45, 46(1), 46(2)
High Courts11 Feb 1997
Kantilal Mohanbhai Bhagat Vs Pratimaben Kantilal Bhagat
Gujarat High Court · (1997) 1 DMC 483
Civil Procedure Code, 1908 (CPC) — Section 96Hindu Marriage Act, 1955 — Section 13B, 13B(2), 28Penal Code, 1860 (IPC) — Section 114, 494
High Courts11 Feb 1997
Union Bank of India Vs Kamlesh G. Shah
Gujarat High Court · (1997) 2 GLR 217
Industrial Disputes Act, 1947 — Section 17B
High Courts06 Feb 1997Allowed
State of Gujarat Vs Babu Rava Koli
Gujarat High Court · (1998) CriLJ 1260 : (1997) 2 GLR 570
Penal Code, 1860 (IPC) — Section 302, 504
High Courts06 Feb 1997
State of Gujarat Vs Lakshman Mangaji Mena
Gujarat High Court · (1998) CriLJ 2161
Motor Vehicles Act, 1988 — Section 112, 116Penal Code, 1860 (IPC) — Section 279, 304
High Courts06 Feb 1997
Lalubha Keshrisinh Garasia Vs State of Gujarat
Gujarat High Court · (1997) 3 GLR 2568
Penal Code, 1860 (IPC) — Section 302, 307, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(2)(v)
High Courts05 Feb 1997
Prabhubhai Vastabhai Patel Vs R.P. Meena
Gujarat High Court · (1997) 139 CTR 428 : (1997) 226 ITR 781 : (2000) 112 TAXMAN 277
Income Tax Act, 1961 — Section 132, 132(1A)
High Courts05 Feb 1997
Commissioner of Income Tax Vs Saraspur Mills Ltd.
Gujarat High Court · (2002) 173 CTR 418 : (2003) 126 TAXMAN 460
Income Tax Act, 1961 — Section 10, 10(13A), 17, 17(1), 17(3)
High Courts05 Feb 1997
Kanulal Krishnalal Trivedi Vs Karanlal Krishnalal Trivedi
Gujarat High Court · (1997) 3 GLR 1948
Civil Procedure Code, 1908 (CPC) — Section 10, 151
High Courts04 Feb 1997Allowed
Sandhya Organic Chemicals P. Ltd. and Others Vs United Phosphorous Ltd. and Another
Gujarat High Court · AIR 1997 Guj 177
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 40 Rule 1, 9Contract Act, 1872 — Section 27
High Courts03 Feb 1997
Mahendra Ashabhai Patel Vs Union of India (UOI) and Others
Gujarat High Court · (1997) 2 GLR 1270
Constitution of India, 1950 — Article 226
High Courts31 Jan 1997
Jayantilal Valjibhai Vs Gujarat Electricity Board and Another
Gujarat High Court · (1997) 2 GLR 1295
Constitution of India, 1950 — Article 226