High Courts27 Feb 1997

Karimaben K. Bagad Vs State of Gujarat

Gujarat High Court · (1997) 2 GLR 1595

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 1, 1(3), 11, 11(i), 12Constitution of India, 1950 — Article 139(A)(1), 139A(1), 14, 19, 21Criminal Procedure Code, 1973 (CrPC) — Section 11