High Courts04 Apr 1997Dismissed
IOC Ltd. Vs Deepak V. Shukla
Gujarat High Court · AIR 1998 Guj 8
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gujarat High Court judgments, 1997
370 judgments · page 13 of 19
High Courts04 Apr 1997
Rajesh Ambashanker Nagar Vs Jayesh Chandulal Shah
Gujarat High Court · (1997) 2 GLR 1304
Constitution of India, 1950 — Article 142Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 138, 139, 140, 141
High Courts03 Apr 1997Allowed
Chandulal H. Ghodasara and etc. Vs State of Gujarat and Others
Gujarat High Court · AIR 1998 Guj 84 : (1997) 2 GLR 1451
Bombay Land Revenue Code, 1879 — Section 214Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115
High Courts03 Apr 1997
Udaipur Phosphates and Fertilizers Ltd. Vs Gujarat Mazdoor Kranti Union and Another
Gujarat High Court · (1997) 3 GLR 2132
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Industrial Disputes Act, 1947 — Section 10, 10(1), 11, 11(3), 18
High Courts03 Apr 1997
Stock Exchange, Ahmedabad Vs Assistant Commissioner of Income Tax
Gujarat High Court · (1997) 141 CTR 195 : (1997) 227 ITR 906
Income Tax Act, 1961 — Section 10(23), 10(23A), 10(23C), 11, 12A
High Courts02 Apr 1997Dismissed
Vora Aminbai Ibrahim Vs Vora Taheral Mohmedali and Others
Gujarat High Court · AIR 1998 Guj 31 : (1998) 1 GLR 760
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 2, Order 34 Rule 7, Order 9 Rule 9, 100(5)Transfer of Property Act, 1882 — Section 58 , 60
High Courts01 Apr 1997Dismissed
Maheshbhai R. Patel and Another Vs Palsana Gram Panchayat and Others
Gujarat High Court · AIR 1998 Guj 81
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2AGujarat Panchayats (Amendment) Act, 1962 — Section 94
High Courts31 Mar 1997
Khialdas J. Manghimalani Vs State of Gujarat
Gujarat High Court · (1998) 1 GLR 277
High Courts31 Mar 1997
Rasikbhai Ramsing Rana and etc. Vs State of Gujarat
Gujarat High Court · (1998) CriLJ 1347
Gujarat Visitors of Prisons Rules, 1974 — Rule 10, 10(1), 10(4), 12, 12(2)
High Courts31 Mar 1997Dismissed
Amratlal Devdanbhai Soni Vs Director of Revenue Intelligence and Another
Gujarat High Court · (1998) CriLJ 705
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 167(2A), 173, 193Evidence Act, 1872 — Section 10Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 29, 36, 36(1), 36A
High Courts31 Mar 1997
Yogendra Kasturbhai Parmar Vs State of Gujarat
Gujarat High Court · (1997) 3 GLR 1868
Bombay Police Act, 1951 — Section 135, 135(1)Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27
High Courts31 Mar 1997Allowed
Kantaben Mafatlal Vs Govindbhai Manubhai Patni and Others
Gujarat High Court · (1998) 1 ALT(Cri) 13 : (1998) 1 DMC 424 : (1997) 3 GLR 240
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3)
High Courts26 Mar 1997
State of Gujarat Vs Brahmin Babulal Haribhai
Gujarat High Court · (1997) 3 GLR 1956
Arms Act, 1959 — Section 25(1B), 25(1B), 3Bombay Police Act, 1951 — Section 135
High Courts21 Mar 1997
Atulbhai Sartanbhai Desai Vs Yamunaben Hariprasad Vaidya and Others
Gujarat High Court · (1997) 3 GLR 2333
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 28(1), 29(2), 31Civil Procedure Code, 1908 (CPC) — Section 144, 151
High Courts21 Mar 1997Allowed
Branch Manager, Vijaya Bank Vs State of Gujarat and Others
Gujarat High Court · (1999) CriLJ 946 : (1998) 2 GLR 1004 : (1999) 2 RCR(Criminal) 573
Criminal Procedure Code, 1973 (CrPC) — Section 133, 133(1), 138, 138(1), 139
High Courts21 Mar 1997Allowed
Ajitsinh Chandrasinh Gaikwad and Others Vs State of Gujarat and Others
Gujarat High Court · AIR 1998 Guj 39
Urban Land (Ceiling and Regulation) Act, 1976 — Section 2, 33, 4(9)
High Courts21 Mar 1997
JETHMAL BHAGWANDAS SHAH Vs TAX RECOVERY OFFICER and Another
Gujarat High Court · (1998) 150 CTR 333
High Courts21 Mar 1997
Jethmal Bhagwandas Shah Vs Tax Recovery Officer and Another
Gujarat High Court · (1998) 231 ITR 637
High Courts21 Mar 1997
Khushaldas Jethabhai and Another Vs Nanabhai Nathubhai and Others
Gujarat High Court · (1997) 3 GLR 2481
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3), 12(3)(a), 12(3)(b), 13(3)(b), 29(2)
High Courts21 Mar 1997
Veterinary Officer and Another Vs Rajendrasinh R. Jhala
Gujarat High Court · (1998) 1 GLR 110
Industrial Disputes Act, 1947 — Section 2, 25F, 25G, 25H, 25J