High Courts29 Sept 1995
Commissioner of Gift Tax Vs Smt. C.D.R. Laxmidevi
Gujarat High Court · (1996) 87 TAXMAN 91
Constitution of India, 1950 — Article 15General Clauses Act, 1897 — Section 13, 3(42)Gift Tax Act, 1958 — Section 5, 5(1), 5(1)(ix)
COURT ARCHIVE
Gujarat High Court judgments, 1995
450 judgments · page 6 of 23
High Courts28 Sept 1995
Nitinkumar Laxmidas and Others Vs Smt. Savitaben Pranshanker and Others
Gujarat High Court · (1996) 1 GLR 560
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2Registration Act, 1908 — Section 49
High Courts28 Sept 1995
Karimbhai Kalubhai Belim and Others Vs State of Gujarat and Another
Gujarat High Court · (1996) 1 GLR 659
Bombay Land Revenue Code, 1879 — Section 117, 65, 65Constitution of India, 1950 — Article 227Gujarat Town Planning and Urban Development Act, 1976 — Section 29
High Courts28 Sept 1995
Zenith Processing Mills Vs Commissioner of Income Tax
Gujarat High Court · (1996) 134 CTR 288 : (1996) 219 ITR 721
Finance Act, 1975 — Section 80J
High Courts27 Sept 1995Allowed
State of Gujarat Vs Nareshbhai Haribhai Tandel and Others
Gujarat High Court · (1997) CriLJ 2783 : (1996) 2 GLR 333
Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 114, 307, 323
High Courts27 Sept 1995
Shree Digvijay Cement Co. Ltd. Vs Hirasingh Jamnadas and Others
Gujarat High Court · (1996) 2 GLR 219
Industrial Disputes Act, 1947 — Section 10, 10(1)
High Courts27 Sept 1995
Commissioner of Income Tax Vs GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION
Gujarat High Court · (2001) 170 CTR 19
Income Tax Act, 1961 — Section 37(1), 37(4)
High Courts27 Sept 1995
Commissioner of Income Tax Vs Parshuram Pottery Works Co. Ltd.
Gujarat High Court · (1995) 09 GUJ CK 0013
Income Tax Act, 1961 — Section 37(4)
High Courts27 Sept 1995
Keshu Badha and Others Vs State of Gujarat
Gujarat High Court · (1996) 3 GLR 653
Penal Code, 1860 (IPC) — Section 114, 114, 147, 147, 148
High Courts27 Sept 1995
Parshuram Pottery Works Co. Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (1995) 09 GUJ CK 0011
Income Tax Act, 1961 — Section 260, 35B, 37(4)
High Courts22 Sept 1995
Commissioner of Income Tax Vs Ashokbhai B. Shah
Gujarat High Court · (1996) 131 CTR 234 : (1996) 218 ITR 331
Income Tax Act, 1961 — Section 43, 43(5)
High Courts21 Sept 1995
Kantibhai Nathabhai Patel Vs State of Gujarat
Gujarat High Court · (1996) 2 GLR 299
Constitution of India, 1950 — Article 23Land Acquisition Act, 1894 — Section 4, 4, 4(1), 5A
High Courts21 Sept 1995
Commissioner of Income Tax Vs Baroda Tin Works
Gujarat High Court · (1996) 135 CTR 126 : (1996) 221 ITR 661
Income Tax Act, 1961 — Section 131(1), 139, 271, 271(1), 68
High Courts21 Sept 1995
Kasturbhai Mayabhai Vs Commissioner of Income Tax
Gujarat High Court · (1996) 222 ITR 474
Income Tax Act, 1961 — Section 2(24), 4
High Courts20 Sept 1995Dismissed
Baroda Municipal Corporation Vs State of Gujarat and Another
Gujarat High Court · AIR 1996 Guj 162
Bombay Land Revenue Code, 1879 — Section 136, 214, 48, 48(2), 65Civil Procedure Code, 1908 (CPC) — Section 96
High Courts20 Sept 1995
Alessandro Constantini Vs Commissioner of Income Tax Commissioner of Income Tax Vs Alessandro Constantine
Gujarat High Court · (1997) 226 ITR 883
Income Tax Act, 1961 — Section 10(14), 16, 256(1), 9
High Courts20 Sept 1995
ALESSANDRO CONSTANTINI Vs COMMISSIONER OF INCOME TAX. (COMMISSIONER OF INCOME TAX v. ALESSANDRO CONSTANTINE).
Gujarat High Court · (1996) 136 CTR 199
Income Tax Act, 1961 — Section 16, 16, 256(1)
High Courts19 Sept 1995
Hindumal Balmukund Investment Co. Pvt. Ltd. Vs Appropriate Authority and Others
Gujarat High Court · (1996) 131 CTR 529 : (1996) 219 ITR 146
Income Tax Act, 1961 — Section 269UD, 269UD(1), 269UD(1A), 271(1)
High Courts19 Sept 1995
Jitesh Trading Co. Vs Gita Fabrics P. Ltd.
Gujarat High Court · (1996) 86 CompCas 453
Companies Act, 1956 — Section 634
High Courts19 Sept 1995
Krishnakumar Agarwal and Another Vs Appropriate Authority and Another
Gujarat High Court · (1995) 129 CTR 156 : (1996) 217 ITR 274
Income Tax Act, 1961 — Section 269UC, 269UD, 269UD(1), 269UD(1A), 269UD(1B)