COURT ARCHIVE

Gujarat High Court judgments, 1995

450 judgments · page 5 of 23

High Courts12 Oct 1995

Harshadkumar Natverlal Dalal Vs Commissioner of Wealth Tax Manibhai J. Patel Vs Commissioner of Wealth Tax Commissioner of Wealth Tax Vs Gitaben Hasmukhlal Shah

Gujarat High Court · (1996) 132 CTR 65 : (1996) 219 ITR 592

Income Tax Act, 1961 — Section 116, 36Wealth Tax Act, 1957 — Section 10, 13, 2, 25(2), 3

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High Courts11 Oct 1995Dismissed

Shivam Construction Co. and Others Vs Vijaya Bank, Ahmedabad and Others

Gujarat High Court · AIR 1997 Guj 24 : (1997) 1 GLR 774

Bankers Books Evidence Act, 1891 — Section 4Banking Regulation Act, 1949 — Section 21, 21(2), 22, 35ACivil Procedure Code, 1908 (CPC) — Section 96

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High Courts11 Oct 1995

Ajit D. Padival Vs Union of India and Others

Gujarat High Court · (1996) 1 GLR 382

Wild Life (Protection) Act, 1972 — Section 18(1), 26A(3), 26A(3)

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High Courts11 Oct 1995

Commissioner of Wealth Tax Vs Rajeshkumar R. Gandhi

Gujarat High Court · (1996) 88 TAXMAN 214

Wealth Tax Act, 1957 — Section 46(2), 7, 7(1)

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High Courts10 Oct 1995

Chhotalal Morarji Adhia Vs Competent Authority and Addl. Collector, U.L.C. and Another

Gujarat High Court · (1996) 1 GLR 557

Constitution of India, 1950 — Article 226Urban Land (Ceiling and Regulation) Act, 1976 — Section 4(4), 8(4), 8(4)

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High Courts10 Oct 1995

Commissioner of Income Tax Vs Raipur Manufacturing Co.

Gujarat High Court · (1996) 132 CTR 63 : (1998) 231 ITR 598

Income Tax Act, 1961 — Section 220(2), 37(1), 40, 43A

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High Courts09 Oct 1995

Commissioner of Income Tax Vs Ashoka Mills Ltd.

Gujarat High Court · (1996) 131 CTR 1 : (1996) 218 ITR 526 : (1996) 88 TAXMAN 184

Income Tax Act, 1961 — Section 43A

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High Courts07 Oct 1995

Commissioner of Income Tax Vs Gujarat State Fertilizer Co. Ltd.

Gujarat High Court · (1996) 132 CTR 404 : (1996) 219 ITR 550

Income Tax Act, 1961 — Section 32, 33, 34, 43, 43(3)

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High Courts06 Oct 1995

Commissioner of Wealth Tax Vs Maniben Mahadev

Gujarat High Court · (1996) 220 ITR 259

Wealth Tax Act, 1957 — Section 18(1), 18(2A), 18(2B), 23

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High Courts06 Oct 1995

Commissioner of Income Tax Vs Rohit Mills Ltd.

Gujarat High Court · (1996) 85 TAXMAN 532

Income Tax Act, 1961 — Section 36(1)(ii), 40(c), 40A(5), 43(c), 43A

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High Courts06 Oct 1995

COMMISSIONER OF WEALTH TAX Vs SMT. MANIBEN MAHADEV.

Gujarat High Court · (1996) 133 CTR 42

Income Tax Act, 1961 — Section 273AWealth Tax Act, 1957 — Section 18(1)(a) , 18(2A)

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High Courts05 Oct 1995Allowed

Natwarlal Chandulal Gandhi Vs The Charity Commissioner, Gujarat and Others

Gujarat High Court · AIR 1996 Guj 156 : (1996) 1 GLR 278

Bombay Public Trusts Act, 1950 — Section 58, 58(1), 58(2)Bombay Public Trusts Rules, 1951 — Rule 32, 32(1), 32(2)

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High Courts05 Oct 1995

Mihir Textiles Ltd. Vs Commissioner of Income Tax

Gujarat High Court · (1996) 135 CTR 412 : (1997) 225 ITR 327

Income Tax Act, 1961 — Section 17, 17(1), 256, 36(1), 37

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High Courts29 Sept 1995

Babulal Prabhudas Modi Vs Narayanbhai Prabhudas Modi and Another

Gujarat High Court · (1996) 1 GLR 794

Arbitration Act, 1940 — Section 34

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High Courts29 Sept 1995

Hasmukhlal Bhagwandas and Others Vs State of Gujarat and Others

Gujarat High Court · (1996) 1 GLR 365

Bombay Provincial Municipal Corporations Act, 1949 — Section 63, 66, 78Land Acquisition Act, 1894 — Section 4, 4, 6

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High Courts29 Sept 1995Allowed

Manubhai Punamchand Upadhya and Another Vs Indian Railways and Another

Gujarat High Court · (1997) ACJ 1270 : (1997) 1 GLR 243

Railways Act, 1989 — Section 114, 123, 124, 124A

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High Courts29 Sept 1995

Ahmed Mohmad Hakim Vs State of Gujarat

Gujarat High Court · (1996) 2 GLR 74

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 29, 50, 50

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High Courts29 Sept 1995

Commissioner of Gift Tax Vs C.D.R. Laxmidevi

Gujarat High Court · (1996) 133 CTR 270 : (1996) 220 ITR 50

General Clauses Act, 1897 — Section 3(42)Income Tax Act, 1922 — Section 16(3)

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High Courts29 Sept 1995

Cellulose Products of India Ltd. Vs Commissioner of Income Tax

Gujarat High Court · (1996) 132 CTR 452 : (1996) 218 ITR 490 : (1996) 88 TAXMAN 180

Income Tax Act, 1961 — Section 40A(5)

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High Courts29 Sept 1995

Shakina Vs State of Gujarat

Gujarat High Court · (1996) 2 GLR 619

Criminal Procedure Code, 1973 (CrPC) — Section 389, 389Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 21, 28, 28, 29, 29

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