High Courts09 Nov 1995
Shah Maheshchandra Gulabchand Vs Regional Manager (S.D.R.), Bank of Baroda and Another
Gujarat High Court · (1996) 2 GLR 458
Constitution of India, 1950 — Article 14, 226Penal Code, 1860 (IPC) — Section 405, 405, 409, 409
COURT ARCHIVE
Gujarat High Court judgments, 1995
450 judgments · page 4 of 23
High Courts08 Nov 1995
Commissioner of Income Tax Vs Subhash Trading Co.
Gujarat High Court · (1996) 131 CTR 121 : (1996) 221 ITR 110 : (1996) 86 TAXMAN 30
Income Tax Act, 1961 — Section 271(1)
High Courts08 Nov 1995Allowed
The Competent Authority, Gujarat Housing Board Vs Dhamji Vijendra Mehta and Others
Gujarat High Court · AIR 1997 Guj 106 : (1997) 1 GLR 177
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1Gujarat Housing Board Act, 1961 — Section 56, 56(2)Gujarat Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 14, 15, 2, 4, 4(1)
High Courts07 Nov 1995Allowed
Kamlesh Dinubhai Amin and Others Vs State of Gujarat and Others
Gujarat High Court · (1996) CriLJ 2843
Penal Code, 1860 (IPC) — Section 114, 143, 147, 148, 149
High Courts07 Nov 1995
Commissioner of Income Tax Vs Hindustan Marbles Ltd.
Gujarat High Court · (1996) 134 CTR 30 : (1996) 219 ITR 655
Income Tax Act, 1961 — Section 147
High Courts07 Nov 1995
General Secretary, Gujarat Mineral Development Corporation Employees Union Vs P.G. Ramrakhiyani
Gujarat High Court · (1996) 3 GLR 112
Industrial Disputes Act, 1947 — Section 10, 7, 7A
High Courts07 Nov 1995
Bhagwandas D. Tandel Vs S.N. Sinha, Director General of Police and Others
Gujarat High Court · (1996) 1 GLR 782
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1, 11, 11Constitution of India, 1950 — Article 226
High Courts07 Nov 1995
Gujarat Mineral Development Corporation Employees Union Vs Ramrakhiyani P.G.
Gujarat High Court · (1995) 11 GUJ CK 0006
Contempt of Courts Act, 1971 — Section 10Industrial Disputes Act, 1947 — Section 7, 7
High Courts07 Nov 1995Allowed
Gujarat Electricity Board and Another Vs Smt. Bilkisbanu Ahmed Kherani
Gujarat High Court · (1995) 11 GUJ CK 0005
Electricity Act, 1910 — Section 26(1) , 26(6)
High Courts06 Nov 1995
Dineshkumar Mohanlal Gajjar Vs State of Gujarat and Others
Gujarat High Court · (1996) 3 GLR 130
High Courts20 Oct 1995
Ranchhodbhai Galabhai Patel Vs Union of India
Gujarat High Court · (1996) 87 TAXMAN 83
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 269UC, 269UD, 269UD(1), 269UD(1A), 269UL
High Courts20 Oct 1995
Shriniketan Members Association and Another Vs Appropriate Authority and Others
Gujarat High Court · (1996) 131 CTR 206 : (1996) 219 ITR 359 : (1996) 84 TAXMAN 169
Income Tax Act, 1961 — Section 269UD, 269UD(1), 269UD(1A), 269UE(2), 269UL
High Courts20 Oct 1995
Ranchhodbhai Galabhai Patel and Another Vs Union of India
Gujarat High Court · (1996) 131 CTR 52 : (1996) 219 ITR 427
Income Tax Act, 1961 — Section 269UC, 269UD, 269UD(1), 269UD(1A), 269UL
High Courts20 Oct 1995
Najmudin I. Bharmal and Others Vs Charotar Gramoddhar Sahakari Mandali Ltd. and Others
Gujarat High Court · (1997) 1 GLR 547
Civil Procedure Code, 1908 (CPC) — Section 96Contract Act, 1872 — Section 56Saurashtra Gharkhed Tenancy Settlement and Agricultural Lands Ordinance Act, 1949 — Section 54(1)(c)
High Courts19 Oct 1995
Laboni Developers Vs Appropriate Authority and Others
Gujarat High Court · (1996) 130 CTR 512 : (1996) 219 ITR 284
Income Tax Act, 1961 — Section 269UD, 269UD(1), 269UD(1A), 269UL(1)
High Courts19 Oct 1995
Jayshreeben Vadilal Mehta Vs O.D. Mohindra and Others
Gujarat High Court · (2001) 249 ITR 223 : (2001) 119 TAXMAN 146
Income Tax Act, 1961 — Section 269UA, 269UC, 269UD, 269UFTransfer of Property Act, 1882 — Section 53A
High Courts17 Oct 1995
Bachubhai Kanjibhai Chauhan Vs S.B. Tolia
Gujarat High Court · (1997) 3 GLR 2362
Bombay Civil Services Rules, 1959 — Rule 152, 152(1), 152(2)Penal Code, 1860 (IPC) — Section 34, 394
High Courts13 Oct 1995
Vishal Rajendra Trivedi Vs State of Gujarat
Gujarat High Court · (1997) 1 GLR 1
Criminal Procedure Code, 1973 (CrPC) — Section 311, 311, 391, 391Penal Code, 1860 (IPC) — Section 302, 302
High Courts13 Oct 1995
Dhoraji Nagarpalika Vs Arif Ismail Godil
Gujarat High Court · (1996) 2 GLR 515
High Courts12 Oct 1995
Harshadkumar Natverlal Dalal Vs Commissioner of Wealth Tax
Gujarat High Court · (1996) 86 TAXMAN 422
Income Tax Act, 1961 — Section 116, 36, 46Wealth Tax Act, 1957 — Section 10, 2(e), 2(e)(iv), 2(m), 25(2)