High Courts02 Sept 1995
Shaikh Asif Iqbal Bavamiya Vs Gujarat State Road Transport Corporation
Gujarat High Court · (1996) 2 GLR 106
COURT ARCHIVE
Gujarat High Court judgments, 1995
450 judgments · page 8 of 23
High Courts29 Aug 1995Dismissed
Paritosh Maghraj Calla Vs Gujarat University, Ahmedabad and Another
Gujarat High Court · AIR 1996 Guj 188 : (1996) 1 GLR 640
Constitution of India, 1950 — Article 14, 226Gujarat University Act, 1949 — Section 32
High Courts28 Aug 1995
Rajesh Dilipkumar Shah Vs Yogeshkumar Chokshi and Others
Gujarat High Court · (1996) 2 GLR 352
Constitution of India, 1950 — Article 226
High Courts17 Aug 1995
Manjula Kirtikumar Solanki Vs State of Gujarat and Others
Gujarat High Court · (1996) 1 GLR 716
Constitution of India, 1950 — Article 14, 15(4), 15(4), 41, 46
High Courts17 Aug 1995Dismissed
Sujal Atul Munshi and Others Vs State of Gujarat and Others
Gujarat High Court · AIR 1996 Guj 170
Constitution of India, 1950 — Article 14, 15, 15(1), 15(4), 16
High Courts14 Aug 1995Allowed
Chandravadan Manubhai alias Manwantrai Mehta Vs Nalini Navin Bhagwati and Others
Gujarat High Court · AIR 1996 Guj 123 : (1995) 2 GLR 1719
Succession Act, 1925 — Section 295
High Courts08 Aug 1995
Valimahmod Kamalbhai Vs Prajapati Motilal Virabhai and Another
Gujarat High Court · (1996) 1 GLR 566
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3)(a), 12(3)(a), 29(2), 29(2)
High Courts07 Aug 1995
Harilal Gordhanbhai Vs Ramniklal D. Ratneshwar and Another
Gujarat High Court · (1996) 1 GLR 447
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(2), 12(3)(b), 12(3)(b), 29(2)
High Courts07 Aug 1995Allowed
Mrs. Shantaben Harshadbhai Rajeshbhai Chaudhary Vs State of Gujarat and Others
Gujarat High Court · (1996) CriLJ 1913 : (1996) 1 GLR 608
Constitution of India, 1950 — Article 22(5)Essential Commodities Act, 1955 — Section 3
High Courts05 Aug 1995
Pravinbhai Jashbhai Patel and Another Vs State of Gujarat and Others
Gujarat High Court · (1995) 2 GLR 1210
Constitution of India, 1950 — Article 21, 21, 252(1)Water (Prevention and Control of Pollution) Act, 1974 — Section 5, 5
High Courts04 Aug 1995Allowed
State of Gujarat and Another Vs Aarcee Construction Co.
Gujarat High Court · AIR 1996 Guj 125
Arbitration Act, 1940 — Section 28
High Courts04 Aug 1995
Jeevan G. Tandel Vs Union of India (UOI) and Others
Gujarat High Court · (1996) 3 GLR 713
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 3(1), 3(1), 6, 7(1)(b)Constitution of India, 1950 — Article 22(5), 226Customs Act, 1962 — Section 108
High Courts04 Aug 1995
Ahmedabad Municipal Corporation Nivrutt Karmachari Sangh and Another Vs Ahmedabad Municipal Corporation and Another
Gujarat High Court · (1995) 2 GLR 1856
Bombay Provincial Municipal Corporations Act, 1949 — Section 465(1)(h), 465(1)(h), 465(3)(a)Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 12(4)
High Courts04 Aug 1995
B.K. Doshi Vs State of Gujarat and Others
Gujarat High Court · (1996) 2 GLR 371
High Courts03 Aug 1995Dismissed
Sushilaben Rameschandra Doshi and Others Vs Competent Officer and Addl. Collector, Urban Land Ceiling, Rajkot
Gujarat High Court · AIR 1996 Guj 117 : (1995) 2 GLR 1599
Gujarat Agricultural Lands Ceiling Act, 1960 — Section 8(2)Land Acquisition Act, 1894 — Section 18Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts03 Aug 1995
Liladhar Harjivandas Soni Vs State of Gujarat and Others
Gujarat High Court · (1996) 1 GLR 437
Criminal Procedure Code, 1973 (CrPC) — Section 173, 319, 319Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts02 Aug 1995Dismissed
J.A. Goraswa and Another Vs D.I.G. of Police and Another
Gujarat High Court · (1996) CriLJ 994 : (1995) 2 GLR 1666
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 3Contempt of Courts (Gauhati High Court) Rules, 1977 — Rule 4, 5, 7Contempt of Courts Act, 1971 — Section 14, 20, 23
High Courts02 Aug 1995Dismissed
Heirs of Vrajlal J. Ganatra and Others Vs Heirs of Parshottam S. Shah and Others
Gujarat High Court · AIR 1996 Guj 147 : (1997) 3 CivCC 414 : (1996) 2 GLR 361
Income Tax Act, 1961 — Section 281Transfer of Property Act, 1882 — Section 41
High Courts02 Aug 1995
Manharlal Mohanlal Zaveri and Others Vs Indulal Vadilal Mehta
Gujarat High Court · (1996) 1 GLR 82
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)(g)Transfer of Property Act, 1882 — Section 105, 105
High Courts01 Aug 1995
Vadodaria Vadilal Hirachand Vs Thakar Jayantilal Maganlal
Gujarat High Court · (1996) 2 GLR 413
Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 111, 111, 111(f)